High Courts08 Apr 1925
Alayil Kalathil Kambil Achuthan Vs Kunnambrath Abdu and Others
Madras High Court · AIR 1925 Mad 675 : (1925) 21 LW 593
Limitation Act, 1963 — Section 14, 19
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,700 of 5,226
High Courts06 Apr 1925
K.V. Subramania Aiyar and Others Vs Shanmugam Chettiar and Others
Madras High Court · AIR 1926 Mad 65 : (1925) 22 LW 538 : (1925) 49 MLJ 363
Evidence Act, 1872 — Section 78
High Courts03 Apr 1925
Jankiram Chetti Vs Nagamony Mudaliar
Madras High Court · (1926) ILR (Mad) 98 : (1926) 50 MLJ 413
High Courts03 Apr 1925
Chockalingam Pillai and Another Vs P.K.P.S. Pichappa Chettiar
Madras High Court · AIR 1926 Mad 155 : 92 Ind. Cas. 599 : (1925) 22 LW 579
High Courts02 Apr 1925
Vayyaprath Kunnath Packi Vs Vayyaprath Kunnath Muhammad and Others
Madras High Court · (1925) 49 MLJ 513
High Courts01 Apr 1925
(Nelakanti) Sundarasiva Row and Others Vs Ivatury Viyamma and Others
Madras High Court · AIR 1925 Mad 1267 : (1925) 22 LW 398
Evidence Act, 1872 — Section 92
High Courts01 Apr 1925
Nelakanti Sundarasiva Row and Others Vs Ivatury Viyamma and Others
Madras High Court · (1925) ILR (Mad) 933 : (1925) 49 MLJ 266
Evidence Act, 1872 — Section 92
High Courts01 Apr 1925
The Madura Devasthanam Vs Sundaram Annavi and Others
Madras High Court · AIR 1926 Mad 57 : (1925) 49 MLJ 516
High Courts01 Apr 1925
Palanivel Ramasubramania Pillay and Another, by mother Muthammal Vs Sivakami Ammal
Madras High Court · AIR 1925 Mad 841 : 90 Ind. Cas. 165 : (1925) 21 LW 606
High Courts31 Mar 1925
Subramania Aiyar Vs Narayanasami Aiyar
Madras High Court · AIR 1925 Mad 1240 : (1925) 22 LW 445
Evidence Act, 1872 — Section 92(3)
High Courts31 Mar 1925
Katreddi Ramiah and Another Vs Kadiyala Venkata Subbamma and Others
Madras High Court · AIR 1926 Mad 434 : (1926) ILR (Mad) 261 : 94 Ind. Cas. 83 : (1926) 50 MLJ 308
Probate and Administration Act, 1881 — Section 35
High Courts31 Mar 1925
Subramania Iyer Vs Narayanaswami Iyer
Madras High Court · 90 Ind. Cas. 1020
Evidence Act, 1872 — Section 93
High Courts30 Mar 1925
Kancherla Kanakayya Vs Sri Rajah Venkataramayya Apparao Bahadur and Others
Madras High Court · AIR 1925 Mad 1287 : 90 Ind. Cas. 1049 : (1925) 49 MLJ 443
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7(2)
High Courts30 Mar 1925
Ramachandra Servai Vs President, Union Board
Madras High Court · (1926) ILR (Mad) 888 : (1925) 22 LW 393 : (1925) 49 MLJ 356
Madras Local Boards Act, 1884 — Section 221
High Courts27 Mar 1925
Lomada Pedda Subbayya Vs Sattipalli Ramayya and Others
Madras High Court · (1925) 22 LW 225 : (1926) 51 MLJ 131
High Courts27 Mar 1925
Pachyammal Vs Devanaiammal
Madras High Court · AIR 1925 Mad 1016 : (1925) 22 LW 313
High Courts27 Mar 1925
(Maringanti) Ramanujacharyulu Vs Pindiprolu Buchi Mangarao, Manager of Korukonda Devasthanam
Madras High Court · AIR 1925 Mad 1279(1) : (1925) 22 LW 485
High Courts26 Mar 1925
Sri Raja Sri Chintalapati Butchi Seetayya Garu and Another Vs Gollavilli Appadu alias Chinnodu and Others
Madras High Court · 92 Ind. Cas. 814