High Courts28 Aug 1925
Rajagopala Pandarathar and Others Vs Tirupathia Pillai and Another
Madras High Court · AIR 1926 Mad 421 : (1926) ILR (Mad) 746 : 95 Ind. Cas. 12 : (1926) 50 MLJ 161
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,690 of 5,226
High Courts28 Aug 1925
Subbiah Goundan Vs Sonnimalai Goundan and Others
Madras High Court · 92 Ind. Cas. 400 : (1926) 23 LW 87
High Courts27 Aug 1925
(Kommineni) Appalaswamy and Another Vs Kommineni Simhadri Appadu and Others
Madras High Court · AIR 1926 Mad 384
High Courts27 Aug 1925
Rameswaram Devasthanam Vs Secretary of State and Others
Madras High Court · AIR 1927 Mad 1167
High Courts27 Aug 1925
Dewasikhamani Asari Vs The Crown
Madras High Court · AIR 1926 Mad 727 : (1926) 23 LW 718
Penal Code, 1860 (IPC) — Section 409
High Courts27 Aug 1925
Sree Rajah Vasireddi Sree Chendra Mouleswara Prasada Bahadur Manni Sultan Zamindar Garu Vs Yadavalli Kameswara Somayajulu and Others
Madras High Court · (1926) 50 MLJ 97
Madras Estates Land Act, 1908 — Section 151
High Courts27 Aug 1925
Sree Rajah Vasureddi Sree Chandra Mouleswara Prasada Bahadur Manni-Sultan Zamindar Garu (Muktyala Estate) Vs Yadavalli Kameswara Somayajulu and Others
Madras High Court · AIR 1926 Mad 157 : 92 Ind. Cas. 402 : (1925) 22 LW 833
Madras Estates Land Act, 1908 — Section 151
High Courts27 Aug 1925
In Re: Dewasikhamani Asari
Madras High Court · 95 Ind. Cas. 943
Penal Code, 1860 (IPC) — Section 409
High Courts27 Aug 1925
Kommineni Appalaswamy and Another Vs Kommineni Simhadri Appadu and Others
Madras High Court · 92 Ind. Cas. 844 : (1926) 23 LW 29
High Courts26 Aug 1925
(Punumatsa) Venkatapathi Raju and Others Vs (Matina) Suryanarayana and Others
Madras High Court · AIR 1927 Mad 206
High Courts26 Aug 1925
Kasturi Narasimha Suryanarayana alias Appa Rao Vs Achuthana Lakshminarasimham and Others
Madras High Court · AIR 1926 Mad 267 : (1925) 49 MLJ 746
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Aug 1925
Umamaheswara Mudaly and Others Vs Muniswami Mudali and Others
Madras High Court · AIR 1926 Mad 642 : (1926) 50 MLJ 428
High Courts25 Aug 1925
In Re: Khazi Muhammad Khan and Others
Madras High Court · AIR 1926 Mad 154 : (1925) 22 LW 831
High Courts25 Aug 1925
Asanalli Nagoor Meera and Others Vs K.M. Mahadu Meera and Others
Madras High Court · AIR 1926 Mad 259
High Courts25 Aug 1925
(Bohisetti) Mamayya Vs The Official Receiver Guntur
Madras High Court · AIR 1926 Mad 338 : (1926) 23 LW 10
High Courts25 Aug 1925
Umamkeswara Mudaly and Others Vs Muniswami Mudaly and Others
Madras High Court · 94 Ind. Cas. 306
High Courts25 Aug 1925
Bohisetti Mamayya Vs The Official Receiver
Madras High Court · 92 Ind. Cas. 726
High Courts25 Aug 1925
Muthuveeraswami Nayudu and Others Vs V.T.A.L. Annamalai Chettiar and Others
Madras High Court · AIR 1926 Mad 411 : (1926) 23 LW 92
High Courts25 Aug 1925
Thanappa Chetty and Others Vs Esuf Khan Sahib and Another
Madras High Court · AIR 1926 Mad 853 : 92 Ind. Cas. 753 : (1926) 23 LW 36
Madras Estates Land Act, 1908 — Section 3(2)
High Courts24 Aug 1925
Unnamali Ammal and Another Vs Abboy Chetty and Another
Madras High Court · 92 Ind. Cas. 524