High Courts13 Nov 1924
Doraiswami Mudaliar and Thangavelu Mudaliar and Company Vs M. Doraiswami Aiyangar and Others
Madras High Court · (1925) 48 MLJ 432
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,717 of 5,226
High Courts13 Nov 1924
T. Govindasami Chettiar Vs A.R.M.A.L.P.L. Palaniappa Chettiar
Madras High Court · 73 Ind. Cas. 10 : (1925) 21 LW 271
Transfer of Property Act, 1882 — Section 111
High Courts13 Nov 1924
Dewan Bahadur Govindoss Chaturbhujadoss Vs N. Ramadoss
Madras High Court · AIR 1925 Mad 593 : (1925) ILR (Mad) 521 : (1925) 48 MLJ 252
High Courts13 Nov 1924
V. Gopal Chetti and Others Vs The Ripon Press and Sugar Mill Co. Ltd.
Madras High Court · AIR 1925 Mad 633 : (1925) 48 MLJ 232
High Courts13 Nov 1924
Doraisami Mudaliar and Thangavelu Mudaliar and Co. Vs M. Doraiswami Iyangar and Others
Madras High Court · AIR 1925 Mad 753
Transfer of Property Act, 1882 — Section 130
High Courts13 Nov 1924
T. Govindaswami Chettiar Vs A.R.M.A.L.P.L. Palaniappa Chettiar
Madras High Court · AIR 1925 Mad 833
Transfer of Property Act, 1882 — Section 111
High Courts13 Nov 1924
Malyala Surayya and Others Vs Rajah Saheb Meharban Idostan Sree Rajah Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Sirdar, Rajahmundry Sircar and Rajah of Pithapuram
Madras High Court · (1925) 22 LW 376 : (1925) 48 MLJ 577
High Courts13 Nov 1924
Diwan Bahadur Govindas Chaturbhujadas Vs N. Ramados
Madras High Court · (1925) ILR (Mad) 521 : (1925) 21 LW 733
Bankruptcy Act, 1869 — Section 126
High Courts13 Nov 1924
Dewan Bahadur Govindas Chaturbhujdas Vs N. Ramadoss
Madras High Court · 90 Ind. Cas. 92
Bankruptcy Act, 1869 — Section 126
High Courts13 Nov 1924
V. Gopal Chetty and Others Vs The Ripon press and Sugar Mill Co. Ltd.
Madras High Court · 86 Ind. Cas. 914 : (1925) 21 LW 367
Companies Act, 1956 — Section 162(6)
High Courts13 Nov 1924
Kozhippurath Ammunni Amma's Daughter Pappiamma Vs Kozhippurath Ammunn1 Amma's Daughter Kunhu alias Kuttimalu Amma and Others
Madras High Court · 87 Ind. Cas. 198 : (1925) 21 LW 432
High Courts13 Nov 1924
Doraiswami Mudaliar and Another Vs M. Doraiswami Iyengar and Others
Madras High Court · 87 Ind. Cas. 382
Evidence Act, 1872 — Section 91
High Courts13 Nov 1924
Koshipurath Ammani Amma's daughter Pappi Amma Vs Koshipurath Ammani Amma's daughter Kunhu alias Kutti Malu Amma and Others
Madras High Court · AIR 1925 Mad 761
High Courts13 Nov 1924
Malayala Surayya and Others Vs Rajah Saheb Meharban Idostan Sree Rajah Ravu Venkata Kumara Mahipathi Surya Rao Bahadur Garu, Sirdar, Rajahmundry Sircar and Rajah of Pithapuram
Madras High Court · AIR 1925 Mad 771
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
High Courts12 Nov 1924
Arjee Prabappa Chetti Vs Koneti Desikachari
Madras High Court · AIR 1925 Mad 1131 : 90 Ind. Cas. 1028 : (1925) 22 LW 78 : (1925) 49 MLJ 101
Limitation Act, 1963 — Section 20
High Courts12 Nov 1924
P. Sambasiva Sastrial Vs Ramaswami Sastrial and Others
Madras High Court · AIR 1925 Mad 803 : (1925) 48 MLJ 353
High Courts11 Nov 1924
T.A. Balakrishna Odayar and Another Vs Chakravarthy V. Jagannada Chariar and Others
Madras High Court · AIR 1925 Mad 820 : 87 Ind. Cas. 194 : (1925) 48 MLJ 535
High Courts11 Nov 1924
W.M. Varadaraja Mudaliar Vs M. Arumugam Pillai
Madras High Court · AIR 1925 Mad 1216 : (1925) 22 LW 15
Presidency Small Cause Courts Act, 1882 — Section 39
High Courts10 Nov 1924
O. Govindaswami Pillai Vs Doraiswami Mudali and Others
Madras High Court · AIR 1926 Mad 120
High Courts10 Nov 1924
C. Govindswami Pillai Vs Doraiswami Mudali and Others
Madras High Court · 91 Ind. Cas. 181