COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,770 of 5,226

High Courts01 Aug 1923

Sri Rajah Bommadevara Satyanarayana Varaprasada Rao Bahadur Zemindar Garu Vs Sri Rajah Bommadevara Venkata Bhashyakarlu Rao Bahadur Zamindar Garu by mother and guardian Venkatalakshmi Narasimhayamma Bahadur Garu

Madras High Court · (1924) ILR (Mad) 958 : 75 Ind. Cas. 504 : (1924) 46 MLJ 117

Civil Procedure Code, 1908 (CPC) — Section 115Government of India Act, 1915 — Section 107

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High Courts01 Aug 1923

Kandaswami Chettiar Vs Maruda Pillai

Madras High Court · 76 Ind. Cas. 761

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts01 Aug 1923

Sri Rajah Dantuluri Devi Prasada Satyanarayana Veerabhadra Venkata Lakshmikantaraju Garu Vs Sri Rajah Dantuluri Peda Venkata Jagannatharaju Garu and Others

Madras High Court · AIR 1924 Mad 281

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4(4)

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High Courts01 Aug 1923

Sri Rajah Dantuluri Devi Prasada Satyanarayana Veerabhadra Venkata Lakshmikantaraju Garu Vs Sri Rajah Dantuluri Peda Venkata Jagannatha Raju Garu and Others

Madras High Court · (1924) 46 MLJ 12

Civil Procedure Code, 1908 (CPC) — Section 21

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High Courts01 Aug 1923

Candaswamy Chettiar Vs Maruda Pillai

Madras High Court · AIR 1924 Mad 145 : (1923) 18 LW 652

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts31 Jul 1923

In Re: A First Grade Pleader

Madras High Court · 81 Ind. Cas. 57

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High Courts31 Jul 1923

In Re: Mr. K.M., First Grade Pleader In Re: Mr. U.G., First Grade Pleader

Madras High Court · AIR 1924 Mad 479

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High Courts31 Jul 1923

In Re: a First Grade Pleader

Madras High Court · AIR 1924 Mad 160 : (1923) 18 LW 717

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High Courts31 Jul 1923

In Re: Mr. K.M., First Grade Pleader, Chalapuram; In Re: Mr. U.G. First Grade Pleader, Kallai

Madras High Court · 92 Ind. Cas. 214

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High Courts31 Jul 1923

Rangaswami Aiyangar Vs Veeraraghavachari

Madras High Court · (1923) 18 LW 620 : (1924) 46 MLJ 56

Transfer of Property Act, 1882 — Section 98

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High Courts26 Jul 1923

Ambi alias Subramanian Pattar Vs P.K.V. Sridevi styled Vala Thamburatti

Madras High Court · AIR 1924 Mad 102 : (1923) 18 LW 686

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(2)

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High Courts26 Jul 1923

Ambi alias Subramanian Pattar Vs Puthia Kovilakath Viathan Sridevi styled Valia Thamburatti

Madras High Court · 75 Ind. Cas. 366 : (1923) 45 MLJ 687

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 8

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High Courts26 Jul 1923

In Re: Doraiswami Udayan

Madras High Court · 75 Ind. Cas. 987 : (1923) 45 MLJ 846

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High Courts26 Jul 1923

Doraiswami Udayan Vs Emperor

Madras High Court · AIR 1924 Mad 239

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High Courts24 Jul 1923

Sri. Raja vellanki Venkatachinnayamma Rao Bahadur Zamlndarimi Garu Vs Sri Rajah Kotagiri Subbamma Rao Bahadur Zamindarini Garu

Madras High Court · 95 Ind. Cas. 956 : (1925) 21 LW 310

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High Courts24 Jul 1923

In Re: a Second Grade Pleader

Madras High Court · AIR 1924 Mad 129 : (1923) 18 LW 689

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High Courts24 Jul 1923

Sellappa Goundan Vs Masa Naicken and Others

Madras High Court · AIR 1924 Mad 297 : (1924) ILR (Mad) 79 : 76 Ind. Cas. 1018 : (1923) 18 LW 838 : (1923) 45 MLJ 675

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High Courts24 Jul 1923

In Re: A Second Grade Pleader

Madras High Court · (1923) 45 MLJ 684

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High Courts24 Jul 1923

In Re: Mr. Josyula Ramachandra Rao, Second Grade Pleader

Madras High Court · 75 Ind. Cas. 977

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High Courts24 Jul 1923

Sri Raja Vallanki Venkata Chinnayamma Rao Bahadur Zamindarini Garu Vs Sri Raja Kotagiri Subbamma Rao Bahadur Zamindarini Garu

Madras High Court · AIR 1925 Mad 586

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