High Courts27 Jan 1926
Venkataswami Naidu Vs Venkatasubba Naidu and Others
Madras High Court · AIR 1926 Mad 747 : (1926) 23 LW 692 : (1926) 50 MLJ 554
Limitation Act, 1963 — Article 182(4) 1st Schedule
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,674 of 5,226
High Courts27 Jan 1926
Krottapalli Gopalam Vs Myneni Suryanarayana and Others
Madras High Court · 95 Ind. Cas. 740 : (1926) 23 LW 681 : (1926) 50 MLJ 514
Evidence Act, 1872 — Section 94
High Courts27 Jan 1926
Rev. C.R. Vedantachari Vs Marie
Madras High Court · AIR 1926 Mad 1130 : 97 Ind. Cas. 359 : (1926) 24 LW 409
High Courts25 Jan 1926
Chowdappa Gounder, A Creditor of the Insolvent Kathaperumal Pillai for himself and on Behalf of All the Creditors Vs Kathaperumal Pillai and Others
Madras High Court · 96 Ind. Cas. 944
Provincial Insolvency Act, 1920 — Section 53
High Courts25 Jan 1926
Karuppana Thevar Vs Angammal and Others
Madras High Court · 96 Ind. Cas. 129
Court Fees Act, 1870 — Section 7(iv)(c)
High Courts25 Jan 1926
Chowdappa Gounder, a creditor of the Insolvent Kathaperumal Pillai, for himself and on behalf of all the creditors Vs Kathaperumal Pillai and Others
Madras High Court · AIR 1926 Mad 801 : (1926) ILR (Mad) 794 : (1926) 50 MLJ 602
Provincial Insolvency Act, 1920 — Section 53
High Courts25 Jan 1926
Karuppanna Tevar Vs Angammal and Others
Madras High Court · AIR 1926 Mad 678 : (1926) 23 LW 581 : (1926) 51 MLJ 67
Court Fees Act, 1870 — Section 7(4)(c)
High Courts25 Jan 1926
(Kavalappara) Mooppil Nair and Another Vs Ammalu Amma and Others
Madras High Court · AIR 1926 Mad 667 : 95 Ind. Cas. 26 : (1926) 23 LW 758
Court Fees Act, 1870 — Section 9(7)
High Courts25 Jan 1926
Manicka Chetti Vs Kuppusami Asari and Others
Madras High Court · AIR 1926 Mad 644 : 97 Ind. Cas. 613
High Courts25 Jan 1926
Srinivasa Pillai Vs Balasubramani Odayar
Madras High Court · AIR 1926 Mad 592 : 94 Ind. Cas. 534
Contract Act, 1872 — Section 68
High Courts22 Jan 1926
Gopisetti Veeraswami and Others Vs Sagiraju Seetharama Kantayya
Madras High Court · (1926) 51 MLJ 394
Madras Estates Land Act, 1908 — Section 3(e)
High Courts21 Jan 1926
C.R. Doraiswami Pillai Vs Chellapuruma Mudaliar and Others
Madras High Court · 97 Ind. Cas. 588 : (1926) 24 LW 163
High Courts20 Jan 1926
Srinivasa Iyengar Vs Veelayan Ambalam
Madras High Court · 97 Ind. Cas. 718 : (1926) 24 LW 263
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts20 Jan 1926
A.G. Sambasiva Aiyar Vs Venkatarama Aiyar and Others
Madras High Court · 95 Ind. Cas. 447 : (1926) 51 MLJ 95
Transfer of Property Act, 1882 — Section 100
High Courts20 Jan 1926
Madura Municipality Vs P.M. Muthu Balu Chetty
Madras High Court · AIR 1926 Mad 576 : 94 Ind. Cas. 411 : (1926) 50 MLJ 384
Tamil Nadu District Municipalities Act, 1920 — Section 249, 338
High Courts20 Jan 1926
Srinivasa Aiyangar Vs Vellayan Ambalam
Madras High Court · AIR 1926 Mad 966 : (1926) 51 MLJ 143
Civil Procedure Code, 1908 (CPC) — Section 64
High Courts20 Jan 1926
Union Board Vs Chellaswami Thevar and Others
Madras High Court · AIR 1926 Mad 1068 : 97 Ind. Cas. 947
Madras Local Boards Act, 1884 — Section 193
High Courts19 Jan 1926
Majeti Antayya Vs Lingmbhotla Venkata Ramayya
Madras High Court · 95 Ind. Cas. 5
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts19 Jan 1926
Narayanaswami Aiyar Vs Venkatarama Aiyar and Another
Madras High Court · AIR 1926 Mad 808 : 95 Ind. Cas. 264 : (1926) 23 LW 749 : (1926) 50 MLJ 511
High Courts19 Jan 1926
Subramania Ayyar Vs Nalla Kayandan and Others
Madras High Court · AIR 1926 Mad 634