High Courts28 Oct 1925
The Vice-Chairman, Chidambaram Municipality Vs Ganasambandham Pillai
Madras High Court · 94 Ind. Cas. 546
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,682 of 5,226
High Courts28 Oct 1925
Nannier and Another Vs N.M. Rayulu Iyer, Nagasami Iyer and Co.
Madras High Court · AIR 1926 Mad 778 : (1926) ILR (Mad) 781 : (1926) 24 LW 535
Contract Act, 1872 — Section 39
High Courts27 Oct 1925
(Pannala) Subba Rao Vs (Parupudi) Lakshmana Rao and Another
Madras High Court · AIR 1926 Mad 728 : (1926) ILR (Mad) 820 : (1926) 23 LW 609
Easements Act, 1882 — Section 15English Prescription Act — Section 5Limitation Act, 1963 — Section 26
High Courts27 Oct 1925
K. Narayanaswami Iyengar and Others Vs A. Thippayya
Madras High Court · 92 Ind. Cas. 847
High Courts27 Oct 1925
T.R. Kaliaperumal Naidu Vs Pounuswami Chettiar
Madras High Court · AIR 1926 Mad 647 : (1926) 23 LW 569
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts27 Oct 1925
Meer Mohammad Noorulla Sahib Vs Mari Nanjappa Nainivaru
Madras High Court · AIR 1926 Mad 404 : (1926) 23 LW 262
Madras Estates Land Act, 1908 — Section 56
High Courts27 Oct 1925
Ponnammai Ammal Vs The District Official Receiver and Another
Madras High Court · (1926) 51 MLJ 228
High Courts27 Oct 1925
K. Narayana Iyengar and Another Vs A. Trippayya
Madras High Court · AIR 1926 Mad 366 : (1926) 23 LW 382
High Courts27 Oct 1925
Magam D. Venkatesam Chetty and Another Vs Mothichand Gulabchand
Madras High Court · AIR 1926 Mad 316 : (1926) ILR (Mad) 291 : (1926) 24 LW 571 : (1926) 50 MLJ 190
High Courts27 Oct 1925
Ponnammai Ammal Vs District Official Receiver and Another
Madras High Court · AIR 1927 Mad 58 : 97 Ind. Cas. 918
High Courts23 Oct 1925
N.V. Nageswara Aiyar Vs Alagu Srinivasa Aiyangar (dead) and Others
Madras High Court · AIR 1926 Mad 743 : 94 Ind. Cas. 427 : (1926) 23 LW 675
High Courts23 Oct 1925
P. Kuthalinga Mudaliar Vs M.N. Shanmuga Mudaliar and Others
Madras High Court · AIR 1926 Mad 461 : 92 Ind. Cas. 989
High Courts23 Oct 1925
In Re: Arulay
Madras High Court · AIR 1926 Mad 815 : 94 Ind. Cas. 707
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts23 Oct 1925
P. Kuthatinga Mudaliar Vs M.N. Shanmuga Mudaliar and Others
Madras High Court · (1926) 23 LW 373 : (1926) 50 MLJ 234
High Courts22 Oct 1925
Mahammad S. Chamnad Vs Jainabi and Others
Madras High Court · AIR 1926 Mad 861 : (1926) 23 LW 740
High Courts22 Oct 1925
Nidavolu Atchutam alias Achutaramayya and Others Vs Ratnaji Carrying on Business under the name and Style of Ratnajee Bhootaji and Others
Madras High Court · AIR 1926 Mad 323 : (1926) ILR (Mad) 211 : 92 Ind. Cas. 977
High Courts22 Oct 1925
V. Venkatarama Aiyar Vs T.V. Sundaram Aiyar and Others
Madras High Court · 92 Ind. Cas. 1045
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts22 Oct 1925
Nidavolu Atchutam Alias Atchutaramayya and Others Vs Ratnaji, Carrying on Business under the name and style of Ratnajee Bhootaji and Others
Madras High Court · (1926) 23 LW 193 : (1926) 50 MLJ 208
High Courts20 Oct 1925
Sethu and Others Vs Palani
Madras High Court · AIR 1926 Mad 628 : (1926) ILR (Mad) 553 : (1926) 24 LW 142
Evidence Act, 1872 — Section 112
High Courts20 Oct 1925
In Re: Sivananda Mudali
Madras High Court · AIR 1926 Mad 1072
Penal Code, 1860 (IPC) — Section 467, 471