High Courts17 Apr 1925
Sinnanna Kone and Others Vs Muthupalani Chetti and Another
Madras High Court · AIR 1926 Mad 378 : 92 Ind. Cas. 352
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,699 of 5,226
High Courts16 Apr 1925
Abdul Ali Sahib and Another Vs Amiruddin
Madras High Court · AIR 1926 Mad 349 : (1926) 23 LW 426
High Courts16 Apr 1925
Periakaruppa Thevan and Others Vs Aiyanarsand Kaniyalaswamigal Kovil Devasthanam of Koshadai and Others
Madras High Court · AIR 1926 Mad 136 : (1925) 49 MLJ 602
High Courts16 Apr 1925
In Re: The Right Honourable the Secretary of State for India in Council
Madras High Court · (1925) 22 LW 330 : (1925) 49 MLJ 418
Limitation Act, 1908 — Section 12
High Courts16 Apr 1925
Periakaruppa Thevan and Others Vs Aiyanars and Others
Madras High Court · 91 Ind. Cas. 1027 : (1925) 22 LW 625
High Courts16 Apr 1925
In Re: The Secretary of State for India in Council
Madras High Court · 90 Ind. Cas. 601
Limitation Act, 1908 — Section 12
High Courts15 Apr 1925
Chinnathambi Chetti and Others Vs Appavoo Chetty alias Ardhanari Chetty and Others
Madras High Court · 90 Ind. Cas. 1031 : (1925) 22 LW 466
High Courts15 Apr 1925
S. Kambhotlu Vs Ashreef Hussain
Madras High Court · AIR 1926 Mad 54 : (1925) 49 MLJ 450
High Courts15 Apr 1925
Muthukaruppa Muthirian and Others Vs Sivabhagyathammal and Others
Madras High Court · AIR 1926 Mad 33 : 90 Ind. Cas. 880 : (1925) 22 LW 511 : (1925) 49 MLJ 358
High Courts15 Apr 1925
A.M.A. Murugappa Chettiar (by his Agent, Thayammaswami Pillai) Vs L.K.S.S. Firm and Others
Madras High Court · AIR 1926 Mad 135(1)
High Courts15 Apr 1925
Thirumalai Pillai and Others Vs Arunachella Padayachi and Others
Madras High Court · AIR 1926 Mad 540 : 92 Ind. Cas. 520
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 2(11)
High Courts14 Apr 1925
Velayuda Pandaram (died) and Others Vs Sundara Balakumaraswami Maniagar and Others
Madras High Court · AIR 1926 Mad 829 : 95 Ind. Cas. 968 : (1926) 23 LW 653 : (1926) 51 MLJ 630
High Courts14 Apr 1925
Malabar Forest and Rubber Company Limited Vs D.H. Macleod and Another
Madras High Court · AIR 1926 Mad 270 : (1925) 22 LW 675
High Courts14 Apr 1925
Srambikkal Maliakkal Moideen Koya and Another Vs Kattuparambath Moideen Kutti Haji and Another
Madras High Court · AIR 1925 Mad 1229 : 90 Ind. Cas. 968 : (1925) 49 MLJ 354
High Courts09 Apr 1925
Kommareddi Ramachandrayya and Others Vs Vodury Venkataratnam
Madras High Court · AIR 1926 Mad 133
High Courts09 Apr 1925
Kommareddi Ramachandrayya and Others Vs Vodury Venkatratnam
Madras High Court · 92 Ind. Cas. 800 : (1925) 22 LW 582
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts09 Apr 1925
Tiruvengadam Pillai Vs Sabapathi Pillai, by Guardian Venugopala Sastri
Madras High Court · AIR 1925 Mad 1217 : 90 Ind. Cas. 767 : (1925) 49 MLJ 361
High Courts08 Apr 1925
S. Venkatrama Aiyar Vs Rex
Madras High Court · (1925) 22 LW 327 : (1925) 49 MLJ 440
High Courts08 Apr 1925
Syed Muhammad Sahib Vs A.P.R. L. Alagappa Chettiar
Madras High Court · 90 Ind. Cas. 1012 : (1925) 22 LW 423 : (1925) 49 MLJ 445
Presidency Small Cause Courts Act, 1882 — Section 25