High Courts15 Dec 1925
Official Assignee of Madras Vs Narayana Goundan and Others
Madras High Court · AIR 1926 Mad 1137
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,677 of 5,226
High Courts15 Dec 1925
The Official Assignee of Madras Vs Narayana Goundan and Others
Madras High Court · 97 Ind. Cas. 67
High Courts11 Dec 1925
(Ottavu) Subbiah Vs Indukoti Obiah and Others
Madras High Court · AIR 1927 Mad 139
High Courts11 Dec 1925
Abdul Hakim Baig and Others Vs Mahomed Burrammudin and Others
Madras High Court · AIR 1926 Mad 559 : (1926) ILR (Mad) 580 : 95 Ind. Cas. 720
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts11 Dec 1925
The President, Taluk Board, Ramnad Vs Vavaru Ambalam and Others
Madras High Court · 95 Ind. Cas. 833 : (1926) 23 LW 591
High Courts11 Dec 1925
(Mempu) Ramayya and Others Vs Zamindar of Mandasa
Madras High Court · AIR 1926 Mad 760 : 95 Ind. Cas. 963
Civil Procedure Code, 1908 (CPC) — Section 115Madras Estates Land Act, 1908 — Section 168(2)
High Courts10 Dec 1925
The Deputy Collector Vs The Maharajah of Pittapur
Madras High Court · (1926) ILR (Mad) 519 : (1926) 24 LW 92 : (1926) 50 MLJ 412
Land Acquisition Act, 1894 — Section 31
High Courts10 Dec 1925
(Pokuri) Viraraghavulu and Others Vs (Pokuri) Yellamanda and Others
Madras High Court · AIR 1926 Mad 812 : 95 Ind. Cas. 584
Evidence Act, 1872 — Section 91
High Courts09 Dec 1925
Muthusami Iyer Vs Dharma Raja
Madras High Court · AIR 1926 Mad 495 : 94 Ind. Cas. 302
Evidence Act, 1872 — Section 92
High Courts09 Dec 1925
Arunachala Naicker Vs C.K. Venkatachari and Another
Madras High Court · (1926) 23 LW 407 : (1926) 50 MLJ 368
High Courts09 Dec 1925
Arunachela Naicker Vs C.K. Venkatachari and Others
Madras High Court · 93 Ind. Cas. 841
High Courts07 Dec 1925
T. Venkatasubba Mudali Vs Manickammal and Another
Madras High Court · AIR 1926 Mad 582 : (1926) ILR (Mad) 513 : (1926) 24 LW 72 : (1926) 50 MLJ 364
High Courts07 Dec 1925
T.R. Ramaswami Aiyangar Vs The Official Receiver of Coimbatore
Madras High Court · AIR 1926 Mad 672 : (1926) 23 LW 734
Provincial Insolvency Act, 1920 — Section 53
High Courts04 Dec 1925
Chakrapani Padhi and Others Vs Krushno Naiko
Madras High Court · AIR 1926 Mad 620 : 95 Ind. Cas. 128 : (1926) 23 LW 757
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts04 Dec 1925
In Re: Subba Chukli
Madras High Court · AIR 1927 Mad 582 : (1927) ILR (Mad) 259 : (1927) 26 LW 888 : (1927) 52 MLJ 707
High Courts02 Dec 1925
The Mylapore Hindu Permanent Fund, Ltd. Vs Chinniah
Madras High Court · AIR 1926 Mad 785 : 95 Ind. Cas. 610 : (1926) 23 LW 698 : (1926) 50 MLJ 595
High Courts02 Dec 1925
Koochu Aiyar alias Venkatasubbaier Vs Vengu Ammal and Another
Madras High Court · AIR 1926 Mad 407 : (1926) 23 LW 728 : (1926) 50 MLJ 432
High Courts02 Dec 1925
Vikrala Ramachandracharyulu Vs Vikrala Srimath Rangacharyulu and Another
Madras High Court · (1926) 51 MLJ 418
High Courts02 Dec 1925
Salar Bag Saheb Vs Karumanchi Kottaya
Madras High Court · 94 Ind. Cas. 151
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts02 Dec 1925
Salar Beg Saheb Vs Karumanchi Kotayya
Madras High Court · AIR 1926 Mad 654 : (1926) 23 LW 538
Civil Procedure Code, 1908 (CPC) — Section 141