High Courts14 Feb 1925
Metta Rambhatlu Vs Metta Anniahbhatlu and Others Metta Anniah Bhatlu and Others Vs Metta Jogi Bhatlu and Others
Madras High Court · 90 Ind. Cas. 605
Specific Relief Act, 1877 — Section 21
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,706 of 5,226
High Courts13 Feb 1925
Kuppuswamy Aiyer and Others Vs B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avergal
Madras High Court · AIR 1925 Mad 1282 : (1925) 22 LW 258
Madras Local Boards Act, 1884 — Section 73
High Courts13 Feb 1925
Kuppusami Aiyar and Others Vs B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avl.
Madras High Court · (1925) 49 MLJ 462
Madras Local Boards Act, 1884 — Section 73
High Courts13 Feb 1925
Kuppuswami Iyer and Others Vs B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avergal
Madras High Court · 90 Ind. Cas. 973
Madras Local Boards Act, 1884 — Section 73
High Courts12 Feb 1925
Sivaswami Iyer Vs Tirumudi Chettiar and Others
Madras High Court · 90 Ind. Cas. 593
High Courts12 Feb 1925
Rasappa Pillai Vs Mitta Zemindar Doraiswami Reddiar alias Pethu Reddiar and Others
Madras High Court · AIR 1925 Mad 1041 : 90 Ind. Cas. 545 : (1925) 49 MLJ 88
Contract Act, 1872 — Section 70
High Courts12 Feb 1925
Varadarajulu Chetti and Others Vs Velayudha Udayan by the guardian Sengamalai Udayan and Another
Madras High Court · 90 Ind. Cas. 743
Succession Certificate Act, 1889 — Section 4
High Courts12 Feb 1925
Sivaswami Aiyar Vs Tirumudi Chettiar and Others
Madras High Court · AIR 1925 Mad 1057 : (1925) 49 MLJ 665
High Courts12 Feb 1925
Viswanatha Mudali and Another Vs Doraiswami Mudali and Another
Madras High Court · AIR 1926 Mad 289 : (1926) ILR (Mad) 944 : (1925) 49 MLJ 684
High Courts12 Feb 1925
Varadarajulu Chetty and Others Vs Velayuda Udayan and Another
Madras High Court · AIR 1925 Mad 1160 : (1925) 22 LW 230
Succession Certificate Act, 1889 — Section 4
High Courts11 Feb 1925
Buddala Gan Gayya and Others Vs Vennavalli Satyanarayana and Others
Madras High Court · 91 Ind. Cas. 503
Civil Procedure Code, 1908 (CPC) — Order 28 Rule 1
High Courts11 Feb 1925
(Buddala) Gangayya and Others Vs Vennavalli Satyanarayana and Others
Madras High Court · AIR 1925 Mad 1021 : (1925) 22 LW 120
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts11 Feb 1925
Narayana Doss Vs Sankarasubbier and Others
Madras High Court · AIR 1925 Mad 1197 : (1925) 21 LW 692
Madras Estates Land Act, 1908 — Section 3(2)(d)
High Courts11 Feb 1925
S. Gopala Aiyangar and Another Vs M.K. Mahomed Ibrahim Rowther and Others
Madras High Court · (1925) ILR (Mad) 509 : (1925) 49 MLJ 606
High Courts11 Feb 1925
Yendluri Nagabhushanam by Father and next Friend Yendluri Chengayya Vs Yendluri Jagannaikulu and Others
Madras High Court · (1925) 22 LW 234 : (1925) 49 MLJ 671
High Courts11 Feb 1925
Mullapalli Gopalan Nayar Vs Koppathil Gopalan Nayar
Madras High Court · AIR 1925 Mad 915 : (1925) 22 LW 202
High Courts11 Feb 1925
S. Gopala Ayyangar and Another Vs M.K. Mahomed Ebrahim Rowther, V.N. Sesha Iyengar and Another
Madras High Court · AIR 1925 Mad 1119 : (1925) ILR (Mad) 509 : (1925) 22 LW 320
High Courts11 Feb 1925
S. Gopala Iyengar and Another Vs M.K. Mahomed Ibrahim Rowther and Others V.N. Sesha Iyengar Vs Mahalinga Pillai and Others
Madras High Court · 90 Ind. Cas. 759
High Courts10 Feb 1925
Sheik Muhammad Maracayar Vs Muhammad Ammal by Guardian Muhammad Moideen Maracayar and Others
Madras High Court · 91 Ind. Cas. 521
High Courts10 Feb 1925
Seshammal and Others Vs Kuppanaiyyangar and Another
Madras High Court · AIR 1926 Mad 475
Evidence Act, 1872 — Section 50