High Courts17 Mar 1926
Adanamoli Chetti and Others Vs Chinnaswami Reddi and Others
Madras High Court · AIR 1926 Mad 959 : 97 Ind. Cas. 574 : (1926) 24 LW 406
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,668 of 5,226
High Courts17 Mar 1926
Mandoori Durga Mallikharjana Vara Prasad Rao and Another Vs Gudipudi Gopalacharlu and Others
Madras High Court · AIR 1926 Mad 970 : 97 Ind. Cas. 462 : (1926) 24 LW 419
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts17 Mar 1926
N.M. Rayalu Ayyar and Others Vs S.S. Ramudu Ayyar and Others
Madras High Court · AIR 1926 Mad 934 : 97 Ind. Cas. 443
High Courts16 Mar 1926
H. Bemasena Rao Vs H. Narayana Rao
Madras High Court · AIR 1927 Mad 459
Contract Act, 1872 — Section 69
High Courts16 Mar 1926
(Thommil Pudia Malikkal) Kathyumma Vs Thommil Pudia Malikkal Muhammad Kutty and Others
Madras High Court · AIR 1926 Mad 1083 : 97 Ind. Cas. 545 : (1926) 24 LW 447
High Courts12 Mar 1926
Parvathi Achi and Others Vs Sundaram and Others
Madras High Court · 97 Ind. Cas. 727
High Courts12 Mar 1926
Sundaramma Vs Venkatasubbier and Others
Madras High Court · AIR 1926 Mad 1203 : (1926) ILR (Mad) 941 : 97 Ind. Cas. 145 : (1926) 51 MLJ 545
High Courts12 Mar 1926
Ramaswami Chettiar by his Agent Natesa Pillai Vs Kathamuthu Thevar and Another
Madras High Court · 97 Ind. Cas. 70 : (1926) 24 LW 180
Transfer of Property Act, 1882 — Section 53
High Courts12 Mar 1926
The Municipal Council Vs Parry and Co., a firm of merchants carrying on business in 1st Line Beach
Madras High Court · AIR 1926 Mad 1187 : (1927) 52 MLJ 360
Tamil Nadu District Municipalities Act, 1920 — Section 93
High Courts12 Mar 1926
Chengalvala Venkata Siva Rao Vs Idarapalli Venkataratnam
Madras High Court · AIR 1926 Mad 953 : 97 Ind. Cas. 893 : (1926) 24 LW 179
High Courts12 Mar 1926
Parvathi Auchi and Another Vs Sundaram and Others
Madras High Court · AIR 1926 Mad 988 : (1926) 24 LW 324
High Courts11 Mar 1926
(Bhogila) Ramchandrayya Patnaik Vs (Rapaka) Narayana and Others
Madras High Court · AIR 1927 Mad 218
High Courts11 Mar 1926
Singavarpu Rajaratnam and Another Vs Sheikh Hassanbi and Another
Madras High Court · 97 Ind. Cas. 1031 : (1926) 24 LW 254
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99
High Courts11 Mar 1926
P. Varadarajulu Naidu Vs P. Kuppuswami Naidu
Madras High Court · AIR 1927 Mad 18 : (1926) ILR (Mad) 926 : (1926) 51 MLJ 602
High Courts11 Mar 1926
Appathorai Odayar Vs Official Receiver and Another
Madras High Court · AIR 1927 Mad 412
Provincial Insolvency Act, 1920 — Section 53, 54
High Courts11 Mar 1926
Singavarpu Rajaratnam and Another Vs Sheik Hasanbi and Another
Madras High Court · (1926) 51 MLJ 255
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 102
High Courts11 Mar 1926
Katifi Muhammad Hamidudin Saheb and Others Vs Muhammad Ghouse Saheb and Others
Madras High Court · 95 Ind. Cas. 424 : (1926) 24 LW 498 : (1926) 51 MLJ 489
High Courts11 Mar 1926
M. Krishna Pattar Vs K. Seetharama Pattar
Madras High Court · AIR 1926 Mad 1178 : (1927) ILR (Mad) 49 : (1926) 24 LW 488 : (1926) 51 MLJ 480
Limitation Act, 1963 — Article 182(5)
High Courts11 Mar 1926
Rajah Saheb Mahabhan Doostan Sri Rajah Rao Venkata Kumar Mahipati Surya Rao, Bahadur Garu, Rajah of Pittapuram Vs Avala Govindayya and Another
Madras High Court · AIR 1926 Mad 897 : (1926) 24 LW 68