High Courts02 Feb 1925
Nagalla Kottayya Vs Koganti Kottappa and Others
Madras High Court · 90 Ind. Cas. 551
Madras Revenue Recovery Act, 1864 — Section 2
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,708 of 5,226
High Courts02 Feb 1925
M. K. Muhammad Batcha Sahib Vs Arunachellam Chettiar
Madras High Court · (1925) 49 MLJ 396
Evidence Act, 1872 — Section 92
High Courts02 Feb 1925
Palani Goundan (dead) and Others Vs Suppia Goundan and Others
Madras High Court · AIR 1925 Mad 1162 : (1925) 22 LW 170 : (1925) 49 MLJ 143
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts02 Feb 1925
Nagalla Kotayya Vs Koganti Kotappa and Others
Madras High Court · AIR 1926 Mad 141 : (1926) 23 LW 178 : (1925) 49 MLJ 117
Madras Estates Land Act, 1908 — Section 5
High Courts02 Feb 1925
S.A. Muhammad Yakub Sahib Vs Mahaboo Bi Bi and Another
Madras High Court · 94 Ind. Cas. 756 : (1926) 23 LW 151
Transfer of Property Act, 1882 — Section 53
High Courts01 Feb 1925
In Re: Kammaboyina Ramadas
Madras High Court · AIR 1926 Mad 1097 : 96 Ind. Cas. 861
Tamil Nadu Forest Act, 1882 — Section 21(d)
High Courts30 Jan 1925
N.M. Khajamyan Rowther Vs Appavu Pillai (dead) and Others
Madras High Court · AIR 1926 Mad 126
High Courts30 Jan 1925
Appaswamy Chettiar Vs N. Balakrishna Pillai and Others
Madras High Court · AIR 1925 Mad 588 : 87 Ind. Cas. 189 : (1925) 21 LW 230
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 61, 115
High Courts30 Jan 1925
Appaswami Chettiar Vs N. Balakrishna Pillai and Others
Madras High Court · (1925) 48 MLJ 603
High Courts30 Jan 1925
Sankara Narayana Pillay Vs Gangammal and Others
Madras High Court · AIR 1925 Mad 631 : 87 Ind. Cas. 1 : (1925) 21 LW 232
High Courts30 Jan 1925
N.M. Khajamiyan Rowther Vs Appavu Pillai and Others
Madras High Court · 90 Ind. Cas. 642
High Courts28 Jan 1925
Veerasami Pillai Vs V.S.T.N. Chidambaram Chettiar and Others
Madras High Court · AIR 1926 Mad 894 : 92 Ind. Cas. 819
Paper Currency Act, 1910 — Section 26
High Courts27 Jan 1925
(Obla K.) Subbier and Others Vs C.M. Venkatachalapathi Ayyar
Madras High Court · AIR 1925 Mad 1290
Contract Act, 1872 — Section 39
High Courts27 Jan 1925
Achratlal Kesavalal Metha and Co. Vs Vijayam and Co. by Proprietor G. Vijiaraghavachariar
Madras High Court · 90 Ind. Cas. 1019 : (1925) 22 LW 70
Contract Act, 1872 — Section 28
High Courts27 Jan 1925
Achratlal Kesavlal Mehta and Co., by Proprietor Achratlal and Kesavlal Vs Vijayam and Co.
Madras High Court · AIR 1925 Mad 1145 : (1925) 49 MLJ 189
Contract Act, 1872 — Section 28
High Courts27 Jan 1925
Lanka Tulasamma Vs Guntupalli Venkata Subbayya and Others
Madras High Court · AIR 1925 Mad 1125 : (1925) ILR (Mad) 597 : (1925) 49 MLJ 220
High Courts27 Jan 1925
Obla K. Subbier and Others Vs C.M. Venkatachalapathi Ayyar
Madras High Court · 91 Ind. Cas. 580
Contract Act, 1872 — Section 39
High Courts26 Jan 1925
Ponnappa Reddi and Others Vs Thiruvengada Pillai and Co. and Others
Madras High Court · AIR 1925 Mad 1179 : 90 Ind. Cas. 509 : (1925) 22 LW 455
Civil Procedure Code, 1908 (CPC) — Section 8Madras Small Cause Court Act — Section 38
High Courts26 Jan 1925
In Re: Ayyaperumal Pillai
Madras High Court · 91 Ind. Cas. 50
Criminal Procedure Code, 1898 (CrPC) — Section 164