High Courts07 Aug 1925
Pathinti Gundappa Vs Karnam Narasappa and Others
Madras High Court · AIR 1927 Mad 455
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,693 of 5,226
High Courts07 Aug 1925
In Re: R.V. Kaliappa Goundan and Others; In Re: R.V. Maniam Sellappa Goundan
Madras High Court · 92 Ind. Cas. 750
High Courts07 Aug 1925
In Re: R.V. Kaliappa Goundan and Others
Madras High Court · AIR 1926 Mad 296 : (1926) 23 LW 101
High Courts07 Aug 1925
Gaddam Chowdanna having died his legal representative C.H. Pedda Raju Vs P.K.T. Venkatapathinayain Varu
Madras High Court · (1926) 24 LW 249 : (1926) 50 MLJ 429
High Courts06 Aug 1925
Thayammal Vs Perumal Chetti and Another
Madras High Court · AIR 1926 Mad 284 : (1925) 49 MLJ 734
High Courts06 Aug 1925
Rukmani Ammal Vs Muthurama Reddi
Madras High Court · (1926) 24 LW 608 : (1926) 50 MLJ 94
Penal Code, 1860 (IPC) — Section 405
High Courts05 Aug 1925
Periaswami Nainar Vs Kandasami Nainar and Others
Madras High Court · AIR 1927 Mad 1128
High Courts05 Aug 1925
Nomula Ramayya Vs Nadipineni Appayya and Another
Madras High Court · AIR 1926 Mad 362
High Courts05 Aug 1925
Pasumarti Seethanna Vs Thammandra Yasikalappa
Madras High Court · AIR 1926 Mad 117 : (1925) 22 LW 634
High Courts05 Aug 1925
Namula Ramayya Vs Nadipineni Appayya alias Syamabrayudu and Another
Madras High Court · 91 Ind. Cas. 452
High Courts04 Aug 1925
Govindaswami Pillai Vs Ramaveerapandian Servai
Madras High Court · 97 Ind. Cas. 765
Provincial Insolvency Act, 1920 — Section 29
High Courts03 Aug 1925
Neelam Venkataratanamma Vs Vinjamoori Varaha Narasimha Charu
Madras High Court · 92 Ind. Cas. 470
High Courts03 Aug 1925
Neelam Venkataratnamma Vs Venjamoori Varaha Narasimhacharyulu
Madras High Court · AIR 1926 Mad 191 : (1925) 49 MLJ 756
High Courts03 Aug 1925
Chandayya Hegde Vs Kaveri Hegadthi and Others
Madras High Court · AIR 1926 Mad 189 : 92 Ind. Cas. 390 : (1925) 49 MLJ 727
High Courts31 Jul 1925
Shiva Aithala Vs Rangappaya Aithala
Madras High Court · AIR 1926 Mad 233 : (1925) 49 MLJ 719
High Courts31 Jul 1925
P. Narasimha Mudali and Another Vs Potti Narayanaswami Chetty and Another
Madras High Court · (1925) 49 MLJ 720
High Courts30 Jul 1925
Alagirisami Pillai Vs Lakshmanan Chetty Alias Samuel Chetty and Another
Madras High Court · (1926) 50 MLJ 79
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46
High Courts30 Jul 1925
Sinna Karuppan and Others Vs R.M.P.S. Muthiah Chettiar and Others
Madras High Court · AIR 1926 Mad 178
High Courts30 Jul 1925
Sinnakaruppan and Others Vs R.M.P.S. Muthiah Chettiar and Others
Madras High Court · 92 Ind. Cas. 373 : (1925) 22 LW 816
Limitation Act, 1963 — Section 14
High Courts30 Jul 1925
Alagirisami Pillai Vs Laksmanan Chetty alias Samuel Chetty and Another
Madras High Court · AIR 1926 Mad 371 : 92 Ind. Cas. 1021
Civil Procedure Code, 1908 (CPC) — Section 64