COURT ARCHIVE

Madras High Court judgments

1,04,503 judgments · page 4,773 of 5,226

High Courts19 Apr 1923

P. Thimmayya Vs P. Siddappa

Madras High Court · AIR 1925 Mad 63

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High Courts19 Apr 1923

Mannem Seshadri Reddi Vs Putta Venkata Reddy

Madras High Court · AIR 1924 Mad 709 : 76 Ind. Cas. 809 : (1924) 19 LW 660

Civil Procedure Code, 1908 (CPC) — Section 146

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High Courts19 Apr 1923

Garudappa Peria Thiruvadi Ayyangar and Another Vs Pokutti Janaki and Others

Madras High Court · (1923) 18 LW 530 : (1923) 45 MLJ 693

Transfer of Property Act, 1882 — Section 101

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High Courts19 Apr 1923

Bera Chandramma Vs Chandram Naganna and Another

Madras High Court · AIR 1924 Mad 94 : 75 Ind. Cas. 170 : (1923) 18 LW 309 : (1923) 45 MLJ 228

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High Courts19 Apr 1923

Sundara Ramanujam Naidu Vs Sivalingam Pillai and Another

Madras High Court · AIR 1924 Mad 360 : (1924) ILR (Mad) 150 : (1923) 18 LW 333 : (1923) 45 MLJ 431

Suits Valuation Act, 1887 — Section 8

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High Courts19 Apr 1923

Garudappa Peria Thiruvadi Ayyangar and Another Vs Pookutti Janaki and Others

Madras High Court · AIR 1924 Mad 103 : 75 Ind. Cas. 1016

Transfer of Property Act, 1882 — Section 101

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High Courts18 Apr 1923

Varadarajan by next friend S. Ranganatha Rao Vs Srinivasa Rao and Others

Madras High Court · AIR 1924 Mad 792 : 75 Ind. Cas. 471

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High Courts18 Apr 1923

A.D. Narayana Sah Vs Balaguruswamy Nadar and Others

Madras High Court · 75 Ind. Cas. 838

Transfer of Property Act, 1882 — Section 8

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High Courts18 Apr 1923

A.D. Narayana Sa Vs Balaguruswami Nadar and Others

Madras High Court · (1923) 18 LW 928 : (1923) 45 MLJ 385

Transfer of Property Act, 1882 — Section 8

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High Courts17 Apr 1923

Avudainayagappa Pillai Vs Sundaranandam Pillai

Madras High Court · AIR 1924 Mad 767 : 76 Ind. Cas. 173 : (1924) 19 LW 585

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High Courts17 Apr 1923

Thareesamma and Others Vs The Deputy Collector and Others

Madras High Court · AIR 1924 Mad 252

Land Acquisition Act, 1894 — Section 24(5)

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High Courts17 Apr 1923

D.K. Kannisa Vs Devichand

Madras High Court · AIR 1924 Mad 46 : (1923) ILR (Mad) 847 : 75 Ind. Cas. 390 : (1923) 18 LW 414 : (1923) 45 MLJ 699

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts17 Apr 1923

Thoppai Vedaviasa Aiyar Vs The Madura Hindu Labha Nidhi Co., Ltd. and Others

Madras High Court · AIR 1924 Mad 365 : (1923) 18 LW 311 : (1923) 45 MLJ 478

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High Courts17 Apr 1923

Thareesamna and Others Vs The Deputy Collector and Others

Madras High Court · (1923) 18 LW 356 : (1923) 45 MLJ 339

Land Acquisition Act, 1894 — Section 24(5)

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High Courts16 Apr 1923

G. Akkamma Vs Nune Venkatapathi and Another

Madras High Court · AIR 1925 Mad 59 : 75 Ind. Cas. 623

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High Courts16 Apr 1923

Pakkiam Solomon Vs Chelliah Pillia

Madras High Court · (1923) 45 MLJ 208

Divorce Act, 1869 — Section 2

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High Courts16 Apr 1923

Nattu Kesava Mudaliar Vs V.S. Govindachari and Others

Madras High Court · 76 Ind. Cas. 811 : (1923) 18 LW 348 : (1923) 45 MLJ 514

Civil Procedure Code, 1908 (CPC) — Section 109(c)

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High Courts16 Apr 1923

Pakkiam Solomon Vs Chelliah Pillai

Madras High Court · AIR 1924 Mad 18

Divorce Act, 1869 — Section 2

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High Courts16 Apr 1923

Kumaram Uni Achan Vs P. Kunhikrishnan Nair and Another

Madras High Court · AIR 1924 Mad 602(1) : 75 Ind. Cas. 814 : (1924) 19 LW 394

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101

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High Courts16 Apr 1923

N. Kesava Mudaliar Vs V.S. Govindachariar and Others

Madras High Court · AIR 1924 Mad 231

Civil Procedure Code, 1908 (CPC) — Section 109(c)

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