High Courts23 Sept 1925
The Secretary of State for India in Council Vs Duggappa Bhandary and Others
Madras High Court · 95 Ind. Cas. 789
Transfer of Property Act, 1882 — Section 51
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,687 of 5,226
High Courts23 Sept 1925
Secretary of State Vs Dugappa Bhandary and Others
Madras High Court · AIR 1926 Mad 921
Transfer of Property Act, 1882 — Section 51
High Courts23 Sept 1925
Manepalli Satanarayanamurthi Vs Thommandra Erikalappa
Madras High Court · 92 Ind. Cas. 962
High Courts23 Sept 1925
Racharla Narayanappa Vs Kondigi Bheemappa and Others
Madras High Court · AIR 1926 Mad 494 : 92 Ind. Cas. 541 : (1926) 24 LW 219
Provincial Insolvency Act, 1920 — Section 24
High Courts22 Sept 1925
Chittammal and Another Vs Ponnusami Naicker and Another
Madras High Court · 92 Ind. Cas. 573
Provincial Insolvency Act, 1920 — Section 16
High Courts21 Sept 1925
(Ponttunoda) Ahmedkoya and Others Vs Kilkkakkad Aisamma and Others
Madras High Court · AIR 1926 Mad 657 : (1926) ILR (Mad) 419 : (1926) 23 LW 636
Limitation Act, 1963 — Section 5
High Courts21 Sept 1925
Palikanji Chettiar Vs Krishna Aiyar
Madras High Court · AIR 1926 Mad 863 : 94 Ind. Cas. 983 : (1926) 23 LW 525
Limitation Act, 1963 — Section 18
High Courts21 Sept 1925
The Municipal Council Vs T. Shanmuga Moopanar
Madras High Court · AIR 1926 Mad 251 : (1926) 23 LW 31 : (1926) 51 MLJ 62
High Courts21 Sept 1925
S.R. Muthuswami Aiyar and Sons Vs S.R. Muthuswami Aiyar
Madras High Court · (1926) 23 LW 215 : (1926) 50 MLJ 260
High Courts21 Sept 1925
The Municipal Council Vs T. Shunmugha Moopanar
Madras High Court · (1926) ILR (Mad) 219 : 92 Ind. Cas. 610
Tamil Nadu District Municipalities Act, 1920 — Section 249
High Courts16 Sept 1925
Komiresetti Satyanarayana Vs Yeeranki Chinna Venkatarao and Others
Madras High Court · AIR 1926 Mad 530 : (1926) ILR (Mad) 302 : (1926) 23 LW 277 : (1926) 50 MLJ 674
High Courts16 Sept 1925
Alapati Ramaswami Vs Dasari Venkatanarayana
Madras High Court · AIR 1926 Mad 128 : (1926) 24 LW 136
High Courts16 Sept 1925
Komirisetti Satyanarayana Vs Yeeranki China Venkatarao and Others
Madras High Court · 100 Ind. Cas. 385
Registration Act, 1908 — Section 77(1)
High Courts16 Sept 1925
Thangaya Nadar and Others Vs Emperor
Madras High Court · AIR 1927 Mad 56 : 97 Ind. Cas. 748
Criminal Procedure Code, 1898 (CrPC) — Section 367
High Courts15 Sept 1925
R.V. Srinivasa Aiyangar and Another Vs Ry. Pratapa Simha Rajah Saheb, the Junior Prince of Tanjore
Madras High Court · AIR 1926 Mad 244 : (1925) 22 LW 860 : (1925) 49 MLJ 704
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts15 Sept 1925
Seetharama Naidu Vs Govindasami Chettiar and Another
Madras High Court · 92 Ind. Cas. 976
Madras Estates Land Act, 1908 — Section 112, 189
High Courts14 Sept 1925
Sree Mahant Prayaga Doss Jee Varu Vs Raja of Kalahasti and Others
Madras High Court · AIR 1926 Mad 872 : (1926) ILR (Mad) 570
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts14 Sept 1925
Sri Mahant Prayaga Doss Jee Varu Vs Umade Raja Rajai Raja Damara Kumara Thimma Naranim Bahadur Varu, Raja of Kalahasti and Others
Madras High Court · 97 Ind. Cas. 86
Civil Procedure Code, 1908 (CPC) — Section 73
High Courts12 Sept 1925
A. Doraswami Nadar Vs Joseph L. Mother and Another
Madras High Court · AIR 1926 Mad 319 : 92 Ind. Cas. 119
High Courts11 Sept 1925
Ramaswami Nayagar Vs Raju Padayachi and Others
Madras High Court · 96 Ind. Cas. 1051
Evidence Act, 1872 — Section 8