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Madras High Court judgments

1,04,503 judgments · page 4,691 of 5,226

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High Courts24 Aug 1925

K. Venkata Narasimha Rao Vs Hemadu Suryanarayana

Madras High Court · 92 Ind. Cas. 802

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High Courts24 Aug 1925

Unnamalai Ammal and Another Vs Abboy Chetty and Another

Madras High Court · (1926) 23 LW 168 : (1926) 50 MLJ 172

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High Courts24 Aug 1925

V. Gopal Naidu Vs Mohanlal Kanyalal and Others

Madras High Court · AIR 1926 Mad 206 : (1926) ILR (Mad) 189 : (1925) 49 MLJ 709

Presidency Towns Insolvency Act, 1909 — Section 9(d)(iii)
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High Courts24 Aug 1925

Gandha Korliah Vs Janoo Hassan

Madras High Court · AIR 1926 Mad 175 : (1926) ILR (Mad) 200 : (1925) 49 MLJ 738

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High Courts24 Aug 1925

K. Venkatanarasimha Rao Vs Hemadri Suryanarayana

Madras High Court · AIR 1926 Mad 325 : (1926) 23 LW 409 : (1926) 50 MLJ 75

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High Courts24 Aug 1925

Gandha Horliah Vs Janoo Hassan

Madras High Court · 91 Ind. Cas. 780 : (1925) 22 LW 842

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High Courts21 Aug 1925

Chidambaram Chettiar Vs Parvathi Achi

Madras High Court · AIR 1926 Mad 347 : 87 Ind. Cas. 351 : (1926) 23 LW 69

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High Courts20 Aug 1925

The Official Assignee of Madras and as such the assignee of the estate and effects of K.S. Venkatarathnam Naidu, the insolvent Vs Vedavalli Thayarammal and Others

Madras High Court · (1926) 24 LW 195 : (1926) 51 MLJ 182

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High Courts20 Aug 1925

Suggusetty Subbayya Vs Irugulapati Gangayya

Madras High Court · AIR 1926 Mad 183 : 92 Ind. Cas. 687 : (1925) 22 LW 827

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High Courts20 Aug 1925

R.M.N. Muthuraman Chettiar and Another Vs Uppaluru Seetharamayya and Others

Madras High Court · (1926) 23 LW 308 : (1925) 49 MLJ 706

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58
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High Courts20 Aug 1925

The Official Assignee of Madras and as such the Assignee of the Estate and Effects of K.S. Venkatarathnam Naidu Vs Vedavalli Thayarammal and Others

Madras High Court · AIR 1926 Mad 936 : 97 Ind. Cas. 163

Succession Act, 1925 — Section 117
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High Courts19 Aug 1925

Karipineni Rajayya Vs Kalapatapu Annapurnamma by guardian Mangamma

Madras High Court · (1925) 22 LW 828 : (1926) 50 MLJ 662

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High Courts19 Aug 1925

In Re: (Vollayan) Ambalam and Others

Madras High Court · AIR 1926 Mad 370

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High Courts19 Aug 1925

Karipineni Rajayya Vs Kalpatapu Annapurnamma Minor by Guardian Mangamma

Madras High Court · AIR 1926 Mad 138 : 92 Ind. Cas. 308

Civil Procedure Code, 1908 (CPC) — Section 50
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High Courts19 Aug 1925

Dewan Bahadur G. Krishnamachari Vs The Municipal Council

Madras High Court · 91 Ind. Cas. 933 : (1926) 24 LW 218

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High Courts19 Aug 1925

Dewan Bahadur G. Krishnamachariar Vs The Municipal Council

Madras High Court · AIR 1926 Mad 448 : (1926) 50 MLJ 77

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High Courts18 Aug 1925

In Re: (Tiruvangalath Nellyoton) Paidal Nayar and Others

Madras High Court · AIR 1926 Mad 225 : (1925) 22 LW 691

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High Courts18 Aug 1925

Amin Mallikarjuna Vs Bangle Becran Kunhi and Others

Madras High Court · AIR 1925 Mad 1212 : (1925) 22 LW 387

Civil Procedure Code, 1908 (CPC) — Section 151
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High Courts18 Aug 1925

Parasurama Mudaliar Vs Muthuswami Pillai and Others

Madras High Court · AIR 1925 Mad 1209 : (1925) 22 LW 396 : (1926) 50 MLJ 100

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High Courts18 Aug 1925

Mahalakshmi Ammal Vs Venkata Naicker and Another

Madras High Court · AIR 1926 Mad 345 : (1926) 23 LW 219

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