High Courts05 Oct 1925
(Vaddadi) Butchiraju and Others Vs Doddi Seetharamayya and Others
Madras High Court · AIR 1926 Mad 377 : (1926) 23 LW 707
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,685 of 5,226
High Courts05 Oct 1925
(Kaki) Narasamma Vs Kaki Venkataraju and Others
Madras High Court · AIR 1926 Mad 534 : (1926) 23 LW 364
High Courts05 Oct 1925
Khaji Mahomed Ibrahim Saheb Vs Sundaram Chetti and Others
Madras High Court · 96 Ind. Cas. 823
High Courts05 Oct 1925
(Kaji) Mahomed Ibrahim Vs Sundaram Chetti and Others
Madras High Court · AIR 1926 Mad 1066
High Courts05 Oct 1925
Kanuri Venkata Siva Rao and Others Vs Chittoori Rama Kristnayya
Madras High Court · AIR 1926 Mad 246 : (1927) ILR (Mad) 91 : (1926) 23 LW 103 : (1926) 50 MLJ 148
High Courts05 Oct 1925
Guduthuru Thimmappa Vs V. Balakrishna Mudaliar and Another
Madras High Court · AIR 1926 Mad 427 : (1926) 23 LW 361 : (1926) 50 MLJ 298
High Courts05 Oct 1925
Kannuri Venkatasiva Rao and Others Vs Chittoori Rama Krishnayya
Madras High Court · 92 Ind. Cas. 790
High Courts02 Oct 1925
Natesa Aiyar and Others Vs Panchapagesa Aiyar and Others
Madras High Court · AIR 1926 Mad 247 : (1925) 22 LW 874
High Courts02 Oct 1925
Vadapalli Varadacharlu Vs Khandavilli Narasimha Charlu
Madras High Court · AIR 1926 Mad 258 : (1926) 23 LW 85
High Courts02 Oct 1925
Vadapalli Varadacharyulu Vs Khandavilli Narasimhacharyulu
Madras High Court · 92 Ind. Cas. 615
High Courts02 Oct 1925
O.S. Rarnachandra Aiyar, Official Receiver, Tanjore Vs Sankara Aiyar and Others
Madras High Court · AIR 1926 Mad 357 : (1926) 23 LW 145 : (1926) 50 MLJ 239
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89Provincial Insolvency Act, 1920 — Section 20
High Courts30 Sept 1925
(Vathi) Veerabhadrayya and Others Vs Tangadu Sanyasi and Others
Madras High Court · AIR 1927 Mad 415
High Courts30 Sept 1925
(Peria Nambi) Srinivasachariar Vs Kuna Ramasamy Naicker and Others
Madras High Court · AIR 1926 Mad 509
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts30 Sept 1925
Ayyaru Pillai Vs Varadaraja Pillai and Another
Madras High Court · AIR 1926 Mad 431 : 92 Ind. Cas. 770 : (1926) 50 MLJ 116
High Courts30 Sept 1925
Peria Nambi Srinivasachariar Vs Kuna Ramasamy Naicker and Others
Madras High Court · 92 Ind. Cas. 526
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts29 Sept 1925
(Akella) Ramasomayajullu and Others Vs Official Receiver
Madras High Court · AIR 1926 Mad 360
Provincial Insolvency Act, 1920 — Section 4
High Courts29 Sept 1925
P.T. Ramalinga Mudaliar Vs Arunachala Mudaly and Others
Madras High Court · AIR 1926 Mad 386 : (1926) 23 LW 392
Transfer of Property Act, 1882 — Section 60
High Courts29 Sept 1925
Akella Ramasomayyagulu and Others Vs The Official Receiver, Godavari Rajahmundry
Madras High Court · 92 Ind. Cas. 249 : (1926) 23 LW 80
Provincial Insolvency Act, 1920 — Section 4
High Courts28 Sept 1925
Meenakshisundara Nachiar Vs Al. V.R.P. Veerappa Chettiar
Madras High Court · 92 Ind. Cas. 838
Contract Act, 1872 — Section 70
High Courts28 Sept 1925
Mathilda Sice and Another Vs Fritz Gaebele and Others
Madras High Court · AIR 1926 Mad 955 : (1926) 23 LW 272
Transfer of Property Act, 1882 — Section 76, 76(g)