High Courts17 Sept 1923
In Re: Mahankalu Sreeramulu and Others
Madras High Court · AIR 1924 Mad 375(1) : 81 Ind. Cas. 42
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,764 of 5,226
High Courts17 Sept 1923
In Re: Mahankali Sreeramulu and Others
Madras High Court · (1923) 18 LW 741 : (1924) 46 MLJ 120
Penal Code, 1860 (IPC) — Section 147, 323
High Courts17 Sept 1923
Raghavachariar and Others Vs Duvvuru Krishna Reddi and Others
Madras High Court · 83 Ind. Cas. 918 : (1924) 19 LW 23 : (1924) 46 MLJ 32
Transfer of Property Act, 1882 — Section 88
High Courts13 Sept 1923
V.A. Subba Rao Vs Ponnammal Nadathi and Others
Madras High Court · AIR 1924 Mad 453
Transfer of Property Act, 1882 — Section 83
High Courts13 Sept 1923
In Re: V. Narayana Iyer
Madras High Court · 140 Ind. Cas. 260
Madras Prevention of Food Adulteration Act, 1918 — Section 20(d), 5(1)(d)
High Courts13 Sept 1923
V.A. Subba Row Vs Ponnammai Nadathi alias Pakkiammai Nadathi (Dead) and Others
Madras High Court · 80 Ind. Cas. 363 : (1924) 19 LW 294
Transfer of Property Act, 1882 — Section 83
High Courts13 Sept 1923
In Re: Samachari and Others
Madras High Court · AIR 1924 Mad 350 : 81 Ind. Cas. 310 : (1923) 18 LW 743
High Courts13 Sept 1923
In Re: Samachari and Another
Madras High Court · (1923) 45 MLJ 728
Penal Code, 1860 (IPC) — Section 414
High Courts13 Sept 1923
V.A. Subba Rao Vs Ponnammai Nadathi alias Pakkiammal Nadathi (dead) and Others
Madras High Court · (1924) 46 MLJ 74
Transfer of Property Act, 1882 — Section 83
High Courts12 Sept 1923
Narayanaswami Chetti Vs Vellayya Pillai
Madras High Court · 83 Ind. Cas. 852
Transfer of Property Act, 1882 — Section 81
High Courts12 Sept 1923
Narayanasami Chetty Vs Vellaya Pillai
Madras High Court · (1924) ILR (Mad) 688
High Courts12 Sept 1923
Narayanaswami Chetti Vs Vellaya Pillai
Madras High Court · (1923) 45 MLJ 722
Transfer of Property Act, 1882 — Section 81, 82
High Courts12 Sept 1923
Hajee Shakoor Gani Vs T.S. Sabapathy Pillai
Madras High Court · AIR 1924 Mad 236 : (1924) ILR (Mad) 222 : (1923) 18 LW 796 : (1923) 45 MLJ 749
Sea Customs Act, 1878 — Section 22
High Courts12 Sept 1923
The Vizagapatam Sugar Development Co. Ltd. and Another Vs T. Muthurama Reddi and Others
Madras High Court · 76 Ind. Cas. 894 : (1923) 45 MLJ 826
High Courts12 Sept 1923
The Secretary of State for India and Another Vs Kuppusami Chetti
Madras High Court · 78 Ind. Cas. 82
High Courts12 Sept 1923
Naraynaswami Chetti Vs Vellaya Pillai
Madras High Court · AIR 1924 Mad 366
Transfer of Property Act, 1882 — Section 81
High Courts11 Sept 1923
Natesa Pillai Vs Kannammal and Others
Madras High Court · 78 Ind. Cas. 64 : (1924) 19 LW 173
High Courts11 Sept 1923
T.S. Venkatesa Aiyar and Another Vs K.S. Venkatarama Aiyar
Madras High Court · 84 Ind. Cas. 665
High Courts11 Sept 1923
Natesa Pillai Vs Kannammal Anni and Others
Madras High Court · AIR 1924 Mad 786
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3