High Courts18 Dec 1924
In Re: Sonaimuthu Ambalam
Madras High Court · 87 Ind. Cas. 916 : (1925) 48 MLJ 502
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,712 of 5,226
High Courts18 Dec 1924
Mangamma Nayakuralu Vs B.M. Ramadasappa Nayanimvary and Others
Madras High Court · (1925) 48 MLJ 563
High Courts17 Dec 1924
Ramakrishna Aiyar Vs Sithai Ammal
Madras High Court · AIR 1925 Mad 911 : (1925) ILR (Mad) 620 : (1925) 22 LW 879 : (1925) 49 MLJ 223
Penal Code, 1860 (IPC) — Section 211
High Courts15 Dec 1924
Kothandarama Chettiar and Another Vs Annamalai Pillai and Another
Madras High Court · AIR 1925 Mad 589 : 87 Ind. Cas. 399 : (1925) 22 LW 108 : (1925) 48 MLJ 406
High Courts15 Dec 1924
(Peyyett) Gopalam Garu Vs Adusumilly Gopalakrishnayya Garu
Madras High Court · AIR 1927 Mad 342
High Courts15 Dec 1924
Ernest William Adams Vs Mrs. H.S.F. Gray and Another
Madras High Court · AIR 1925 Mad 599 : 90 Ind. Cas. 5 : (1925) 48 MLJ 707
High Courts15 Dec 1924
Sagili Pedda Rami Reddi and Others Vs Narreddi Gangireddi
Madras High Court · AIR 1925 Mad 807 : (1925) 21 LW 476
High Courts15 Dec 1924
Peyyety Gopalam Garu Vs Adusumilly Gopalakrishnayya Garu
Madras High Court · 92 Ind. Cas. 416
High Courts12 Dec 1924
Ramaswami Chettiar Vs Venkatarama Iyer and Others
Madras High Court · 91 Ind. Cas. 745
Civil Procedure Code, 1908 (CPC) — Section 14(II)
High Courts12 Dec 1924
Akki Guru Basappa and Another Vs Vuluvathi Setra Santhappa and Others
Madras High Court · AIR 1925 Mad 710 : 83 Ind. Cas. 133 : (1925) 48 MLJ 496
High Courts12 Dec 1924
Chennapragada Narayanamurthy Vs The Secretary of State for India in Council
Madras High Court · AIR 1925 Mad 963 : 90 Ind. Cas. 555 : (1925) 22 LW 482 : (1925) 48 MLJ 682
High Courts12 Dec 1924
Veerappa Goundan through his grandfather and next friend Alagia Goundan Vs Veerappa Goundan and Others
Madras High Court · AIR 1925 Mad 886 : (1925) 48 MLJ 512
High Courts12 Dec 1924
In Re: Appasamy Aiyar
Madras High Court · AIR 1925 Mad 1122 : (1925) 22 LW 554 : (1925) 49 MLJ 276
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts12 Dec 1924
Gopinatha Chowdhari and Another Vs Kristno Chowdhari
Madras High Court · AIR 1925 Mad 881 : 87 Ind. Cas. 669 : (1925) 21 LW 582
Transfer of Property Act, 1882 — Section 98
High Courts12 Dec 1924
In Re: Appaswamy Iyer
Madras High Court · 91 Ind. Cas. 388
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts12 Dec 1924
In Re: Akki Guru Basappa and Another
Madras High Court · 87 Ind. Cas. 568
Transfer of Property Act, 1882 — Section 52
High Courts11 Dec 1924
(Vaithi) Matharan and Others Vs Narayanaswami Aiyar
Madras High Court · AIR 1926 Mad 210 : (1925) 22 LW 673
High Courts11 Dec 1924
Krishnaswami Thevan and Others Vs Pulukaruppa Thevan minor by his Mother and Gaurdian Krishnammal and Others
Madras High Court · AIR 1925 Mad 717 : 88 Ind. Cas. 424 : (1925) 21 LW 675
High Courts11 Dec 1924
Vaithi Matharan and Others Vs Narayanaswami Iyer
Madras High Court · 92 Ind. Cas. 855
High Courts11 Dec 1924
Guntuku Appanna (deceased) and Another Vs Jallepalli Gavarappadu by mother and guardian Simmanna
Madras High Court · AIR 1925 Mad 910 : 87 Ind. Cas. 748 : (1925) 22 LW 142 : (1925) 48 MLJ 601