High Courts27 Feb 1925
B.S. Mahadeva Aiyar and Others Vs Ramakrishna Reddiar and Others
Madras High Court · (1926) 23 LW 199 : (1926) 50 MLJ 67
Contract Act, 1872 — Section 264
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,704 of 5,226
High Courts27 Feb 1925
Alla Viraswami Vs Polavarapu Nayudamma and Others
Madras High Court · AIR 1925 Mad 1270 : (1925) 22 LW 178 : (1925) 49 MLJ 430
Limitation Act, 1963 — Section 14
High Courts27 Feb 1925
Gokarakonda Venkatasubbiah Vs Daliparthi Lakshminarasimham
Madras High Court · AIR 1925 Mad 1274 : (1925) 49 MLJ 273
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7
High Courts27 Feb 1925
Parakkat Devaswom Trustee, K.P. Veeraraghava Aiyar and Others Vs Venkatachellam Vadhyar and Others
Madras High Court · AIR 1926 Mad 321 : (1926) 23 LW 22 : (1926) 50 MLJ 153
High Courts26 Feb 1925
In Re: Mannargan and Another
Madras High Court · (1925) 49 MLJ 95
Penal Code, 1860 (IPC) — Section 380
High Courts26 Feb 1925
C. Venkatachariar Vs Bontham Pachayappa Chetti and Others
Madras High Court · AIR 1926 Mad 250
High Courts26 Feb 1925
Kondagunta Mrutyanjaiah and Others Vs Malle Venkatapathigadu and Others
Madras High Court · 90 Ind. Cas. 834 : (1925) 22 LW 734 : (1925) 49 MLJ 333
High Courts26 Feb 1925
Arumuga Thambiran and Others Vs Namasivaya Pandara Sannadhi and Others
Madras High Court · AIR 1926 Mad 162 : (1925) ILR (Mad) 688 : (1925) 22 LW 130 : (1925) 49 MLJ 324
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts26 Feb 1925
Narasimha Charyulu and Another Vs Sowcar Lodd Govindoss and Another
Madras High Court · AIR 1925 Mad 1196 : 90 Ind. Cas. 496 : (1925) 49 MLJ 185
High Courts26 Feb 1925
C. Vencatachariar Vs Bontham Pachayappa Chetty and Others
Madras High Court · 92 Ind. Cas. 516 : (1925) 22 LW 698
Civil Procedure Code, 1908 (CPC) — Section 54
High Courts25 Feb 1925
Rajammal Vs Tyagaraja Aiyar and Another
Madras High Court · AIR 1925 Mad 1245 : (1925) 22 LW 316
High Courts25 Feb 1925
Arumugha Thambiran and Others Vs Namasivaya Pandara Sanadhi and Others
Madras High Court · 91 Ind. Cas. 109
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Feb 1925
D.B. Pachiappa Chetti and Others Vs C. Venkatachariar and Others
Madras High Court · (1926) 51 MLJ 106
High Courts24 Feb 1925
Kandaswami Naicker and Others Vs Venkata Reddiar and Others
Madras High Court · 91 Ind. Cas. 577
High Courts24 Feb 1925
D.B. Pachaiappa Chetti and Others Vs C. Venkatachariar and Others
Madras High Court · AIR 1925 Mad 1198 : 90 Ind. Cas. 952
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Feb 1925
Kandasami Nayakkar and Others Vs Venkata Reddiar and Others
Madras High Court · AIR 1925 Mad 1219 : (1925) 22 LW 238
Transfer of Property Act, 1882 — Section 74
High Courts20 Feb 1925
R. Palavesam Chettiar Vs Narayana Aiyar
Madras High Court · AIR 1925 Mad 1086 : (1925) 49 MLJ 115
High Courts20 Feb 1925
K.R. Muthu Alagappa Chettiar Vs Ahmed Ibrahim Alim Saheb
Madras High Court · AIR 1925 Mad 1276 : (1925) 22 LW 347
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 12(1)(c)
High Courts20 Feb 1925
Hathoor Gramathil Valia Manayilparkum Okkilikkara Siddayya and Another Vs Munnambeth Ambu Nair
Madras High Court · AIR 1925 Mad 1264 : (1925) 22 LW 487 : (1925) 49 MLJ 379
High Courts20 Feb 1925
K.R. Muthualagappa Chettiar Vs Ahmed Ibrahim Alim Saheb
Madras High Court · 90 Ind. Cas. 789
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12(1)(c)