High Courts07 Jan 1925
Govindaswami Pillai Vs Govinda Padayachi
Madras High Court · (1925) 21 LW 684 : (1925) 48 MLJ 678
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,711 of 5,226
High Courts07 Jan 1925
A. Palaniyappa Chettiar Vs K.N. Krishnaswami Chettiar and Others
Madras High Court · AIR 1925 Mad 877 : (1925) 22 LW 429 : (1925) 48 MLJ 696
High Courts07 Jan 1925
Lingam Veera Raqhava Rao Vs Mallapragada Gurunatha Rao
Madras High Court · AIR 1926 Mad 355
High Courts07 Jan 1925
P.L.S.A.R.S. Arunachallam Chettiar Vs Krishna Ayyar and Others
Madras High Court · AIR 1925 Mad 1168 : 90 Ind. Cas. 481
Contract Act, 1872 — Section 38Negotiable Instruments Act, 1881 (NI) — Section 45
High Courts07 Jan 1925
P.L.S.A.R.S. Arunachalam Chettiar, Legal Representative of P.L.S.A.R.S., Sabapathi Chetty (deceased) Vs Krishna Aiyar and Others
Madras High Court · (1925) 22 LW 265 : (1925) 49 MLJ 530
Negotiable Instruments Act, 1881 (NI) — Section 45
High Courts07 Jan 1925
Meruva Parasuramudu Vs Mandavilli Ramanna
Madras High Court · AIR 1925 Mad 1178 : 87 Ind. Cas. 960 : (1925) 22 LW 23 : (1925) 49 MLJ 353
High Courts07 Jan 1925
Palaniappa Chettiar Vs N.K. Krishnaswamy Chettiar and Others
Madras High Court · 90 Ind. Cas. 368
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts07 Jan 1925
The Official Receiver of Coimbatore Vs Palaniswami Chetti alias Ponnuswami Chettiar and Another
Madras High Court · AIR 1925 Mad 1051 : (1925) ILR (Mad) 750 : 88 Ind. Cas. 934 : (1925) 49 MLJ 203
Evidence Act, 1872 — Section 41Provincial Insolvency Act, 1920 — Section 53Transfer of Property Act, 1882 — Section 69
High Courts05 Jan 1925
Ramaswami Naidu Vs K.N.S. Subbaraya Tevar and Others
Madras High Court · (1925) 49 MLJ 490
High Courts01 Jan 1925
Sangali Solagan Vs Nagamuthu Malavadi and Others
Madras High Court · AIR 1925 Mad 227
Specific Relief Act, 1877 — Section 20
High Courts19 Dec 1924
Balaguruswami Naicken Vs Guruswami Naicken and Others
Madras High Court · AIR 1925 Mad 703 : 87 Ind. Cas. 989 : (1925) 48 MLJ 506
High Courts19 Dec 1924
Sait Siva Pratapa Bhattadu and Another Vs A.E.L. Mission Rajamundry and Others
Madras High Court · 97 Ind. Cas. 496
Land Acquisition Act, 1894 — Section 53, 9
High Courts19 Dec 1924
Public Prosecutor Vs M. Sanyasayya Naidu and Others
Madras High Court · AIR 1925 Mad 1224 : (1925) 22 LW 156
Criminal Procedure Code, 1898 (CrPC) — Section 497(1)
High Courts19 Dec 1924
Garimella Annapurnayya Vs Munsunuri Venkatasubramaniam and Others
Madras High Court · (1925) 22 LW 560 : (1925) 49 MLJ 549
High Courts19 Dec 1924
(Sait) Siva Pratapa Bhattadu Vs A.E.L. Mission and Others
Madras High Court · AIR 1926 Mad 307 : (1926) ILR (Mad) 38
High Courts19 Dec 1924
Krishna Sastri and Others Vs Singaravelu Mudaliar and Others
Madras High Court · AIR 1925 Mad 780 : (1925) ILR (Mad) 570 : (1925) 22 LW 318 : (1925) 48 MLJ 470
High Courts19 Dec 1924
M. Sanyasayya Naidu and Others Vs The Public Prosecutor
Madras High Court · 90 Ind. Cas. 665
Criminal Procedure Code, 1898 (CrPC) — Section 497(1)
High Courts19 Dec 1924
Garimella Annapurnayya Vs Munsunuri Venkatasubrahmanyam and Others
Madras High Court · AIR 1925 Mad 1285 : 91 Ind. Cas. 742
High Courts18 Dec 1924
Kruthiventi Perraju Garu Vs Sri Nallapuraju Mirja Sitaramachandraraju Garu and Others
Madras High Court · AIR 1925 Mad 897 : 90 Ind. Cas. 458 : (1925) 22 LW 568 : (1925) 48 MLJ 584
High Courts18 Dec 1924
Mangamma Nayakuralu Vs B.M. Ramdasappa Nayanimavary and Others
Madras High Court · AIR 1925 Mad 981
Limitation Act, 1877 — Section 15