High Courts20 Jan 1925
Pachaiyappa Chetti Vs Sivakami Ammal
Madras High Court · AIR 1926 Mad 109 : (1926) 23 LW 161 : (1925) 49 MLJ 468
Limitation Act, 1963 — Section 10
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,710 of 5,226
High Courts19 Jan 1925
Sinnana Goundan Vs Veerappa Goundan and Others
Madras High Court · AIR 1925 Mad 681
Easements Act, 1882 — Section 13(f)
High Courts19 Jan 1925
Sinnanna Goundan Vs Veerappa Goundan and Others
Madras High Court · 90 Ind. Cas. 900
Easements Act, 1882 — Section 13(f)
High Courts19 Jan 1925
P. Ramiah and Co. Vs T.R. Sadasiva Mudaliar and Bros.
Madras High Court · AIR 1925 Mad 1255 : (1925) ILR (Mad) 925 : (1925) 22 LW 341 : (1925) 49 MLJ 228
High Courts17 Jan 1925
Govindaswami Pillai Vs Govinda Padayachi
Madras High Court · AIR 1925 Mad 880 : 89 Ind. Cas. 894
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 43
High Courts16 Jan 1925
Natarajan and Others Vs P. M. A. Muthiah Chetty (Deceased) and Others
Madras High Court · 95 Ind. Cas. 972
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts16 Jan 1925
Natarajan and Others Vs P.M.A. Muthiah Chetty and Others
Madras High Court · AIR 1926 Mad 261 : (1925) 22 LW 650
High Courts15 Jan 1925
Manikka Padayachi and Others Vs King Emperor
Madras High Court · (1925) ILR (Mad) 874
Criminal Procedure Code, 1898 (CrPC) — Section 209(1), 437
High Courts15 Jan 1925
In Re: Mania Manicka Padayachi and Others
Madras High Court · (1925) 22 LW 755 : (1925) 49 MLJ 155
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts15 Jan 1925
In Re: Mania Manikha Padayachi and Others
Madras High Court · 90 Ind. Cas. 530
Criminal Procedure Code, 1898 (CrPC) — Section 437
High Courts14 Jan 1925
In Re: Kannammal
Madras High Court · AIR 1926 Mad 570
Criminal Procedure Code, 1898 (CrPC) — Section 342(1)
High Courts08 Jan 1925
Ponnuswami Naicker Vs T.P.L.S. Subramania Chettiar
Madras High Court · 91 Ind. Cas. 460 : (1925) 22 LW 404
High Courts08 Jan 1925
Ponnusami Naicker Vs T.P.L.S. Subramania Chettiar
Madras High Court · AIR 1925 Mad 1246
High Courts08 Jan 1925
B.R. Ramanuja Chariar Vs T.V. Kailasam Iyer
Madras High Court · (1925) ILR (Mad) 870
Madras Local Boards Act, 1884 — Section 207
High Courts08 Jan 1925
B.R. Ramanujachariar Vs T.V. Kailasam Aiyar
Madras High Court · AIR 1925 Mad 1067 : (1925) ILR (Mad) 870 : (1925) 22 LW 736 : (1925) 49 MLJ 386
Criminal Procedure Code, 1898 (CrPC) — Section 248Madras Local Boards Act, 1884 — Section 207
High Courts08 Jan 1925
P.M.A. Muthiah Chettiar (dead) and Another Vs Venkatasubbarayulu Naidu
Madras High Court · AIR 1926 Mad 160 : (1926) ILR (Mad) 403 : 90 Ind. Cas. 1033 : (1925) 22 LW 67 : (1925) 49 MLJ 394
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2
High Courts08 Jan 1925
Thadiappan alias Ramiah Vs Veeraperumal Thevan and Another
Madras High Court · AIR 1925 Mad 1139 : 90 Ind. Cas. 157 : (1925) 21 LW 646
Criminal Procedure Code, 1898 (CrPC) — Section 250, 253(1)
High Courts08 Jan 1925
B.R. Ramanujachariar Vs T.V. Kailasam Iyer
Madras High Court · 87 Ind. Cas. 969
Criminal Procedure Code, 1898 (CrPC) — Section 248
High Courts08 Jan 1925
Ramaswami Nayadu Vs K.N.S. Subbaraya Thevar and Others
Madras High Court · 88 Ind. Cas. 648