High Courts10 Mar 1925
K.G. Muhammad Hussian Sahib and Others Vs P. Baba Sah and Others
Madras High Court · AIR 1926 Mad 336 : 91 Ind. Cas. 595
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,703 of 5,226
High Courts06 Mar 1925
Nilambur Thacharakavil Manavadan Thirumalpad Vs Messrs. Parry and Co.
Madras High Court · (1925) ILR (Mad) 815
Transfer of Property Act, 1882 — Section 105
High Courts06 Mar 1925
Gokaldoss Govardhandoss Vs Parry and Co. and The Official Assignee of Madras
Madras High Court · (1925) ILR (Mad) 795
Presidency Towns Insolvency Act, 1909 — Section 11(d)
High Courts06 Mar 1925
Munigadu Vs Emperor
Madras High Court · AIR 1925 Mad 1144
Government of India Act, 1915 — Section 107Penal Code, 1860 (IPC) — Section 426
High Courts06 Mar 1925
Nilambur Thacharakavil Manavedan Thirumalpad Avergal Vs Parry and Company
Madras High Court · AIR 1925 Mad 1277 : (1925) ILR (Mad) 815 : 90 Ind. Cas. 729 : (1925) 49 MLJ 390
Transfer of Property Act, 1882 — Section 105
High Courts06 Mar 1925
Gokuldoss Goverdhan Doss (dead) and Another Vs Dwarakadoss Goverdhan Doss (dead) and Others
Madras High Court · AIR 1925 Mad 1249 : (1925) ILR (Mad) 795 : (1925) 22 LW 411 : (1925) 49 MLJ 457
Presidency Towns Insolvency Act, 1909 — Section 11(d)
High Courts05 Mar 1925
Chinna Munuswami Nayudu Vs Sagalaguna Nayudu and Another
Madras High Court · AIR 1926 Mad 699 : (1926) ILR (Mad) 387 : (1926) 51 MLJ 229
High Courts05 Mar 1925
N.M.R. Nagappa Chetty and Others Vs V.A.A.R Firm
Madras High Court · AIR 1925 Mad 1215 : (1925) 22 LW 12 : (1925) 49 MLJ 306
Stamp Act, 1899 — Section 36
High Courts05 Mar 1925
Salakshi Ammal Vs Doraimanikka Nadan and Others
Madras High Court · AIR 1926 Mad 51 : (1925) ILR (Mad) 827 : 90 Ind. Cas. 829 : (1925) 49 MLJ 341
Trusts Act, 1882 — Section 44
High Courts04 Mar 1925
Muthusami Naidu and Another Vs Rayalu Naidu
Madras High Court · AIR 1925 Mad 689
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts04 Mar 1925
V.S.R. Rajagopala Iyer Vs V.S.K. Muthuramier
Madras High Court · AIR 1926 Mad 339
High Courts04 Mar 1925
Muthuswami Naidu and Another Vs Rayulu Naidy
Madras High Court · 88 Ind. Cas. 375
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts03 Mar 1925
Lodd Govindoss Krishnadas Varu Vs P.M.A.R.M. Muthiah Chetty
Madras High Court · AIR 1925 Mad 660 : (1925) 48 MLJ 721
High Courts03 Mar 1925
Kandan Ashtamoorthi Nambudripad Vs Rama Mudali and Another
Madras High Court · AIR 1926 Mad 1052
High Courts03 Mar 1925
Abdul Samad Khan Khiladar and Another Vs Bibijan alias Hanifa Khathu and Others
Madras High Court · AIR 1925 Mad 1149 : (1925) 49 MLJ 675
Registration Act, 1908 — Section 17
High Courts02 Mar 1925
Secretary of State Vs Sreeramamurthi and Others
Madras High Court · AIR 1926 Mad 125 : (1925) 22 LW 546
High Courts02 Mar 1925
The Secretary of State for India in Council by the Collector of Salem Vs Sreeramoorthi Chettiar and Others
Madras High Court · 91 Ind. Cas. 179
High Courts27 Feb 1925
B.S. Mahadeva Iyer and Others Vs Ramakrishna Reddiar and Others
Madras High Court · AIR 1926 Mad 114 : 92 Ind. Cas. 653
Contract Act, 1872 — Section 264
High Courts27 Feb 1925
Parakkat Devaswom Trustees of K.P. Veeraraghava Iyer and Others Vs Venkatachalam Vadhayar and Others
Madras High Court · 92 Ind. Cas. 709
High Courts27 Feb 1925
Gokarakonda Venkatasubbiah Vs Deliparthi Lakshminarasimham and Another
Madras High Court · 91 Ind. Cas. 545
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 7