High Courts20 Oct 1925
(Alampath) Krishnan Vs Municipal Prosecutor Cannanore Municipality
Madras High Court · AIR 1926 Mad 430
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,683 of 5,226
High Courts20 Oct 1925
Rajah Ingunti Venkatarayanim Varu Vs W. H. Nurse
Madras High Court · AIR 1927 Mad 34 : (1926) ILR (Mad) 815
High Courts20 Oct 1925
Sethu and Others Vs Palani alias Thirumeni Thevan
Madras High Court · 94 Ind. Cas. 535 : (1926) 50 MLJ 453
Evidence Act, 1872 — Section 112
High Courts20 Oct 1925
Rajah Inuganti Venkatarayanim Varu alias Venkataramayya Garu Vs W.H. Nurse
Madras High Court · (1926) 24 LW 704 : (1926) 51 MLJ 716
High Courts20 Oct 1925
Alamapath Krishnan Vs The Municipal Prosecutor, Cunnanore Municipality
Madras High Court · 92 Ind. Cas. 873 : (1926) 23 LW 413
High Courts19 Oct 1925
In Re: Natha Venkatesa Perumal alias Yelchuri Sri Ramulu Chetti
Madras High Court · (1926) ILR (Mad) 809 : (1926) 24 LW 707 : (1926) 51 MLJ 726
High Courts15 Oct 1925
M.C. Chegganmull Sowcar Vs Desur Manicka Mudaliar
Madras High Court · AIR 1926 Mad 792 : 94 Ind. Cas. 384 : (1926) 50 MLJ 242
Contract Act, 1872 — Section 59
High Courts15 Oct 1925
K. Muhammad Usan Rowther Vs The Secretary of State for India in Council and Others
Madras High Court · AIR 1926 Mad 788
Easements Act, 1882 — Section 15, 2(a)
High Courts15 Oct 1925
Rama Aiyar and Others Vs Narayanaswami Aiyar and Others
Madras High Court · AIR 1926 Mad 609 : (1926) 23 LW 496 : (1926) 51 MLJ 313
High Courts15 Oct 1925
Kaliakkal Vs Palani Koundan and Another
Madras High Court · AIR 1926 Mad 412 : (1926) 23 LW 227 : (1926) 50 MLJ 200
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts15 Oct 1925
Walker and Co. Vs G. Abdul Aziz Saheb and Co.
Madras High Court · AIR 1926 Mad 720 : (1926) 51 MLJ 373
High Courts15 Oct 1925
Kalliakkal Vs Palani Koundan and Another
Madras High Court · 92 Ind. Cas. 533
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 13, 47
High Courts14 Oct 1925
Srinivasa Chetti Vs Chenna Chetti (Dead) and Others
Madras High Court · 92 Ind. Cas. 251
High Courts14 Oct 1925
R. Rama Vadhyar Vs T. Krishnan Nair and Others
Madras High Court · AIR 1926 Mad 398
Contract Act, 1872 — Section 64
High Courts14 Oct 1925
Srinivasa Chetti Vs Chenna Chetti and Others
Madras High Court · AIR 1927 Mad 294 : (1926) 23 LW 705
High Courts13 Oct 1925
Sooppiadath Ahmad Vs Irimbantakath Manha Mammad Kunhi and Others
Madras High Court · AIR 1926 Mad 643 : (1926) 23 LW 575
High Courts13 Oct 1925
T.K. Lakshmana Aiyar Vs Sankarapandiam Pillai and Others
Madras High Court · AIR 1926 Mad 311 : (1926) 23 LW 63 : (1926) 51 MLJ 451
High Courts13 Oct 1925
T.K. Lakshmana Iyer Vs Sankarapandian Pillai and Others
Madras High Court · 93 Ind. Cas. 276
High Courts12 Oct 1925
Sagi Venkatasubbayya Vs Sagi Kotamma and Others
Madras High Court · 95 Ind. Cas. 222 : (1926) 50 MLJ 369
High Courts09 Oct 1925
P.S. Kesavalu Naicker Vs The Corporation of Madras
Madras High Court · AIR 1926 Mad 381 : 92 Ind. Cas. 1053 : (1926) 23 LW 233 : (1926) 50 MLJ 301
Madras City Tenants Protection Act, 1922 — Section 2(4)