High Courts05 Feb 1926
Kandaswami Udayan Vs Velayutha Udayan by next friend and guardian Sengamalai Udayan
Madras High Court · AIR 1926 Mad 774 : (1927) ILR (Mad) 320 : (1926) 24 LW 367 : (1926) 51 MLJ 99
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,673 of 5,226
High Courts05 Feb 1926
Narayanaswami Naidu and Others Vs Rangaswami Naidu add Ors.
Madras High Court · AIR 1926 Mad 749 : (1926) ILR (Mad) 716 : 95 Ind. Cas. 731 : (1926) 24 LW 235 : (1926) 50 MLJ 547
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts04 Feb 1926
Abdul Ameeth Sahib Vs Ponnambala Muthurian
Madras High Court · AIR 1926 Mad 679 : 94 Ind. Cas. 550 : (1926) 23 LW 757 : (1926) 51 MLJ 158
High Courts04 Feb 1926
Arukapalli Narasimha Rao and Another Vs Arumilli Subbarayudu and Another
Madras High Court · (1926) 23 LW 765 : (1926) 51 MLJ 135
High Courts04 Feb 1926
Municipal Council, Rajahmundry Vs Nidamaru Jaladurga Prasadarayudu and Another
Madras High Court · AIR 1926 Mad 800 : (1926) 24 LW 85 : (1926) 50 MLJ 556
High Courts04 Feb 1926
K. Doraiswami Chetty Vs The Official Assignee of Madras
Madras High Court · AIR 1926 Mad 946 : 95 Ind. Cas. 446 : (1926) 51 MLJ 130
High Courts03 Feb 1926
Chinnappa Tharakau Vs Kanoor Puthen Veettil Ittichi Amma and Others
Madras High Court · 96 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
High Courts03 Feb 1926
Srilasri Vythilinga Desika Pandarasannadhi Vs Arumuga Thambiran and Another
Madras High Court · AIR 1926 Mad 748 : 94 Ind. Cas. 966 : (1926) 23 LW 695 : (1926) 50 MLJ 552
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts03 Feb 1926
Chinnappa Tharakan (Purchaser) Vs Kanoor Puthen Veettil Ittichi Amma and Others
Madras High Court · AIR 1926 Mad 765 : (1926) 23 LW 720 : (1926) 50 MLJ 580
High Courts02 Feb 1926
Ankula Sanyasi Vs Gundala Ramachandra Rao and Others
Madras High Court · 95 Ind. Cas. 691
High Courts02 Feb 1926
Godan Nambudiripad Vs Krishnan Nambudiripad and Others
Madras High Court · AIR 1926 Mad 680 : 94 Ind. Cas. 913 : (1926) 23 LW 754
Malabar Compensation for Tenants Improvements Act, 1899 — Section 6(3)
High Courts02 Feb 1926
Aukula Sanyasi Vs Gundala Ramachandra Rao and Others
Madras High Court · AIR 1926 Mad 692 : (1926) 51 MLJ 73
High Courts01 Feb 1926
Kammaboyina Ramadas Vs King-Emperor
Madras High Court · (1926) ILR (Mad) 875 : (1926) 51 MLJ 502
High Courts29 Jan 1926
(Majeti) Ankayya Vs Lingambhotla Venkata Ramaya
Madras High Court · AIR 1926 Mad 655
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts29 Jan 1926
E. Raghavachariar Vs President, Union Board
Madras High Court · AIR 1926 Mad 806 : 95 Ind. Cas. 600 : (1926) 23 LW 620
Madras Local Boards Act, 1884 — Section 159(1), 207(1)
High Courts28 Jan 1926
The Secretary of State for India in Council Vs Mahaboob Sir Frazvant Sri Raja Parthasarathy Appa Rao Savai Aswarao Bahadur Zemindar Garu and Others
Madras High Court · (1926) ILR (Mad) 349 : 96 Ind. Cas. 1011
Councils Act, 1861 — Section 22
High Courts28 Jan 1926
Lahimiya Vs Mazur Hannisa
Madras High Court · 95 Ind. Cas. 718
Limitation Act, 1963 — Article 181
High Courts28 Jan 1926
A.A. Arunachala Mudaliar Vs K. Chinnamunusami Chetty
Madras High Court · 97 Ind. Cas. 351 : (1926) 24 LW 22
Criminal Procedure Code, 1898 (CrPC) — Section 202
High Courts27 Jan 1926
Venkatasami Naidu Vs Venkatasubba Naidu and Others
Madras High Court · (1926) ILR (Mad) 807 : 95 Ind. Cas. 196
Limitation Act, 1963 — Article 182(4)(I)