High Courts17 Aug 1923Dismissed
Nadepena Appamma Vs Saripalli Chinnaveadu (dead)
Madras High Court · (2015) 1 MadWN(Civil) 351
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,768 of 5,226
High Courts17 Aug 1923
Gopobondhu Behara Vs D. Venkatesam pantulu and Others
Madras High Court · 76 Ind. Cas. 1030 : (1923) 18 LW 651
High Courts17 Aug 1923
Vemuri Pitchayya Vs Ankineedu Bahadur Zemindar Garu
Madras High Court · AIR 1924 Mad 367 : 76 Ind. Cas. 750 : (1923) 18 LW 739
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13, Order 21 Rule 17
High Courts17 Aug 1923
In Re: K.V.S. Ramachandra Rao
Madras High Court · AIR 1924 Mad 375 : 75 Ind. Cas. 691 : (1923) 18 LW 618 : (1923) 45 MLJ 555
Tamil Nadu District Municipalities Act, 1920 — Section 249
High Courts17 Aug 1923
Vemuri Pitchayya Vs Srimath Raja Yarlagadda Ankineedu Bahadur Zamindar Garu
Madras High Court · (1923) 45 MLJ 651
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts17 Aug 1923
Nadepena Appamma and Others Vs Saripalli Chinnaveadu (dead) and Others
Madras High Court · AIR 1924 Mad 292 : 79 Ind. Cas. 510 : (1923) 45 MLJ 667
High Courts17 Aug 1923
Gopobondhu Behara Vs D. Venkatesam Pantulu and Others
Madras High Court · AIR 1924 Mad 228
High Courts16 Aug 1923
The Public Prosecutor Vs Pachappa Mudalia and Others
Madras High Court · AIR 1924 Mad 397 : 75 Ind. Cas. 760 : (1923) 18 LW 694
Madras Local Boards Act, 1920 — Section 129
High Courts16 Aug 1923
C.K. Subramania Mudaliar and Others Vs Parsuramier and Others
Madras High Court · AIR 1924 Mad 644 : 79 Ind. Cas. 953
High Courts16 Aug 1923
G.G. Jeremiah Vs W.H. Johnson
Madras High Court · AIR 1924 Mad 373 : 76 Ind. Cas. 695 : (1923) 18 LW 895 : (1923) 45 MLJ 800
Penal Code, 1860 (IPC) — Section 500
High Courts15 Aug 1923
Meyappan Seevai Vs Meyappan Ambalam and Others
Madras High Court · 83 Ind. Cas. 985 : (1924) 19 LW 484
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 53
High Courts15 Aug 1923
Meyyappan Servai Vs Meyyappan Ambalam and Others
Madras High Court · (1924) 46 MLJ 471
High Courts15 Aug 1923
Meyyappan Sevai Vs Meyyappan Ambalam and Others
Madras High Court · AIR 1924 Mad 571
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts13 Aug 1923
Kembu Ammal Vs J. Ranganatham
Madras High Court · 76 Ind. Cas. 30 : (1924) 19 LW 530
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts13 Aug 1923
Pannai Ananthanarayana Ayyar Vs Sankaranarayana Ayyar and Others
Madras High Court · (1924) ILR (Mad) 673
High Courts13 Aug 1923
O' Kambu Ammal Vs J. Ranganathan
Madras High Court · AIR 1924 Mad 624
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts10 Aug 1923
M. Nagier and Another Vs Krishna Chettiar
Madras High Court · 75 Ind. Cas. 830
Civil Procedure Code, 1882 — Section 336Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Aug 1923
Premchand Indoji Vs Soleti Gopalappa
Madras High Court · AIR 1924 Mad 398 : 75 Ind. Cas. 376 : (1923) 18 LW 685 : (1923) 45 MLJ 689
Provincial Insolvency Act, 1920 — Section 3
High Courts09 Aug 1923
Subramanian Chetty and Others Vs Lakshmanan Chetty and Others
Madras High Court · AIR 1924 Mad 161 : (1923) 18 LW 613
High Courts09 Aug 1923
Subramaniam Chetty and Others Vs Lakshmanan Chetty and Others
Madras High Court · 76 Ind. Cas. 670