High Courts29 Apr 1925
Nawab Shuja-ul-Mulk Bahadur Vs Umir-ul-Umra Bahadur and Others
Madras High Court · (1925) ILR (Mad) 846 : (1925) 49 MLJ 498
Civil Procedure Code, 1908 (CPC) — Section 48
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,697 of 5,226
High Courts29 Apr 1925
Sekkhu Musthabu alias Appu Ravuthan Vs Nani and Others
Madras High Court · 92 Ind. Cas. 377
Civil Procedure Code, 1882 — Section 234, 244
High Courts29 Apr 1925
M.R.Ry. Manavikram Zamorin Raja Avergal of Calicut through K. Srinivasa Rao Avergal, Zamorin Estate Collector Vs P. Venkatagiri Pattar and Others
Madras High Court · 92 Ind. Cas. 245
Civil Procedure Code, 1908 (CPC) — Section 11(IV)
High Courts29 Apr 1925
(Sekkhu) Musthabu alias Appu Ravuthan Vs Nani and Others
Madras High Court · AIR 1926 Mad 536
High Courts28 Apr 1925
Arulanandam Pillai Vs Malaya Pillai Nadan and Others
Madras High Court · AIR 1926 Mad 401
Madras Estates Land Act, 1908 — Section 125
High Courts28 Apr 1925
V. Thirumalachariar Vs Athimoola Karayalar and Others
Madras High Court · AIR 1926 Mad 256 : (1925) 22 LW 695
High Courts28 Apr 1925
In Re: Peramasami Rayudu and Another
Madras High Court · AIR 1926 Mad 183(1) : (1925) 22 LW 784
High Courts28 Apr 1925
V. Tirumalachariar Vs Athimoola Karayalor and Others
Madras High Court · 92 Ind. Cas. 776
High Courts27 Apr 1925
Mahammad Raza Saheb Belgami Vs Sadasiva Rao and Others
Madras High Court · AIR 1926 Mad 297 : (1926) ILR (Mad) 49
High Courts27 Apr 1925
Marappa Goundan Vs V. Subramania Iyer and Others
Madras High Court · AIR 1926 Mad 379
High Courts27 Apr 1925
K.R. Radhakrishna Aiyar Vs Vinayakaswamiar, by Guardian, T.A. Ramachandra Rao
Madras High Court · (1925) 22 LW 567 : (1925) 49 MLJ 664
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts27 Apr 1925
K.R. Radhakrishna Iyer Vs Vinayakaswamiar minor by Guardian T.A. Ramachandra Rao
Madras High Court · 91 Ind. Cas. 98
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Apr 1925
R.S.A.C. Kasi Iyer and Others Vs Official Receiver and Others
Madras High Court · AIR 1926 Mad 228 : (1926) 23 LW 353
High Courts24 Apr 1925
Singamani Pandithan Vs Munibadra Nainar and Others
Madras High Court · 91 Ind. Cas. 514
Transfer of Property Act, 1882 — Section 55(2)
High Courts24 Apr 1925
Nalakakkan Ambalam Vs Sri Kallalagar Devasthanam
Madras High Court · 91 Ind. Cas. 319
Madras Estates Land Act, 1908 — Section 46
High Courts24 Apr 1925
Ramalinga Iyer Vs Budda Varadarajulu Iyer and Others
Madras High Court · 90 Ind. Cas. 666
Criminal Procedure Code, 1898 (CrPC) — Section 345Penal Code, 1860 (IPC) — Section 500
High Courts24 Apr 1925
Narayan Reddy and Others Vs Enumula Bojamma
Madras High Court · 90 Ind. Cas. 668
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts24 Apr 1925
Sigamani Pandithan Vs Munibadra Nainar and Others
Madras High Court · (1925) 22 LW 704 : (1925) 49 MLJ 668
Transfer of Property Act, 1882 — Section 55(2)
High Courts24 Apr 1925
Ramalinga Aiyar Vs Budde Varadarajulu Aiyar and Others
Madras High Court · AIR 1925 Mad 1211 : (1925) 22 LW 390 : (1925) 49 MLJ 544
Criminal Procedure Code, 1898 (CrPC) — Section 345
High Courts24 Apr 1925
Nallakakkan Ambalam Vs Sri Kallalagar Devasthanam
Madras High Court · AIR 1926 Mad 156 : (1925) 22 LW 622 : (1925) 49 MLJ 628
Madras Estates Land Act, 1908 — Section 46