High Courts23 Jul 1925
Puthia Madathil Subramaniam Pattar of Engadiyur Amsom and Desam (dead) and Another Vs Engadiyur Devaswom Uralan Antoli Nani Amma's son Karnavan Velu Nair and Others
Madras High Court · (1925) 49 MLJ 717
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,695 of 5,226
High Courts23 Jul 1925
In Re: Venugopal Nayudu
Madras High Court · AIR 1926 Mad 1044
Legal Practitioners Act, 1879 — Section 14
High Courts22 Jul 1925
(Pentakota) Somi Naidu and Others Vs Pentakota Sitaramayya
Madras High Court · AIR 1926 Mad 254 : (1925) 22 LW 716
High Courts22 Jul 1925
Pentakota Somi Naidu and Others Vs Pentakota Sitaramayya
Madras High Court · 91 Ind. Cas. 359
High Courts22 Jul 1925
(Ayyagari) Venkata, Suryanarayana Vs Makka Venku Naidu and Others
Madras High Court · AIR 1926 Mad 1155
High Courts22 Jul 1925
Tulasidass Govindjee Vs Madhavadass Laljee and Others
Madras High Court · AIR 1926 Mad 148 : (1925) 22 LW 624
High Courts22 Jul 1925
R. Bhunjanga Rao Vs Periyathambi Goundan and Others
Madras High Court · 92 Ind. Cas. 1047
Madras Estates Land Act, 1908 — Section 53
High Courts22 Jul 1925
Tulasidass Govindjee Vs Madhavadass Lalajee and Others In Re: Liladhar Sait
Madras High Court · 92 Ind. Cas. 570
Guardians and Wards Act, 1890 — Section 41
High Courts22 Jul 1925
Ayyagari Venkata Suryanarayana Vs Makka Venku Naidu and Others
Madras High Court · 97 Ind. Cas. 253
High Courts22 Jul 1925
In Re: Kandasami Chetty
Madras High Court · AIR 1926 Mad 346 : 92 Ind. Cas. 862 : (1926) 50 MLJ 44
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts21 Jul 1925
Vemulamanda Bhadrayya and Another Vs Penumetcha Jaggaraju
Madras High Court · AIR 1926 Mad 177 : (1925) 22 LW 747
High Courts17 Jul 1925
Kanaparthi Srinivasa Rao and Others Vs Kanaparthi Venkatanarasamma
Madras High Court · AIR 1926 Mad 119 : (1925) 22 LW 629
High Courts17 Jul 1925
Savan Durga Bai Ammal Vs S. Ramanatha Rao alias Rama Rao and Another
Madras High Court · AIR 1926 Mad 64 : (1925) 22 LW 868 : (1925) 49 MLJ 632
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16
High Courts17 Jul 1925
Kuppuswami Mudaliar Vs Chockalinga Mudaliar
Madras High Court · AIR 1926 Mad 181 : (1926) 23 LW 175 : (1925) 49 MLJ 788
High Courts16 Jul 1925
S.A. Muthayan Chettiar Vs P. Panchavarna Nadar
Madras High Court · AIR 1926 Mad 926 : (1926) 23 LW 210
High Courts15 Jul 1925
M. Venkatakrishnier Vs Secretary of State and Another
Madras High Court · AIR 1926 Mad 408 : (1926) 23 LW 464
High Courts15 Jul 1925
Kaman Mada and Others Vs Malli and Another
Madras High Court · AIR 1926 Mad 159 : (1925) 22 LW 732 : (1925) 49 MLJ 538
Court Fees Act, 1870 — Section 6
High Courts14 Jul 1925
Muthu Pillai Vs Alagirisami Pillai and Others
Madras High Court · AIR 1926 Mad 232 : (1925) 22 LW 663
High Courts14 Jul 1925
(Manem) Ayyanna Vs Pulavarti Veerabhadram
Madras High Court · AIR 1926 Mad 62 : (1925) 22 LW 639
High Courts14 Jul 1925
Manem Ayyamma Vs V. Pulavaith Veerabhadaram
Madras High Court · 91 Ind. Cas. 771