High Courts10 Feb 1925
Appaswami Padayachi Vs V.A. Ethirajulu Naidu and Another
Madras High Court · AIR 1926 Mad 1043
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Madras High Court judgments
1,04,503 judgments · page 4,707 of 5,226
High Courts07 Feb 1925
Ayisa Bovi Ammal Vs Sokara Booi
Madras High Court · 90 Ind. Cas. 869
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts06 Feb 1925
Albert Karunakaran Stephen Vs The Administrator-General of Madras
Madras High Court · AIR 1925 Mad 686 : 90 Ind. Cas. 498 : (1925) 22 LW 94 : (1925) 49 MLJ 197
High Courts06 Feb 1925
B.R. Sawmy Rao Vs F.H. Wilson, The Official Assignee of Madras
Madras High Court · (1925) ILR (Mad) 703 : (1925) 22 LW 17 : (1925) 49 MLJ 474
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts05 Feb 1925
The Commissioner of Income Tax Vs Thillai Chidambaram Nadar
Madras High Court · (1925) ILR (Mad) 602
Income Tax Act, 1961 — Section 23(2)
High Courts05 Feb 1925
Commissioner of Income Tax Vs P.A.P.M.T.K. Thilai Chidambaram Nadan
Madras High Court · AIR 1925 Mad 1048 : 90 Ind. Cas. 549
Income Tax Act, 1961 — Section 23(3)
High Courts05 Feb 1925
Chelasani Ratlayya Vs Anne Brahmayya and Others
Madras High Court · 91 Ind. Cas. 572
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts05 Feb 1925
Dharman and Others Vs Jagaveerarama Venkateswara Ettappa Nayakkar Ayyan
Madras High Court · AIR 1926 Mad 539 : (1926) 23 LW 265
High Courts05 Feb 1925
The Commissioner of Income Tax Vs P.A.P.M.T.K. Thillai Chidambaram Nadan
Madras High Court · (1925) ILR (Mad) 602 : (1925) 49 MLJ 124
Income Tax Act, 1961 — Section 23(2)
High Courts05 Feb 1925
Deivachilai Aiyangar Vs Raghupathi Venkatachariar and Others
Madras High Court · AIR 1926 Mad 46 : (1925) 22 LW 188 : (1925) 49 MLJ 317
High Courts05 Feb 1925
Chelasani Rattayya Vs Anne Brahmayya and Others
Madras High Court · AIR 1925 Mad 1223 : 83 Ind. Cas. 59 : (1925) 49 MLJ 309
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts05 Feb 1925
Valluru Appalasuri and Others Vs Sasapu Kannamma Nayuralu
Madras High Court · AIR 1926 Mad 6 : (1925) 22 LW 287 : (1925) 49 MLJ 479
Contract Act, 1872 — Section 69
High Courts05 Feb 1925
Devihilai Iyengar Vs Raghupathi Venkatachariar
Madras High Court · 88 Ind. Cas. 967
High Courts04 Feb 1925
Appa Pai (dead) and Others Vs Somu and Another
Madras High Court · AIR 1925 Mad 1017 : 90 Ind. Cas. 754 : (1925) 22 LW 145 : (1925) 49 MLJ 327
Transfer of Property Act, 1882 — Section 83
High Courts04 Feb 1925
Metta Rama Bhatlu Vs Metta Annayya Bhatlu and Others
Madras High Court · AIR 1926 Mad 144 : (1925) 22 LW 366 : (1925) 49 MLJ 152
Specific Relief Act, 1877 — Section 21
High Courts04 Feb 1925
Sri Parankusam Venkayya Garu and Others Vs Bandaru Satyanarayanamurthi by Mother and Guardian Thayaramma and Others
Madras High Court · AIR 1925 Mad 1235 : (1925) 22 LW 208 : (1925) 49 MLJ 271
High Courts03 Feb 1925
Made Gouda (dead) and Others Vs Chenne Gouda and Others
Madras High Court · AIR 1925 Mad 1174 : 90 Ind. Cas. 331 : (1925) 21 LW 709 : (1925) 49 MLJ 150
High Courts03 Feb 1925
Rama Raja Thevar Vs Papammal and Another
Madras High Court · AIR 1925 Mad 1230 : (1925) ILR (Mad) 805 : 90 Ind. Cas. 983 : (1925) 22 LW 710 : (1925) 49 MLJ 348
High Courts02 Feb 1925
Koppa Anki Vs Ponnappalli Venkata Subbayya
Madras High Court · AIR 1925 Mad 884 : 87 Ind. Cas. 695 : (1925) 48 MLJ 685
High Courts02 Feb 1925
V.K. Muhammad Batcha Sahib Vs Arunachallem Chettiar
Madras High Court · AIR 1926 Mad 39 : 90 Ind. Cas. 875
Evidence Act, 1872 — Section 92