High Courts07 Sept 1925
Sethu Konar Vs Ramaswami Konar
Madras High Court · AIR 1926 Mad 484 : (1926) ILR (Mad) 494 : 94 Ind. Cas. 526 : (1926) 50 MLJ 205
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,689 of 5,226
High Courts07 Sept 1925
Ramaswami Goundan Vs Alagia Singaperumal Kadavul and Another
Madras High Court · (1926) 50 MLJ 42
Civil Procedure Code, 1882 — Order 1 Rule 8, 30
High Courts07 Sept 1925
Kunkalagunta Venkiah Vs Mandlem Guraviah and Others
Madras High Court · AIR 1926 Mad 757 : 96 Ind. Cas. 290
Transfer of Property Act, 1882 — Section 54
High Courts04 Sept 1925
(Koduri) Venkataramayya Vs (Thumulluri) Punnayya
Madras High Court · AIR 1926 Mad 607 : 94 Ind. Cas. 853 : (1926) 23 LW 521
Evidence Act, 1872 — Section 115
High Courts04 Sept 1925
Gonnabathula Thammayya, being minor by his Natural Father and next Friend Gonnabathula Audeyya Vs Gonnabathula Chinnayya and Others
Madras High Court · AIR 1926 Mad 282 : 92 Ind. Cas. 594 : (1925) 22 LW 752
Evidence Act, 1872 — Section 33
High Courts03 Sept 1925
Maruthavanaswami Alias Desika Pandaka-Sannadhi Vs Subramania Thambiran
Madras High Court · (1925) ILR (Mad) 716
Madras Administration of Estates Regulation, 1802 — Section 16(7)
High Courts03 Sept 1925
M.A.R.R.M.P. Muthu Veerappa Chettiar Vs U.K. Sivagurunatha Pillai
Madras High Court · (1926) ILR (Mad) 217 : 92 Ind. Cas. 603 : (1925) 22 LW 617 : (1925) 49 MLJ 697
Provincial Insolvency Act, 1920 — Section 24
High Courts01 Sept 1925
Rajamanicka Chetty Vs P.K. Venkatramana Rao and Others
Madras High Court · AIR 1926 Mad 950
High Courts01 Sept 1925
(Thirumulu) Suppu Shetti Vs Arunachalam Chettiar and Others
Madras High Court · AIR 1926 Mad 1065
High Courts01 Sept 1925
Thokala Seshamma and Others Vs Yellaturi Venkamma
Madras High Court · AIR 1926 Mad 238 : 92 Ind. Cas. 456 : (1925) 22 LW 863
Criminal Procedure Code, 1898 (CrPC) — Section 476BPenal Code, 1860 (IPC) — Section 193, 196, 467
High Courts01 Sept 1925
Addepalli Venkata Gurunadha Ramaseshiah, Acting Secretary of Kannika and Parameswari Visamsetty Venkataratnam, Hindu High School Committee Vs Akella Kesava Ramiah and Others
Madras High Court · AIR 1926 Mad 417 : (1926) 50 MLJ 54
Transfer of Property Act, 1882 — Section 6(e)
High Courts01 Sept 1925
K. Kaliba Sahib and Others Vs Subbaroya Aiyar
Madras High Court · AIR 1926 Mad 365 : (1926) 23 LW 99
Civil Procedure Code, 1908 (CPC) — Order 46 Rule 1, Order 46 Rule 6
High Courts01 Sept 1925
Akella Kesavaramayya and Others Vs Visamsetti Venkataratnam and Others
Madras High Court · AIR 1926 Mad 452 : (1926) 23 LW 678 : (1926) 50 MLJ 36
Limitation Act, 1963 — Section 19Paper Currency Act, 1910 — Section 26
High Courts01 Sept 1925
K. Kaliba Sahib and Others Vs Subbaraya Ayyar
Madras High Court · 92 Ind. Cas. 621
High Courts01 Sept 1925
Addepalli Venkata Garunadha Vs Akella Kesava Ramiah and Others
Madras High Court · 92 Ind. Cas. 973 : (1926) 23 LW 314
Transfer of Property Act, 1882 — Section 6(e)
High Courts01 Sept 1925
Alella Kesavaramayya and Others Vs Visamsetti Venkatanarasimha and Others
Madras High Court · 92 Ind. Cas. 626
Limitation Act, 1963 — Section 19
High Courts28 Aug 1925
Palaniappa Chettiar Vs B. Raja Rajeswara Sethupathi alias Muthuramalinga Sethupathi Avl., Rajah of Ramnad and Others
Madras High Court · (1926) ILR (Mad) 208 : (1925) 22 LW 858 : (1926) 50 MLJ 34
High Courts28 Aug 1925
Palaniappa Chettair Vs B. Rajarajeswara Sethupathi Pathi alias Muthuramalinga Sethupathi Avergal, Rajah of Ramnal and Others
Madras High Court · AIR 1926 Mad 243 : 92 Ind. Cas. 366
High Courts28 Aug 1925
Koyyalamudi Subbanna and Another Vs Koduri Subbarayudu and Another
Madras High Court · AIR 1926 Mad 390 : 92 Ind. Cas. 805 : (1926) 50 MLJ 125
Negotiable Instruments Act, 1881 (NI) — Section 28, 29
High Courts28 Aug 1925
The Secretary of State for India in Council Vs Mahaboob Sir Frazvant Sri Raja Parthasarathy Appa Rao Savai Aswarao Bahadur Zamindar Garu and Others
Madras High Court · AIR 1926 Mad 706 : (1926) 50 MLJ 699