High Courts07 Nov 1924
Kakaraparti Punnayya Vs Chilakalapudi Venkatappa Rao
Madras High Court · 91 Ind. Cas. 754
Transfer of Property Act, 1882 — Section 66
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,718 of 5,226
High Courts07 Nov 1924
(Kakaraparti) Punnayya Vs Chilakalapudi Venkatappa Rao
Madras High Court · AIR 1926 Mad 343
High Courts07 Nov 1924
V.A.V.S. Firm Vs P.S.N. Muruganathan Chetti
Madras High Court · AIR 1925 Mad 569 : (1925) ILR (Mad) 514 : (1925) 21 LW 394 : (1925) 48 MLJ 228
High Courts06 Nov 1924
Veetiparambil Ahammad Vs Cheriath Chennamangalath Manakkal Karnavan and Another
Madras High Court · 87 Ind. Cas. 578
Transfer of Property Act, 1882 — Section 41
High Courts06 Nov 1924
Kandalam Krishnamacharylu and Another Vs Sathulari Vijayasarathi Minor by Mother and Guardian Rangamma and Others
Madras High Court · 88 Ind. Cas. 646
High Courts06 Nov 1924
L. Pattabi Chetty Vs Gopala Chetty and Others
Madras High Court · AIR 1925 Mad 1181
Criminal Procedure Code, 1898 (CrPC) — Section 476A
High Courts06 Nov 1924
Kadiyala Baswayya Naidu Vs Muniswami Reddi and Others
Madras High Court · AIR 1925 Mad 1155
High Courts06 Nov 1924
Kandulam Krishnamacharlu Vs Sathuluri Vijayasarathy and Others
Madras High Court · AIR 1925 Mad 823
High Courts06 Nov 1924
Kalyanji (now dead) and Another Vs Ram Deen Lala
Madras High Court · AIR 1925 Mad 609 : (1925) ILR (Mad) 395 : (1925) 21 LW 664 : (1925) 48 MLJ 290
High Courts06 Nov 1924
In Re: R. Krishnaswami Pillai
Madras High Court · (1925) 21 LW 254 : (1925) 48 MLJ 132
High Courts06 Nov 1924
Syed Yusuf Saheb Vs Subhan Bibi
Madras High Court · AIR 1925 Mad 443 : (1925) 21 LW 308 : (1925) 48 MLJ 395
High Courts06 Nov 1924
Kandalam Krishnamacharyulu and Another Vs Sathuluri Vijayasarathi by mother and guardian Rangamma and Others
Madras High Court · (1925) 22 LW 73 : (1925) 48 MLJ 467
High Courts06 Nov 1924
Krishna Ayyar and Another Vs Ayyappa Naick
Madras High Court · AIR 1925 Mad 577 : (1925) 21 LW 641
Penal Code, 1860 (IPC) — Section 430
High Courts06 Nov 1924
(Vettiparambil) Ahammad Vs Cheriath Chennamangalath Manakkal Karnavan and Others
Madras High Court · AIR 1925 Mad 1127
Transfer of Property Act, 1882 — Section 41
High Courts05 Nov 1924
Periamurugappa Asari and Another Vs Manicka Chetty
Madras High Court · 87 Ind. Cas. 213 : (1925) 49 MLJ 68
Transfer of Property Act, 1882 — Section 52
High Courts05 Nov 1924
Sankaran alias Kunhunni Nambudripad and Another Vs Vatakkiniyedath Kirangat Manakkal Sreedharan alias Anujan Nambudripad and Others
Madras High Court · AIR 1925 Mad 894 : (1925) 48 MLJ 691
High Courts05 Nov 1924
V. Janakiramayya Vs Nimmacadda Brahmayya
Madras High Court · 88 Ind. Cas. 278
Limitation Act, 1908 — Section 5
High Courts05 Nov 1924
Sankaran alias Kunhunni Nambudripad and Another Vs Vatakkimyedath Kiranghat Manakka Sreedharan Alias Anujan Nambudripad and Others
Madras High Court · 90 Ind. Cas. 346
High Courts05 Nov 1924
Venkatachalapathi Iyengar Vs Devaraja Pillai
Madras High Court · AIR 1925 Mad 970
High Courts05 Nov 1924
Durgamma and Others Vs Kechammayya and Others
Madras High Court · AIR 1925 Mad 792 : (1925) 48 MLJ 351