High Courts30 Aug 1923
M. Sabapathy Chetty Vs A. Shanmugappa Chetty and Others
Madras High Court · AIR 1924 Mad 638 : (1924) 19 LW 582 : (1924) 46 MLJ 453
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,766 of 5,226
High Courts30 Aug 1923
Pannai Ananthanarayana Aiyar Vs Pannai Ramasubba Aiyar and Others
Madras High Court · AIR 1924 Mad 345 : 79 Ind. Cas. 395 : (1923) 18 LW 857
High Courts30 Aug 1923
Subbiah Pandaram Vs Arunachala Pandaram and Others
Madras High Court · AIR 1925 Mad 379
High Courts29 Aug 1923
Mela Vittil Kunhan Menon Vs Mele Vittil Kannan Menon and Others
Madras High Court · 79 Ind. Cas. 561
High Courts29 Aug 1923
The Official Receiver Vs Perumal Pillay and Others
Madras High Court · AIR 1924 Mad 387 : (1923) 18 LW 884
High Courts29 Aug 1923
The Official Receiver of South Arcot Vs Perumal Pillai and Others
Madras High Court · 79 Ind. Cas. 322
High Courts29 Aug 1923
Board of Revenue Vs R.M.A.R.R.M. Arunachalam Chettiar
Madras High Court · (1924) ILR (Mad) 197
High Courts29 Aug 1923
T.K.P. Paramasiva Thevar Vs Pulukaruppa Thevar and Others
Madras High Court · AIR 1924 Mad 137 : (1924) ILR (Mad) 525 : (1923) 18 LW 780 : (1923) 45 MLJ 829
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts29 Aug 1923
Mele Vittil Kunhan Menon Vs Mele Vittil Kannan Menon and Others
Madras High Court · AIR 1924 Mad 482 : (1924) 46 MLJ 133
High Courts28 Aug 1923
In Re: A.E. Smith
Madras High Court · 81 Ind. Cas. 72 : (1923) 18 LW 879 : (1923) 45 MLJ 731
High Courts28 Aug 1923
Ponnuswamy Aiyar and Others Vs K. Ganapathi Iyer, Sub-Divisional Magistrate of Mayavaram
Madras High Court · 81 Ind. Cas. 241 : (1923) 18 LW 809
High Courts28 Aug 1923
K.C. Manavikraman alias Anjun Raja Avergal Vs N.C. Ananthanarayana Ayyan and Others
Madras High Court · 79 Ind. Cas. 806
High Courts28 Aug 1923
The Secretary, Borad of Revenue, Land Revenue and Settlement (Income Tax) Vs B. Muniswami Chetty and Son
Madras High Court · AIR 1924 Mad 205 : (1924) ILR (Mad) 653 : (1923) 18 LW 792
Income Tax Act, 1918 — Section 9(2)(IX)
High Courts28 Aug 1923
Ponnuswami Iyer and Others Vs K. Ganapathi Iyer, Sub Divisional Magistrate
Madras High Court · (1923) 45 MLJ 742
High Courts28 Aug 1923
The Secretary, Board of Revenue, Land Revenue and Settlement (Income Tax) Vs B. Muniswami Chetty and Son
Madras High Court · (1923) 45 MLJ 711
Income Tax Act, 1961 — Section 9(i)(ix)
High Courts28 Aug 1923
K.C. Manavikraman alias Anujan Raja Averghal Vs N.C. Ananthanarayana Ayyan and Others
Madras High Court · (1924) 19 LW 16 : (1924) 46 MLJ 250
Civil Procedure Code, 1908 (CPC) — Section 37(b)
High Courts28 Aug 1923
K.C. Manavikraman Vs N.C. Ananthanarayana Ayyan and Others
Madras High Court · AIR 1924 Mad 457
Civil Procedure Code, 1908 (CPC) — Section 37(d)
High Courts27 Aug 1923
Abboy Naidu Vs N. Ramachandra Naidu and Another
Madras High Court · AIR 1924 Mad 279
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6
High Courts27 Aug 1923
Abhoy Naidu Vs N. Ramachandra Naidu and Another
Madras High Court · 76 Ind. Cas. 905 : (1924) 19 LW 686
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 32 Rule 6
High Courts27 Aug 1923
Aburubammal Vs The Official Assignee of Madras
Madras High Court · (1924) ILR (Mad) 215 : (1924) 19 LW 54 : (1923) 45 MLJ 817
Presidency Towns Insolvency Act, 1909 — Section 52