High Courts12 Nov 1925
Parvathi Ammal Vs K.G. Venketeswara Aiyar and Others
Madras High Court · AIR 1926 Mad 656 : 94 Ind. Cas. 45
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,680 of 5,226
High Courts12 Nov 1925
Ramalingam Chettiyar Vs Gokuldas Madavji and Co.
Madras High Court · AIR 1926 Mad 1021 : 97 Ind. Cas. 871 : (1926) 51 MLJ 243
High Courts12 Nov 1925
Parvathi Ammal. Vs K.G. Venkateswara Aiyar and Others
Madras High Court · (1926) 23 LW 511 : (1926) 50 MLJ 426
High Courts11 Nov 1925
Velayuda Gurukal Vs Annammal and Others
Madras High Court · AIR 1926 Mad 652 : (1926) 24 LW 88
High Courts11 Nov 1925
In Re: Sheik Abdul Kadir Marakayar and Co.
Madras High Court · AIR 1926 Mad 1051 : (1926) ILR (Mad) 725 : (1926) 24 LW 664 : (1926) 51 MLJ 650
High Courts10 Nov 1925
Sheik Hussain Sahib Vs Pachipulusu Subbayya and Another
Madras High Court · AIR 1926 Mad 449 : (1926) ILR (Mad) 441 : 94 Ind. Cas. 677 : (1926) 24 LW 641 : (1926) 50 MLJ 377
Easements Act, 1882 — Section 7
High Courts10 Nov 1925
Munuswami Pillai Vs Mahdi Hussain Khan Sahib
Madras High Court · AIR 1926 Mad 516 : 94 Ind. Cas. 453 : (1926) 50 MLJ 655
High Courts09 Nov 1925
N. K. N. Ramier and Bros. Vs Durwas J. Subbier and Others
Madras High Court · AIR 1927 Mad 352
High Courts09 Nov 1925
N.K.N. Ramier and Brothers Vs Durwas J. Subbier and Others
Madras High Court · (1926) 50 MLJ 264
High Courts06 Nov 1925
Arunachellam Chettiar by agent Sivaramanchettiar Vs Nayanna Naicker and Others
Madras High Court · 94 Ind. Cas. 126
Provincial Insolvency Act, 1920 — Section 52
High Courts06 Nov 1925
(Kalakantharam) Rukmani Ammal Vs Ka Ki Ankama Naidu and Others
Madras High Court · AIR 1926 Mad 744 : (1926) 23 LW 664
High Courts06 Nov 1925
Mikkili Ankaya Vs Alaparti Rattamma
Madras High Court · AIR 1926 Mad 622 : 94 Ind. Cas. 77 : (1926) 23 LW 518
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts06 Nov 1925
Arunachalam Chettiar Vs Naganna Naicker and Others
Madras High Court · AIR 1926 Mad 606 : (1926) 23 LW 513
Provincial Insolvency Act, 1920 — Section 52
High Courts06 Nov 1925
Ramasami Kavundan and Another Vs Tirupathi Kavundan
Madras High Court · (1927) ILR (Mad) 10 : (1926) 24 LW 460 : (1927) 52 MLJ 259
High Courts06 Nov 1925
Kalkantharam Rukmani Ammal Vs Ka Ki Anakma Naidu and Others
Madras High Court · 96 Ind. Cas. 26
High Courts05 Nov 1925
Ramanujulu Reddy Vs Rangiah Reddiar
Madras High Court · AIR 1926 Mad 825 : 94 Ind. Cas. 79
High Courts04 Nov 1925
V. Samanna Iyer Vs Kadathur Village Rajavaikal Channel Silt Clearance Committee
Madras High Court · AIR 1926 Mad 577 : (1926) 23 LW 379
High Courts04 Nov 1925
Mahomed Meera Sahib Bahadur, Chairman, Municipal Council and Another Vs P. Doraiswmi Naidu
Madras High Court · 97 Ind. Cas. 172
Tamil Nadu District Municipalities Act, 1920 — Section 43
High Courts04 Nov 1925
Krishnaswami Naidu and Others Vs S. Varnikalingam Pillai and Others
Madras High Court · AIR 1926 Mad 1199 : 97 Ind. Cas. 433
Trusts Act, 1882 — Section 48
High Courts04 Nov 1925
Mahamed Meera and Another Vs P. Duraisami Naidu
Madras High Court · AIR 1926 Mad 1147
Tamil Nadu District Municipalities Act, 1920 — Section 43