High Courts11 Dec 1924
L.N. Lakshmana Aiyar and Others Vs V.V.C. Ramalinga Mudaliar and Sons'
Madras High Court · AIR 1925 Mad 888 : (1925) 48 MLJ 522
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,713 of 5,226
High Courts11 Dec 1924
I.L. Lakshmana and Others Vs V.V.C. Ramalinga Mudaliar and Sons
Madras High Court · 90 Ind. Cas. 206
Contract Act, 1872 — Section 39
High Courts11 Dec 1924
Krishnaswami Thevan and Others Vs Pulukaruppa Thevan by his mother and guardian Krishnammal and Others
Madras High Court · (1925) ILR (Mad) 465 : (1925) 48 MLJ 354
High Courts11 Dec 1924
Official Assignee of Madras Vs Zamindar of Udayarpalayam
Madras High Court · AIR 1926 Mad 150 : (1925) 22 LW 326
High Courts11 Dec 1924
Sutrame Govinda Rao Vs Anugodu Matada Rudrayya and Others
Madras High Court · AIR 1925 Mad 830 : 90 Ind. Cas. 465 : (1925) 49 MLJ 14
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts11 Dec 1924
In Re: Thiruppal Kadalnatha Pillai
Madras High Court · AIR 1925 Mad 706 : 87 Ind. Cas. 924 : (1925) 21 LW 520
High Courts11 Dec 1924
Ramaswami alias Duraiyya Sembimutharasu and Others Vs Emperor
Madras High Court · AIR 1925 Mad 1213
Penal Code, 1860 (IPC) — Section 141
High Courts10 Dec 1924
Bachu Chinna Nagappa Vs Bachu Naranappa and Another
Madras High Court · AIR 1925 Mad 731 : 87 Ind. Cas. 667 : (1925) 48 MLJ 461
High Courts10 Dec 1924
Theetharappa Pillai Vs Meenakshi Ammal
Madras High Court · 87 Ind. Cas. 105 : (1925) 21 LW 702 : (1925) 48 MLJ 494
High Courts10 Dec 1924
Korapalu Hengsu and Others Vs Gowri Hengsu and Others
Madras High Court · AIR 1925 Mad 729 : 88 Ind. Cas. 228 : (1925) 21 LW 521
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 72
High Courts10 Dec 1924
Teetharappa Pillai Vs Meenakshi Ammal
Madras High Court · AIR 1925 Mad 715
Criminal Procedure Code, 1898 (CrPC) — Section 488(3)
High Courts09 Dec 1924
In Re: Nari alias Senjimalai
Madras High Court · AIR 1925 Mad 716 : (1925) 21 LW 472 : (1925) 48 MLJ 594
High Courts08 Dec 1924
Kumara Goundan Vs Thevaraya Reddi and Others
Madras High Court · AIR 1925 Mad 1113 : 87 Ind. Cas. 635 : (1925) 48 MLJ 616
High Courts08 Dec 1924
In Re: G. Narasimhachariar, B.A., B.L., High Court Vakil
Madras High Court · AIR 1925 Mad 797 : (1925) 22 LW 152
High Courts07 Dec 1924
Ramakrishna Iyer Vs Sithai Ammal
Madras High Court · 91 Ind. Cas. 395
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 211
High Courts05 Dec 1924
A.L.V.R.P. Veerappa Chettiar represented by his authorised agent M.V. Somanatha Aiyar Vs Municipal Council
Madras High Court · AIR 1925 Mad 607 : (1925) ILR (Mad) 476 : (1925) 21 LW 457 : (1925) 48 MLJ 428
High Courts05 Dec 1924
Ramaswami Chettiar Vs Venkatarama Aiyar and Others
Madras High Court · (1925) 49 MLJ 523
Civil Procedure Code, 1908 (CPC) — Section 14
High Courts05 Dec 1924
In Re: Chinna Manikkam alias Chinnappa Naicken and Others
Madras High Court · AIR 1925 Mad 712
High Courts05 Dec 1924
In Re: Chinna Manikam alias Chinnappa Naicken and Others
Madras High Court · (1925) 48 MLJ 504
High Courts04 Dec 1924
P.K.P.S. Sivanadian Chettiar Vs Batchu Surayya and Others
Madras High Court · AIR 1925 Mad 727 : (1925) ILR (Mad) 459 : 87 Ind. Cas. 127 : (1925) 21 LW 445 : (1925) 48 MLJ 413