High Courts04 Dec 1924
(Kamana) Venkataswami Vs Godavarti Nagayya
Madras High Court · AIR 1925 Mad 1142 : 87 Ind. Cas. 413
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,714 of 5,226
High Courts03 Dec 1924
Kariya Goundan and Another Vs Tirukkaivelu Chetty and Others
Madras High Court · AIR 1925 Mad 585 : 87 Ind. Cas. 90 : (1925) 21 LW 639 : (1925) 48 MLJ 349
High Courts03 Dec 1924
Annamdevula Tata Alias Venkatarayudu and Others Vs Khan Saheb Khwaja Ahamadulla Khan Sahib Bahadur and Another
Madras High Court · 90 Ind. Cas. 401
High Courts03 Dec 1924
T.N. Rajagopalachari Vs Narsimha Thathachariar and Others
Madras High Court · AIR 1925 Mad 1182
High Courts03 Dec 1924
Annamdevula Thata alias Venkatarayudu and Others Vs Khan Saheb Khwaja Ahamadulla Khan Saheb Bahadur and Another
Madras High Court · AIR 1925 Mad 890 : (1925) 22 LW 528 : (1925) 48 MLJ 701
High Courts01 Dec 1924
M. Chidambaram Chettiar Vs S.K. Kother Mytheen Rowther and Others
Madras High Court · 87 Ind. Cas. 720 : (1925) 48 MLJ 491
High Courts01 Dec 1924
Kanthimathi Ammal Vs R. Perumal Kona and Others
Madras High Court · AIR 1925 Mad 777 : (1925) 48 MLJ 492
High Courts01 Dec 1924
In Re: Ayisha Bibi Ammal
Madras High Court · AIR 1925 Mad 1167 : 87 Ind. Cas. 705
High Courts01 Dec 1924
Karpaga Nidhi, Ltd. by Secretary, Rangia Goundar Vs Vania Vilasa Nidhi, Ltd., by Secretary, Nammalwar Chettiar
Madras High Court · AIR 1925 Mad 587 : (1925) 21 LW 518 : (1926) 48 MLJ 459
High Courts28 Nov 1924
In Re: Syed Mahamad Gouse and Others
Madras High Court · (1925) 22 LW 163 : (1925) 48 MLJ 571
High Courts28 Nov 1924
S.N.S. Satheppa Chettiar Vs K. Muthusami Pillai
Madras High Court · AIR 1926 Mad 537
High Courts28 Nov 1924
Sankaran Unni and Another Vs Kummakattil Ezhuvan Kandan's son Raman
Madras High Court · 87 Ind. Cas. 560 : (1925) 21 LW 469 : (1925) 48 MLJ 596
High Courts28 Nov 1924
In Re: Syed Mahammad Gouse and Others
Madras High Court · AIR 1925 Mad 804
Court Fees Act, 1870 — Section 5
High Courts28 Nov 1924
Linga Reddi Vs M. Chengalraya Reddi and Others
Madras High Court · AIR 1925 Mad 734 : 87 Ind. Cas. 42 : (1925) 21 LW 659 : (1925) 48 MLJ 417
High Courts28 Nov 1924
S.N.S. Satheppa Chettiar by Authorised Agent, Chidambara Velan Vs K. Muthusami Pillai
Madras High Court · 92 Ind. Cas. 393
Evidence Act, 1872 — Section 92
High Courts27 Nov 1924
Dakshinamurthi Mudaliar (died) and Others Vs Dhanakoti Ammal
Madras High Court · AIR 1925 Mad 965 : 87 Ind. Cas. 552 : (1925) 48 MLJ 661
High Courts27 Nov 1924
The Public Prosecutor Vs Kimidi Annan Nayudu and Others
Madras High Court · (1925) ILR (Mad) 867 : (1925) 21 LW 704
Penal Code, 1860 (IPC) — Section 186, 353
High Courts27 Nov 1924
The Public Prosecutor Vs Kimidi Annam Naidu and Others
Madras High Court · AIR 1925 Mad 1093 : (1925) ILR (Mad) 867 : (1925) 49 MLJ 192
Penal Code, 1860 (IPC) — Section 186, 353
High Courts27 Nov 1924
Sinnaswami Chetti and Others Vs Pannadi Palani Goundan and Others
Madras High Court · AIR 1925 Mad 779 : (1925) 48 MLJ 528
High Courts27 Nov 1924
Chokalinga Chettiar Vs Muthuswami Chettiar
Madras High Court · AIR 1925 Mad 768