High Courts26 Mar 1925
Muchumarri Malliah and Others Vs Yerravalu Ganganna and Others
Madras High Court · AIR 1926 Mad 830 : 94 Ind. Cas. 226
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,701 of 5,226
High Courts26 Mar 1925
(Chintalapati Butchi) Seetayya Garu and Another Vs Gollavilli Appadu and Others
Madras High Court · AIR 1926 Mad 526
Madras Estates Land Act, 1908 — Section 3(2)
High Courts26 Mar 1925
Municipal Council Vs Paratath Bavu Devussi and Another
Madras High Court · AIR 1926 Mad 235 : (1925) 22 LW 671
High Courts26 Mar 1925
Municipal Council Vs Pratath Bavu Devussi and Another
Madras High Court · 92 Ind. Cas. 18
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts26 Mar 1925
A.V.K. Mayappa Chettiar Vs N.K.L. Kolandaivelu Chettiar and Another
Madras High Court · AIR 1926 Mad 597 : 92 Ind. Cas. 715
Transfer of Property Act, 1882 — Section 83
High Courts24 Mar 1925
Venku Shettithi (dead) and Others Vs T. Ramachandrayya and Others
Madras High Court · AIR 1926 Mad 81 : (1926) ILR (Mad) 29 : (1925) 22 LW 885 : (1925) 49 MLJ 634
High Courts24 Mar 1925
(Banjoisi) Narasamma Vs Banjoisi Sarasamman and Another
Madras High Court · AIR 1926 Mad 353 : (1926) 23 LW 157
High Courts24 Mar 1925
Venku Shettithi and Others Vs T. Ramachandrayya and Others
Madras High Court · 92 Ind. Cas. 342
High Courts23 Mar 1925
Angamuthu Mudaliar Vs Ratna Mudaliar and Others
Madras High Court · AIR 1925 Mad 1234 : (1925) ILR (Mad) 920 : (1925) 22 LW 323 : (1925) 49 MLJ 411
Partition Act, 1893 — Section 3
High Courts23 Mar 1925
Purasawalkam Hindu Janopakara Saswatha Nidhi, Ltd. Vs Kuddus Sahib and Others
Madras High Court · AIR 1926 Mad 841 : 94 Ind. Cas. 860 : (1926) 23 LW 476
Companies Act, 1956 — Section 21English Conveyancing Act, 1881 — Section 21Transfer of Property Act, 1882 — Section 69
High Courts20 Mar 1925
In Re: Dyta Seetharamayya
Madras High Court · AIR 1926 Mad 354 : (1926) 23 LW 537
High Courts19 Mar 1925
Shunmuga Velayuda Mudaliar and Others Vs Collector of Tanjore
Madras High Court · AIR 1926 Mad 945
High Courts19 Mar 1925
Shanmugha Valayuda Mudaliar and Others Vs The Collector of Tanjore
Madras High Court · 93 Ind. Cas. 639 : (1926) 23 LW 336
High Courts18 Mar 1925
Ry.V. Ayiswaryanandaji Saheb (died) and Others Vs Ry. Sivaji Raja Saheb and Others
Madras High Court · AIR 1926 Mad 84 : (1926) ILR (Mad) 116 : (1925) 49 MLJ 568
High Courts18 Mar 1925
(Balijepalli) Seshayya Vs Balijepalli Subbarayudi alias Subba Rao
Madras High Court · AIR 1925 Mad 1157
Penal Code, 1860 (IPC) — Section 193
High Courts18 Mar 1925
Balijeppalli Seshayya Vs Balijeppalli Subbarayudi alias Subba Rao
Madras High Court · 90 Ind. Cas. 661
Penal Code, 1860 (IPC) — Section 193
High Courts17 Mar 1925
V. Gopala Chetti Vs V. Narayanaswami Chetti
Madras High Court · 95 Ind. Cas. 33
Limitation Act, 1963 — Article 120
High Courts17 Mar 1925
V. Gopala Chetty Vs V. Narayanaswami Chetty
Madras High Court · AIR 1926 Mad 681 : (1926) 23 LW 528
Limitation Act, 1963 — Section 10
High Courts16 Mar 1925
V. Ranganatha Aiyar Vs Srinivasa Aiyangar and Others
Madras High Court · AIR 1926 Mad 42 : (1925) 22 LW 274 : (1925) 49 MLJ 656
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63