High Courts20 Feb 1925
Bathoor Gramathil Valia Manayilparkam Okkilikara Siddayya and Another Vs Munnambeth Ambanair
Madras High Court · 90 Ind. Cas. 577
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,705 of 5,226
High Courts19 Feb 1925
R. Duraiswamy Iyer Vs C.S. Balasundaram Iyer and Another
Madras High Court · 94 Ind. Cas. 420 : (1926) 23 LW 319
Limitation Act, 1908 — Article 164
High Courts19 Feb 1925
Balaram Paramsukdass Firm Vs Gudiyatam Govinda Chetty
Madras High Court · AIR 1925 Mad 1232 : (1925) 49 MLJ 200
High Courts19 Feb 1925
Y.A. Venkataramiah Vs M. Subbireddi and Another
Madras High Court · AIR 1925 Mad 1173 : 90 Ind. Cas. 1056 : (1925) 22 LW 24
High Courts18 Feb 1925
Chinnamma Naidu and Others Vs Venkatammal and Others
Madras High Court · 90 Ind. Cas. 996
High Courts18 Feb 1925
Naiwale Sulaiman Ali Khan and Others Vs Munra Venkatanarayana Garu and Others
Madras High Court · AIR 1926 Mad 146 : (1925) 22 LW 319
High Courts18 Feb 1925
Chennama Naidu and Others Vs Venkatammal
Madras High Court · AIR 1925 Mad 1023 : (1925) 22 LW 369 : (1925) 49 MLJ 186
High Courts18 Feb 1925
Nawab Sulaiman Alikhan and Others Vs Menna Venkatanarayana Garu and Others
Madras High Court · 91 Ind. Cas. 166
High Courts17 Feb 1925
Ambalam S. Vaiyapuri Chetti and Others Vs P.K. Ramachandra Thevar by his Authorized Agent and Manager V. Kalyana Sundaram Pillai
Madras High Court · 89 Ind. Cas. 930
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts17 Feb 1925
Siva Subramania Pillai and Another Vs Piramu Ammal
Madras High Court · 90 Ind. Cas. 1024
High Courts17 Feb 1925
In Re: Perumal Naick
Madras High Court · 90 Ind. Cas. 398
Penal Code, 1860 (IPC) — Section 211
High Courts17 Feb 1925
Perumal Naick Vs Emperor
Madras High Court · AIR 1925 Mad 672 : (1925) 22 LW 209
Penal Code, 1860 (IPC) — Section 211
High Courts17 Feb 1925
Khoday Gangadara Sah Vs A. Swaminadha Mudali and Others
Madras High Court · AIR 1926 Mad 218 : (1925) 22 LW 679
High Courts17 Feb 1925
Siva Subramania Pillai (died) and Another Vs Piramu Ammal
Madras High Court · AIR 1925 Mad 1111 : (1925) 49 MLJ 128
High Courts17 Feb 1925
Kidangu Kettiya Ramdupurayil Kunhahomed Vs Payoth Ramdupurayil Sara Umma and Others
Madras High Court · AIR 1925 Mad 1158 : 90 Ind. Cas. 849 : (1925) 49 MLJ 121
High Courts17 Feb 1925
Ayisa Bivi Ammal Vs Jokara Bivi
Madras High Court · (1925) 22 LW 740 : (1925) 49 MLJ 375
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts17 Feb 1925
Chakiri Subbayya and Others Vs Lade Sreenivasa Rao
Madras High Court · (1925) 21 LW 694 : (1925) 49 MLJ 126
High Courts17 Feb 1925
Chakiri Subayya Vs Doddi Mal Reddy and Others
Madras High Court · 90 Ind. Cas. 269
Madras Estates Land Act, 1908 — Section 189
High Courts17 Feb 1925
Ambalam S. Vaiyapuri Chetty and Others Vs P.K. Ramachandra Thevar by his authorized agent and manager, V. Kalayana Sundaram Pillai and Another
Madras High Court · AIR 1925 Mad 1143 : (1925) 21 LW 699
Court Fees Act, 1870 — Section 7 IV(c)
High Courts16 Feb 1925
Shyama Bhai Vs Purushothamadoss
Madras High Court · AIR 1925 Mad 645 : 90 Ind. Cas. 124 : (1925) 21 LW 551
Limitation Act, 1963 — Section 10