High Courts26 Nov 1924
P.K. Bhimasena Rao Vs C. Venugopal Mudali and Others
Madras High Court · AIR 1925 Mad 725 : (1925) ILR (Mad) 631 : (1925) 21 LW 672 : (1925) 48 MLJ 384
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,715 of 5,226
High Courts26 Nov 1924
The Official Assignee of Madras Vs Basudevadoss Badrinarayan Doss
Madras High Court · AIR 1925 Mad 723 : (1925) ILR (Mad) 454 : (1925) 21 LW 538 : (1925) 48 MLJ 423
High Courts26 Nov 1924
The Secretary of State for India in Council Vs Dewan Bahadur Yellepeddi Janakiramayya Pantulu Garu and Another
Madras High Court · AIR 1925 Mad 859 : 87 Ind. Cas. 644 : (1925) 48 MLJ 440
High Courts25 Nov 1924
Zubeda Begam Saheba Vs Kommana Kanniah and Others
Madras High Court · AIR 1925 Mad 1100 : (1925) 48 MLJ 680
High Courts25 Nov 1924
Vaddadi Kamaraju Vs Kocherlakota Venkatalakshmipathi and Others
Madras High Court · AIR 1925 Mad 1043 : 88 Ind. Cas. 982 : (1925) 21 LW 711 : (1925) 49 MLJ 296
Transfer of Property Act, 1882 — Section 6
High Courts25 Nov 1924
C. Janardhanan and Another Vs N.M. Verghese and Others
Madras High Court · (1925) 48 MLJ 451
High Courts25 Nov 1924
C. Janardhanan and Another Vs N.M. Verghese and Others A.J. Gabriel Vs K.B. Joseph and Others
Madras High Court · AIR 1925 Mad 707 : 87 Ind. Cas. 113
Civil Procedure Code, 1908 (CPC) — Section 115Tamil Nadu District Municipalities Act, 1920 — Section 52, 58
High Courts24 Nov 1924
Marina Ammayi Vs Chaganti Sitaramayya
Madras High Court · AIR 1925 Mad 1039
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100
High Courts24 Nov 1924
Krishnadoss Vithaldoss Vs Ghanshamdoss and Narayanadoss and Others
Madras High Court · (1925) 49 MLJ 311
High Courts24 Nov 1924
Krishnadoss Vittaldoss Vs Ghanshamdoss and Others
Madras High Court · AIR 1925 Mad 1084 : 90 Ind. Cas. 188 : (1925) 22 LW 160
High Courts21 Nov 1924
Guntupalli Ramakrishnayya Vs Guntupalli Pitchayya and Others
Madras High Court · AIR 1925 Mad 726 : (1925) 21 LW 474 : (1925) 48 MLJ 500
High Courts21 Nov 1924
M.P.P.S.T. Palaniappa Chetty and Others Vs S.N. Subramania Chettiar and Another
Madras High Court · AIR 1925 Mad 701 : (1925) ILR (Mad) 553 : (1925) 21 LW 545 : (1925) 48 MLJ 419
High Courts21 Nov 1924
Sri Rajah Bommadevara Satyanarayana Vara Prasada Rao Bahadur Zamindar Garu Vs Sankarahanapalli Venkata Tirumala Manavallaswamy
Madras High Court · AIR 1925 Mad 794 : (1923) 18 LW 655 : (1925) 48 MLJ 489
High Courts21 Nov 1924
(Machullathil) Chandukutty Nayar Vs Kuruvathancheri Keezana Narayana Nayar and Others
Madras High Court · AIR 1925 Mad 1083 : 87 Ind. Cas. 557
High Courts20 Nov 1924
P.K. Veerarayan alias Unni Anujan Rajah Avergal and Others Vs Ayyakutti alias Venkatachalam Pattar
Madras High Court · AIR 1925 Mad 742 : 90 Ind. Cas. 794 : (1925) 48 MLJ 499
High Courts20 Nov 1924
Pakki Adinarayana Vs Namburu Suramma and Others
Madras High Court · AIR 1925 Mad 799 : (1925) 48 MLJ 372
High Courts20 Nov 1924
Changanath Kuttappa Nair Vs Pooppil alias Valamarudm Vaniyather Lakshmi Varasiar and Others
Madras High Court · 88 Ind. Cas. 828
High Courts20 Nov 1924
In Re: Palani Goundan and Another
Madras High Court · (1925) 22 LW 205 : (1925) 48 MLJ 490
High Courts20 Nov 1924
Changanath Kuttappa Nair Vs Pooppil alias Valamarudur Variyatha Lakshmi Varasiar and Others
Madras High Court · (1925) 49 MLJ 385
High Courts20 Nov 1924
(Chaganath) Muthappa Nair Vs Poophil alias Velambrudur Variyatha Lakshmi Variar
Madras High Court · AIR 1925 Mad 735