High Courts22 Mar 1926
Subramania Aiyar Vs T. V. Krishna Aiyar and Another
Madras High Court · AIR 1927 Mad 701
Presidency Towns Insolvency Act, 1909 — Section 52
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,667 of 5,226
High Courts22 Mar 1926
S.M.A. Khuddus Vs Sowdagar Mahammad Hussain
Madras High Court · AIR 1926 Mad 1015 : 97 Ind. Cas. 389 : (1926) 51 MLJ 252
High Courts22 Mar 1926
Pootheri Illath Kuttikrishnan Nair, Proprietor, Malabar Tile Works Vs Kallil Appa Nair and Another
Madras High Court · (1926) ILR (Mad) 900 : 97 Ind. Cas. 475 : (1926) 24 LW 451 : (1926) 51 MLJ 311
Contract Act, 1872 — Section 233
High Courts22 Mar 1926
Nachiappa Chettiar Vs Kandappan Chettiar and Another
Madras High Court · AIR 1926 Mad 958(1) : 97 Ind. Cas. 413 : (1926) 24 LW 480
High Courts22 Mar 1926
Nadupi and Others Vs Subbaraya Chetty and Others
Madras High Court · AIR 1926 Mad 1196 : (1926) 24 LW 500
High Courts19 Mar 1926
Raghavalu Naidu and Others Vs The Secretary of State for India in Council by the Collector of North Arcot and Others
Madras High Court · 97 Ind. Cas. 832 : (1927) 25 LW 359
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8
High Courts19 Mar 1926
Raghavalu Nayudu and Others Vs Secretary of State
Madras High Court · AIR 1927 Mad 144
High Courts19 Mar 1926
Paidapati Venkatanarasu Vs Vikram Kotayya and Others
Madras High Court · (1926) 51 MLJ 119
Civil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts19 Mar 1926
Chellakani Lakshmi Venkata Bhusura Ram Rao Vs Yandapalle Venkataraju and Others
Madras High Court · AIR 1926 Mad 1146 : 97 Ind. Cas. 703
High Courts18 Mar 1926
T. Kaliappa Mudaliar Vs Kumaraswami Mudali minor by next friend Poongavanammal
Madras High Court · AIR 1926 Mad 971 : 95 Ind. Cas. 517
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts18 Mar 1926
Ammasi Goundan Vs P.L.V.V.R. Subramania Chettiar and Another
Madras High Court · AIR 1926 Mad 1080 : 97 Ind. Cas. 781
High Courts18 Mar 1926
Omayachi by authorised agent Meenakshisundara Aiyar Vs O.S. Ramachandra Aiyar
Madras High Court · AIR 1926 Mad 899 : (1926) ILR (Mad) 952 : 97 Ind. Cas. 411 : (1926) 24 LW 279 : (1926) 51 MLJ 349
Provincial Insolvency Act, 1920 — Section 64Succession Certificate Act, 1889 — Section 4
High Courts18 Mar 1926
T. Kaliyappa Mudaliar Vs Kumaraswami Mudali by next friend Poongavanammal
Madras High Court · (1926) 51 MLJ 290
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts18 Mar 1926
Erulandi Thevan Vs S. Subramania Iyer and Others
Madras High Court · 97 Ind. Cas. 611
Evidence Act, 1872 — Section 68
High Courts17 Mar 1926
Madini Doraisami Naidu Vs Syed Mier Hussain Sahib Bahadur and Others
Madras High Court · 97 Ind. Cas. 767 : (1926) 24 LW 326
Madras Estates Land Act, 1908 — Section 46
High Courts17 Mar 1926
Charukonda Keechappa Vs Pujari Lakshmanna and Others
Madras High Court · AIR 1926 Mad 1160 : 97 Ind. Cas. 349
High Courts17 Mar 1926
Suppan Samban and Another Vs Sadaya Moopan
Madras High Court · AIR 1927 Mad 1146
High Courts17 Mar 1926
N.M. Rayalu Aiyar, Nagasami Aiyar and Company Vs S.S. Ramudu Aiyar and Another
Madras High Court · (1926) ILR (Mad) 869 : (1926) 51 MLJ 351
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts17 Mar 1926
S. Ramachandra Iyer Vs T.S. Narayanasami Aiyar
Madras High Court · AIR 1927 Mad 426
High Courts17 Mar 1926
Madini Doraswami Naidu Vs Syed Mir Hussain and Others
Madras High Court · AIR 1926 Mad 975
Madras Estates Land Act, 1908 — Section 46