High Courts18 Feb 1926
Uthira Reddiar Vs Muthu Reddiar
Madras High Court · AIR 1927 Mad 68 : 97 Ind. Cas. 757
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,672 of 5,226
High Courts18 Feb 1926
S.K. Karuppan Chetti alias Sinna Vellayan Chettiar Vs Maruthanayagam Pillai and Another
Madras High Court · AIR 1926 Mad 1176 : (1926) 24 LW 638 : (1926) 51 MLJ 472
Limitation Act, 1963 — Section 20
High Courts18 Feb 1926
Kolisetti Basavayya and Others Vs Mittapalli Venkatappayya and Another
Madras High Court · AIR 1926 Mad 676 : 95 Ind. Cas. 439 : (1926) 51 MLJ 90
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts18 Feb 1926
Karnam Poodi Muniswami Pillai Vs The Secretary of State for India in Council and Another
Madras High Court · (1926) 51 MLJ 678
High Courts16 Feb 1926
(Komandur) Srinivasacharlu and Others Vs (Koduru) Munirathna Naidu
Madras High Court · AIR 1926 Mad 905 : 95 Ind. Cas. 707
High Courts16 Feb 1926
Panchapakesa Aiyar Vs Natesa Pathar
Madras High Court · 95 Ind. Cas. 587 : (1926) 51 MLJ 161
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts15 Feb 1926
Kuchibhotta Seetakama Sastri and Others Vs Kuchibhotta Sivaramayya and Others
Madras High Court · 95 Ind. Cas. 856 : (1926) 24 LW 181
High Courts15 Feb 1926
Tiruvengada Mudali Vs Tripurasundari Ammal
Madras High Court · AIR 1926 Mad 906 : (1926) ILR (Mad) 728 : (1927) 25 LW 207 : (1926) 51 MLJ 112
Penal Code, 1860 (IPC) — Section 323, 448
High Courts12 Feb 1926
Kuchibhotla Seetarama Sastri and Others Vs Kuchiabhotla Sivaramayya and Others
Madras High Court · AIR 1926 Mad 809
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, 31
High Courts10 Feb 1926
In Re: Jogali Bhaigo Naiks and Another
Madras High Court · AIR 1927 Mad 97 : 97 Ind. Cas. 958
High Courts10 Feb 1926
C. Venugopalachariar Vs K. Chinnulal Sowcar and Others
Madras High Court · AIR 1926 Mad 942 : (1926) ILR (Mad) 935 : 97 Ind. Cas. 706 : (1926) 51 MLJ 209
Provincial Insolvency Act, 1920 — Section 43(1)
High Courts09 Feb 1926
Srinivasaraghava Iyengar Vs K.R. Aravamuthu Iyengar and Another
Madras High Court · 95 Ind. Cas. 304
Provincial Insolvency Act, 1920 — Section 28
High Courts09 Feb 1926
Srinivasa Iyengar Vs K.R. Aravamudu Iyengar and Others
Madras High Court · AIR 1926 Mad 690 : (1926) 23 LW 693
Provincial Insolvency Act, 1920 — Section 28
High Courts08 Feb 1926
Kolluru Venkataratnam Vs Pusapati Venkamma
Madras High Court · 95 Ind. Cas. 267
High Courts08 Feb 1926
Sri Rajah Mirza Sri Pushavati Alaka Narayana Gajapathiraju Maharaja Maurya Sultan Bahadur Vs Pogaruramamurthi
Madras High Court · 97 Ind. Cas. 842 : (1926) 24 LW 334
Tamil Nadu Survey and Boundaries Act, 1923 — Section 13
High Courts08 Feb 1926
Raja Ganpatiraju Vs Pogaru Ramamurthi
Madras High Court · AIR 1926 Mad 1045
Survey and Boundaries Act, 1897 — Section 13
High Courts08 Feb 1926
Jammalamadaka Subbarayudu Vs Idupuganti Ramaswami and Others
Madras High Court · 95 Ind. Cas. 92 : (1926) 50 MLJ 535
Madras Estates Land Act, 1908 — Section 8
High Courts08 Feb 1926
C. Kanni Chetti Vs Kotah Raju Chetty and Another
Madras High Court · AIR 1926 Mad 879 : 95 Ind. Cas. 436
High Courts08 Feb 1926
(Kolluru) Venkataratnam Vs Pusapati Venkamma
Madras High Court · AIR 1926 Mad 754 : (1926) 23 LW 618
High Courts05 Feb 1926
Thondiyil Puthalath Ukkaran Nayar Vs Thondiyil Ponnigari Ukkaran Nayar
Madras High Court · AIR 1926 Mad 633 : 94 Ind. Cas. 1046 : (1926) 51 MLJ 159
Madras Revenue Recovery Act, 1864 — Section 5