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Madras High Court judgments

1,04,503 judgments · page 4,676 of 5,226

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High Courts06 Jan 1926

Kesar Singh Vs The Secretary of State for India in Council

Madras High Court · AIR 1926 Mad 881 : (1926) ILR (Mad) 652 : 95 Ind. Cas. 651 : (1926) 24 LW 878 : (1926) 51 MLJ 16

Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10
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High Courts06 Jan 1926

Ratna Mudaliar and Another Vs C. Vijiaranga Mudaliar

Madras High Court · AIR 1926 Mad 762 : 95 Ind. Cas. 581 : (1926) 23 LW 716

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High Courts05 Jan 1926

(Nune) Narasimham Vs (Donepudi) Subramaniam and Others

Madras High Court · AIR 1927 Mad 201

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High Courts05 Jan 1926

The Tanjore Permanent Fund Ltd. Vs T. Sadasiva Rao

Madras High Court · AIR 1926 Mad 705 : 95 Ind. Cas. 339 : (1926) 50 MLJ 479

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High Courts05 Jan 1926

(Hazarat Kibulai Saiyiot Sahib Kaditi) Ghulam Ghouse Sha Vs Pakkiri Rowther and Others

Madras High Court · AIR 1926 Mad 782 : 95 Ind. Cas. 1014

Limitation Act, 1963 — Article 110
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High Courts05 Jan 1926

Kasthuri Chetty and Another Vs Chinnaswami Pillai (dead) and Others Chinnaswami Pillai (dead) and Others Vs Alaga Pillai and Others

Madras High Court · 95 Ind. Cas. 262

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High Courts05 Jan 1926

Kasturi Chetty and Another Vs Chinnasami Pillai and Others

Madras High Court · AIR 1926 Mad 624 : (1926) 23 LW 760

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High Courts05 Jan 1926Allowed

Adusumelli Gopalakrishnayya Vs Peyyath Gopalan and Others

Madras High Court · (1926) 01 MAD CK 0005

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High Courts04 Jan 1926

The Secretary of State for India Vs Sarvepalli Venkatalakshmanna

Madras High Court · AIR 1926 Mad 565 : (1926) ILR (Mad) 567 : 94 Ind. Cas. 254 : (1926) 23 LW 602 : (1926) 50 MLJ 279

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High Courts26 Dec 1925

Appana Prakasa Rao Vs Yelamarti Ramanna and Others

Madras High Court · AIR 1926 Mad 1082 : (1926) 51 MLJ 358

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High Courts18 Dec 1925

Avudai Ammal and Others Vs Ramalinga Reddiar and Others

Madras High Court · AIR 1926 Mad 1163 : 97 Ind. Cas. 314

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High Courts18 Dec 1925

Chinnatha Rowther Vs Karunji Andi and Another

Madras High Court · AIR 1926 Mad 538 : (1926) 23 LW 647

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High Courts17 Dec 1925

The Public Prosecutor Vs Ayitha alias Thaniya and Another

Madras High Court · AIR 1926 Mad 670 : (1926) ILR (Mad) 426 : (1926) 23 LW 559 : (1926) 50 MLJ 659

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High Courts17 Dec 1925

Challa Abbireddi and Others Vs Challa Venkatareddi (Insolvent) and Another

Madras High Court · 94 Ind. Cas. 351 : (1926) 23 LW 644 : (1926) 51 MLJ 60

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High Courts17 Dec 1925

V. Rama Rao Vs Chellayya Pillai

Madras High Court · AIR 1926 Mad 1208 : 97 Ind. Cas. 580

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High Courts17 Dec 1925

Challa Abbireddi and Others Vs Challa Venkata Reddi and Another

Madras High Court · AIR 1927 Mad 175

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High Courts16 Dec 1925

The Official Assignee Vs A. Ramalingappa and Another

Madras High Court · AIR 1926 Mad 554 : (1926) ILR (Mad) 539 : 94 Ind. Cas. 456 : (1926) 23 LW 592 : (1926) 50 MLJ 361

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High Courts16 Dec 1925

Official Receiver of South Kanara Vs Bastiao Souza and Others

Madras High Court · AIR 1926 Mad 836 : 95 Ind. Cas. 300 : (1926) 23 LW 643

Provincial Insolvency Act, 1920 — Section 53Transfer of Property Act, 1882 — Section 53
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High Courts15 Dec 1925

Chakkittandiyil Parkum Illath Chbttiyan Kandi Ammed Vs Kozhuvammal Ammed and Others

Madras High Court · 95 Ind. Cas. 904

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High Courts15 Dec 1925

Chilakalapudi Moolaswami and Others Vs Gurram Tatayya by next friend Tikka Sarvarayudu

Madras High Court · AIR 1926 Mad 1079 : (1926) 51 MLJ 389

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