High Courts11 Sept 1925
Kamaya Bangaruswamy Naicker Vs Vadamalai Trivanatha Sundaradoss Thevar
Madras High Court · AIR 1926 Mad 135
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,688 of 5,226
High Courts11 Sept 1925
Alaga Pillai Vs Ramaswami Thevan and Others
Madras High Court · AIR 1926 Mad 187 : (1926) 23 LW 296 : (1925) 49 MLJ 742
Evidence Act, 1872 — Section 116
High Courts11 Sept 1925
Ramaswami Nayakar Vs Raju Padayachi and Others
Madras High Court · AIR 1926 Mad 963 : (1926) 51 MLJ 167
High Courts11 Sept 1925
Thamaya Bangaruswami Naicker Vs Vadamali Thirunathasundara Doss Thevar
Madras High Court · 92 Ind. Cas. 415
High Courts09 Sept 1925
Sivan Pillai and Another Vs T.S. Venkateswara Iyer
Madras High Court · 92 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Section 47, 92
High Courts09 Sept 1925
M.R.M. Ramasami Chetty, Managing Director of M.R.M. Ramasami Chetti and Co. Ltd. Vs V.S. Chengalraya Pillai
Madras High Court · 94 Ind. Cas. 892 : (1926) 23 LW 571
Companies Act, 1956 — Section 101
High Courts09 Sept 1925
M.R.M. Ramasawmy Chetty Vs V.S. Chengalroya Pillai
Madras High Court · AIR 1926 Mad 380
High Courts09 Sept 1925
Sivan Pillai and Another Vs T.S. Venkateswara Ayyar
Madras High Court · AIR 1926 Mad 130 : (1925) 22 LW 796
High Courts08 Sept 1925
Rathan Singh Vs The Commissioner of Income Tax to the Government of Madras
Madras High Court · AIR 1926 Mad 462 : (1926) 50 MLJ 157
Income Tax Act, 1922 — Section 10(2)(vii)
High Courts08 Sept 1925
Sankaranarayana Reddi and Others Vs Koppaya Reddi alias Gopal Reddi and Others
Madras High Court · AIR 1926 Mad 236 : (1926) 23 LW 81
High Courts08 Sept 1925
L. Rathan Singh Vs The Commissioner of Income Tax to the Government of Madras
Madras High Court · 92 Ind. Cas. 1051 : (1926) 23 LW 267
Income Tax Act, 1922 — Section 10(2)(vii)
High Courts08 Sept 1925
Tharamal Parkam Kalpathoor Thulicha Puthiatuth Sankaran Nair Vs Uruppoyil Ambu and Others
Madras High Court · 92 Ind. Cas. 109 : (1925) 49 MLJ 699
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13
High Courts08 Sept 1925
Karuppannan by mother and next friend kannakkal Vs Pambayan alias Karuppan Samban and Another
Madras High Court · 101 Ind. Cas. 39
Evidence Act, 1872 — Section 92
High Courts08 Sept 1925
Linga Aiyar Alias Ramalinga Aiyar Vs Lakshumanan Chettiar and Another
Madras High Court · AIR 1926 Mad 687 : (1926) 50 MLJ 387
Civil Procedure Code, 1908 (CPC) — Section 2(2)
High Courts08 Sept 1925
N.K. Govindan Nair Vs Kanhirathotikayil Ithalutty
Madras High Court · AIR 1926 Mad 542 : (1926) 50 MLJ 213
Court Fees Act, 1870 — Section 7(1)
High Courts08 Sept 1925
S.R. Subramania Aiyar Vs L.A. Krishna Aiyar
Madras High Court · (1926) 51 MLJ 172
High Courts08 Sept 1925
S.R. Subramania Aiyar Vs L.A. Krishna Iyer
Madras High Court · 92 Ind. Cas. 833
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts08 Sept 1925
Linga Iyer alias Ramalinga Iyer Vs Lakshmanan Chettiar and Another
Madras High Court · 94 Ind. Cas. 123 : (1926) 23 LW 533
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Sept 1925
Ramasami Goundan Vs Alagia Singaperumal Kadavul and Another
Madras High Court · AIR 1926 Mad 280 : 92 Ind. Cas. 823 : (1925) 22 LW 701
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts07 Sept 1925
Kunkalakunta Veniah Vs Mandlem Guraviah and Others
Madras High Court · (1926) 23 LW 604 : (1926) 50 MLJ 669