High Courts25 Apr 1923
Sri Sri Sri Ramachandra Marda Raj Deo Garu Vs Tumbanatha Behara and Others
Madras High Court · 76 Ind. Cas. 730 : (1924) 19 LW 49
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,772 of 5,226
High Courts25 Apr 1923
Janaki Ram Vilas Nidhi Ld. Vs Official Receiver
Madras High Court · AIR 1925 Mad 328
High Courts25 Apr 1923
Ramachandra Mardaraj Deo Garu, Zamindar of Kallikota Vs Tumbanatha Behara and Others
Madras High Court · AIR 1924 Mad 480
High Courts24 Apr 1923
Dharma Singh Vs Emperor
Madras High Court · 74 Ind. Cas. 959 : (1923) 18 LW 612
High Courts24 Apr 1923
Kaveribai Ammal by Agent S.L. Narayana Rao Vs B. Mehta and Sons
Madras High Court · (1924) 46 MLJ 71
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts24 Apr 1923
Konthalathammal and Thangaswami Pillai and Others Vs Soundarathachi
Madras High Court · (1923) 18 LW 256 : (1923) 45 MLJ 481
Guardians and Wards Act, 1890 — Section 47
High Courts24 Apr 1923
In Re: Dharam Singh
Madras High Court · (1923) ILR (Mad) 766 : (1923) 45 MLJ 230
High Courts24 Apr 1923
Kaveribai Ammal, Agent S.L. Narayana Rao Vs B. Mehta and Sons
Madras High Court · 75 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 83(3)
High Courts24 Apr 1923
Konthalathammal Vs Thangaswami Pillai and Others
Madras High Court · AIR 1924 Mad 327 : (1923) ILR (Mad) 873
Guardians and Wards Act, 1890 — Section 47
High Courts24 Apr 1923
Kaveribai Ammal by agent S.L. Narayana Rao Vs B. Mehta and Sons
Madras High Court · AIR 1924 Mad 234 : (1923) 18 LW 615
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts23 Apr 1923
The Taluk Board Dindigul Vs Venkatarama Aiyar (died T.E. and Others)
Madras High Court · (1923) ILR (Mad) 866 : 75 Ind. Cas. 38 : (1923) 18 LW 366 : (1923) 45 MLJ 333
Easements Act, 1882 — Section 4
High Courts23 Apr 1923
M.S. Dandayudapani Iyer, Pleader, Kallakurichi Vs The District Munsif (Mr. K. Balaji Rao) of Kallakurichi
Madras High Court · 78 Ind. Cas. 6
High Courts23 Apr 1923
Ponnusamy Odayar and Others Vs Ramasamy Thathan
Madras High Court · (1923) 04 MAD CK 0061
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts23 Apr 1923
M.S. Dandayudapani Iyer Vs District Munsif
Madras High Court · AIR 1925 Mad 402
High Courts23 Apr 1923
Surjimull Murlidhar Chandick Vs Ananta Lal Damani and Another
Madras High Court · AIR 1924 Mad 352 : (1923) ILR (Mad) 923 : (1923) 18 LW 485 : (1923) 45 MLJ 399
High Courts20 Apr 1923
Jayammal Vs The Madras and Southern Mahratta Railway Company, Ltd.
Madras High Court · AIR 1924 Mad 312 : (1923) ILR (Mad) 929 : 76 Ind. Cas. 992 : (1923) 18 LW 933 : (1923) 45 MLJ 545
High Courts20 Apr 1923
Parvathi Ammal Vs Govinda Raja and Another
Madras High Court · AIR 1924 Mad 359 : (1923) 45 MLJ 682
High Courts19 Apr 1923
Pendekkallu Thimmayya Vs Pendekkallu Siddappa
Madras High Court · 75 Ind. Cas. 112