High Courts08 Mar 1926
C.K. Ramaswami Iyer and Sons Vs C.K.K. Subbier and Bros.
Madras High Court · 97 Ind. Cas. 478
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,670 of 5,226
High Courts08 Mar 1926
A.S. Palaniandi Chettiar Vs Kalyanarama Iyer and Another
Madras High Court · AIR 1926 Mad 1214 : 97 Ind. Cas. 486
High Courts08 Mar 1926
(Pandni) Viranna Vs (Marudugula) Venkatarammayya and Others
Madras High Court · AIR 1927 Mad 232
High Courts08 Mar 1926
Roy Musal Naidu Vs Thandalam Virasami Reddi and Another
Madras High Court · AIR 1926 Mad 902 : 97 Ind. Cas. 384
High Courts08 Mar 1926
Vythilinga Pandara Sannidhi Audhinakarthar Tiruvadu Tmurai Adhinam Vs Dewan Bahadur Sir T. Sadasiva Iyer and Others
Madras High Court · 95 Ind. Cas. 214
High Courts08 Mar 1926
Vicharanakartha of Tirumalai Vs The Board of Commissioners for Hindu Religious Endowments
Madras High Court · (1926) 51 MLJ 148
High Courts08 Mar 1926
Sringaram Venkataramanajacharlu alias Venkataramanacharlu (Died) and Another Vs Patina Vasudevacharyulu and Others
Madras High Court · 96 Ind. Cas. 273 : (1926) 23 LW 769
High Courts05 Mar 1926
Narayana Chettiar and Another Vs P.C. Muthu Chettiar and Others
Madras High Court · (1927) ILR (Mad) 67 : 97 Ind. Cas. 1008 : (1927) 26 LW 878 : (1926) 51 MLJ 219
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts05 Mar 1926
S.K. Mohideen Batcha Sahib Vs K.A. Sheik Dawood Sahib and Others
Madras High Court · AIR 1926 Mad 1035 : (1926) 51 MLJ 203
Negotiable Instruments Act, 1881 (NI) — Section 37
High Courts05 Mar 1926
S.K. Mohideen Batcha Sahib Vs K.A. Sheikh Davood Sahib and Others
Madras High Court · 97 Ind. Cas. 491
Negotiable Instruments Act, 1881 (NI) — Section 37
High Courts04 Mar 1926
Kadiresan Chettiar Vs Ramanathan Chetti and Another
Madras High Court · AIR 1927 Mad 478
Contract Act, 1872 — Section 196
High Courts03 Mar 1926
S.V. Nallaperumal Pillai Vs R. Ponnaya Mudaliar and Others
Madras High Court · AIR 1926 Mad 1124
High Courts03 Mar 1926
S.V. Nallaperumal Pillai Vs R. Ponnayya Mudaliar alias Manual Saviar Rozario and Others
Madras High Court · 97 Ind. Cas. 936(1) : (1926) 24 LW 400
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 Mar 1926
Abdul Khader Shariff Sahib Vs Lala Bi
Madras High Court · 96 Ind. Cas. 900
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts03 Mar 1926
Seth Chand Mull Dudha, C.I.E. Vs Purushothamdoss
Madras High Court · AIR 1926 Mad 584 : (1927) ILR (Mad) 27 : 94 Ind. Cas. 512 : (1926) 24 LW 94 : (1926) 50 MLJ 348
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1
High Courts03 Mar 1926
Abdul Khadar Sheriff Saheb Vs Lalu Bi
Madras High Court · AIR 1926 Mad 932 : (1926) 24 LW 77 : (1926) 51 MLJ 215
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts03 Mar 1926
Penumasta Subbaraju Vs Indukuri Narayanaraju and Others
Madras High Court · AIR 1926 Mad 1093 : 97 Ind. Cas. 232 : (1926) 24 LW 716 : (1926) 51 MLJ 366
Contract Act, 1872 — Section 23
High Courts02 Mar 1926
A.P.R.K.R.V. Vellayan Chetti and Others Vs Venugopal Chetti and Others
Madras High Court · 97 Ind. Cas. 570 : (1926) 24 LW 842
Probate and Administration Act, 1881 — Section 90
High Courts02 Mar 1926
Pathina Subbarami Reddi Vs Genesam Pattabhirama Reddi
Madras High Court · AIR 1926 Mad 977
High Courts02 Mar 1926
A. P. R. K. R. V. Vellayan Chetti and Others Vs Venugopal Chetti and Others
Madras High Court · AIR 1927 Mad 185