High Courts01 Dec 1925
Parvathi Ammal and Others Vs M. R. Sivarama Iyer
Madras High Court · AIR 1927 Mad 90 : 97 Ind. Cas. 998
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,678 of 5,226
High Courts01 Dec 1925
Angadi Mallappa and Others Vs Neelana Gowdra Kare Gowd and Another
Madras High Court · AIR 1926 Mad 487 : (1926) 50 MLJ 442
High Courts30 Nov 1925
Ammakannammal and Another Vs V.K. Damodara Mudaliar and Others
Madras High Court · AIR 1928 Mad 66
High Courts30 Nov 1925
Thummalapalli Venkatakrishnayya Vs Thummalapalli Sayamma and Others
Madras High Court · AIR 1926 Mad 958
High Courts30 Nov 1925
Nori Venkatakrishnayya Vs Kundurthi Byragi and Others
Madras High Court · AIR 1926 Mad 535 : 94 Ind. Cas. 634 : (1926) 23 LW 714 : (1926) 50 MLJ 353
Penal Code, 1860 (IPC) — Section 403, 406
High Courts28 Nov 1925
Kuzhakkumbat Madhathil Appu alias Subramania Pathar Vs C. Achutha Menon and Others
Madras High Court · 94 Ind. Cas. 8
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts26 Nov 1925
Settikara Venkatarama Chettiar and Others Vs O.P. Damodaram Chettiar and Others
Madras High Court · AIR 1926 Mad 1150 : (1926) 51 MLJ 457
High Courts26 Nov 1925
Bermu Chetty Vs Emperor
Madras High Court · 94 Ind. Cas. 361
Penal Code, 1860 (IPC) — Section 301, 303
High Courts25 Nov 1925
Muthu Karu V. Alagappa Chettiar and Another Vs Krishnier and Others
Madras High Court · AIR 1927 Mad 62 : 97 Ind. Cas. 866
High Courts25 Nov 1925
Payoth Randupurayil Sara Umma and Others Vs Kidangukittiya Rundupurayil Kunhammad and Others
Madras High Court · 94 Ind. Cas. 508
High Courts25 Nov 1925
Raman Chettiar Vs Chokkalinga Chettiar
Madras High Court · AIR 1926 Mad 691 : (1926) 24 LW 70
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Nov 1925
Payath Ramdupurayil Sara Umma and Others Vs Kidangu Kettiya Ramdupurayil Kunhammad and Others
Madras High Court · AIR 1926 Mad 810 : (1926) 23 LW 584
High Courts25 Nov 1925
Sri Rajah Satrucharla Gangaraju Bahadur Garu and Others Vs Sir Sri Sri Ramachandra Deo Garu, Rajah of Jahpore and Another
Madras High Court · AIR 1926 Mad 797 : 96 Ind. Cas. 194 : (1926) 23 LW 650
High Courts24 Nov 1925
Yandluri Yellamanda Vs Kunchala Chitambaram (died) and Others
Madras High Court · AIR 1926 Mad 505 : (1926) 50 MLJ 267
Madras Proprietary Estates Village Service Act, 1894 — Section 10(2), 10(3)
High Courts24 Nov 1925
Tambireddi Virareddi Vs Devi Reddy Pattabhirami Reddy and Company and Others
Madras High Court · (1926) ILR (Mad) 325 : (1926) 50 MLJ 584
High Courts24 Nov 1925
Belagoduhal Virabhadra Gowd Vs Kalyan Gangamma and Others
Madras High Court · AIR 1926 Mad 1211 : 97 Ind. Cas. 465
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts24 Nov 1925
V. Ry. Hari Sahib and Another Vs Ry. Sivaji Raja Sahib and Others
Madras High Court · AIR 1927 Mad 61 : 97 Ind. Cas. 783
High Courts24 Nov 1925
Tambi Reddi Virareddy Vs Devi Reddy Pattabhiram Reddy and Others
Madras High Court · AIR 1926 Mad 674 : 94 Ind. Cas. 522 : (1926) 24 LW 361
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts20 Nov 1925
Radhakrishna Aiyar Vs B. Srinivasa Aiyar and Others
Madras High Court · AIR 1926 Mad 573 : (1926) 51 MLJ 10
High Courts20 Nov 1925
Kizhakkumbat Madhathil Appu alias Subramania Pattar Vs C. Achutha Menon, Receiver (dead) and Others
Madras High Court · (1926) 23 LW 652 : (1926) 51 MLJ 165