High Courts23 Jul 1923
Mukambika Shettithi and Another Vs Shiddaya Shetti and Others
Madras High Court · AIR 1924 Mad 116 : 75 Ind. Cas. 613 : (1923) 18 LW 553
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,771 of 5,226
High Courts19 Jul 1923
In Re: Etakandan Kunhokker
Madras High Court · 76 Ind. Cas. 187 : (1923) 18 LW 517 : (1923) 45 MLJ 473
High Courts19 Jul 1923
Aisamma Vs Moideen Kunhi Behari and Another
Madras High Court · (1923) 45 MLJ 690
High Courts19 Jul 1923
Etakandan Kunhokker Vs The Crown
Madras High Court · AIR 1924 Mad 372
Penal Code, 1860 (IPC) — Section 395
High Courts18 Jul 1923
Arsamma Vs Moidin Kunhi Beari and Another
Madras High Court · (1924) ILR (Mad) 160 : (1923) 18 LW 520
High Courts18 Jul 1923
Viswanatha Aiyar Vs Vengama Naidu and Others
Madras High Court · 78 Ind. Cas. 52 : (1924) 19 LW 567
High Courts18 Jul 1923
Visvanatha Aiyar Vs Vengama Naidu and Others
Madras High Court · AIR 1924 Mad 749
Transfer of Property Act, 1882 — Section 82
High Courts18 Jul 1923
(John Joseph) Brito Vs Mrs. S.S. Brito
Madras High Court · AIR 1924 Mad 586 : (1924) 19 LW 532
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 Jul 1923
Ramaswami Reddiar Vs Peria Veera Kudumban and Others
Madras High Court · 76 Ind. Cas. 154 : (1923) 45 MLJ 719
Transfer of Property Act, 1882 — Section 60
High Courts16 Jul 1923
Rao Bahadur P. Ayyannah Chetty and Others Vs P.K. Subramania Iyer
Madras High Court · 76 Ind. Cas. 756 : (1923) 18 LW 560 : (1923) 45 MLJ 409
High Courts12 Jul 1923
V.E. Rajahbhaday Mudaliar Vs A.M. Visvanatha Reddi and Another
Madras High Court · AIR 1924 Mad 515 : (1923) 45 MLJ 543
High Courts12 Jul 1923
V.E. Rajahbather Mudaljar Vs A.M. Viswanadha Reddi and Another
Madras High Court · 75 Ind. Cas. 620
High Courts11 Jul 1923
Nanni Kudumban and Others Vs Crown
Madras High Court · AIR 1924 Mad 232
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts11 Jul 1923
In Re: Nanni Kudumban and Others
Madras High Court · 76 Ind. Cas. 289 : (1923) 18 LW 482 : (1923) 45 MLJ 406
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts09 Jul 1923
Muddlapur Morari Rao and Others Vs Balwanth Dikshit and Another
Madras High Court · (1924) ILR (Mad) 955 : 76 Ind. Cas. 342 : (1923) 18 LW 363
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts05 Jul 1923
Mudlapur Murari Rao and Others Vs Balavanth Dikshit and Another
Madras High Court · AIR 1924 Mad 98 : (1923) 45 MLJ 309
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts27 Apr 1923
Venkatarama Iyer Vs Subramania Sastry and Others
Madras High Court · 78 Ind. Cas. 37
High Courts26 Apr 1923
Janoo Hassan by his Agent Ahmad Esa Vs Batchu Kamandu and Another
Madras High Court · AIR 1924 Mad 158 : 76 Ind. Cas. 752 : (1923) 18 LW 515 : (1923) 45 MLJ 471
Letters Patent Act, 1865 — Clause 12
High Courts25 Apr 1923
Srinivasa Rao Vs Rengasami Pillai and Others
Madras High Court · AIR 1924 Mad 326 : 76 Ind. Cas. 789 : (1923) 18 LW 523