High Courts25 Mar 1926
K.C. Menon Vs P. Krishnan Nayar
Madras High Court · (1927) ILR (Mad) 978 : (1926) 24 LW 304 : (1926) 51 MLJ 328
Companies Act, 1956 — Section 282
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,666 of 5,226
High Courts25 Mar 1926
M.V. Maya, Nadan and Brothers Vs Arunachalam Chettiar and Others
Madras High Court · AIR 1926 Mad 1106
Presidency Towns Insolvency Act, 1909 — Section 45(4)
High Courts25 Mar 1926
Thandavaraya Pillai Vs Kuppuswami Udayar
Madras High Court · 97 Ind. Cas. 605 : (1926) 24 LW 389
High Courts25 Mar 1926
Thandavaraya Pillai Vs Kuppuswami Udayan
Madras High Court · AIR 1926 Mad 1127
High Courts25 Mar 1926
M.V. Maya Nadan and Brothers Vs Arunachallam Chettiar
Madras High Court · 97 Ind. Cas. 981
Presidency Towns Insolvency Act, 1909 — Section 45(4)
High Courts24 Mar 1926
T.S.R.M. Ramaswami Chettiar represented by his Agent C.T.A. Swaminathan Chetty alias Arunachallam Chettiar Vs K.T. Abdul Kuddus Sahib
Madras High Court · 97 Ind. Cas. 548
Transfer of Property Act, 1882 — Section 107
High Courts24 Mar 1926
Ramasankara Aiyar Sankaranarayana Aiyar Vs The Firm of V.K.R. Krishna Aiyar and Sons and Others
Madras High Court · 97 Ind. Cas. 475 : (1926) 51 MLJ 326
Provincial Insolvency Act, 1920 — Section 6(e)
High Courts24 Mar 1926
C.S. Govindaraja Mudaliar, Receiver, Sri Komaleswara Temple Properties Vs Alagappa Thambiran and Others
Madras High Court · AIR 1926 Mad 911 : (1926) ILR (Mad) 836 : 97 Ind. Cas. 212 : (1926) 24 LW 186 : (1926) 51 MLJ 194
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts24 Mar 1926
(Krovi) Subba Rao Vs (Dhulipala) Narasimham and Others
Madras High Court · AIR 1927 Mad 1104
High Courts24 Mar 1926
Ramasankara Iyer and Another Vs The Firm of V.K.R. Krishna Iyer and Sons and Others
Madras High Court · 97 Ind. Cas. 393 : (1926) 24 LW 390
Provincial Insolvency Act, 1920 — Section 6(c)
High Courts24 Mar 1926
T.S.R.M. Ramaswami Chettiyar Vs K.T. Abdul Kuddus Sahib
Madras High Court · AIR 1926 Mad 978 : (1926) 24 LW 340
Transfer of Property Act, 1882 — Section 107
High Courts23 Mar 1926
Jammi Hanumantha Rao Vs Aratla Latchamma
Madras High Court · AIR 1926 Mad 1193 : (1926) ILR (Mad) 960 : (1926) 24 LW 502 : (1926) 51 MLJ 563
High Courts23 Mar 1926
Woriur Commercial Bank Ltd. Vs Kaja Maroop Sahib
Madras High Court · AIR 1927 Mad 1081 : 101 Ind. Cas. 525
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts23 Mar 1926
Woriur Commercial Bank, Limited Vs Kaja Maroop Sahib
Madras High Court · (1927) 26 LW 49 : (1927) 52 MLJ 523
Civil Procedure Code, 1908 (CPC) — Section 55(4)
High Courts23 Mar 1926
Yaramath Khan Vs Amir-ul-Umra Bahadur and Others
Madras High Court · AIR 1926 Mad 1198 : 97 Ind. Cas. 375 : (1926) 24 LW 711
High Courts22 Mar 1926
Subramania Iyer, Minor, By Next Friend Sankara Ammal Vs T.V. Krishna Iyer and Another
Madras High Court · 102 Ind. Cas. 266
Presidency Towns Insolvency Act, 1909 — Section 52, 52(2)(6)
High Courts22 Mar 1926
R. Pethu Naidu Vs Chuna Lakshmana Pillai
Madras High Court · AIR 1926 Mad 1011 : 97 Ind. Cas. 780 : (1926) 24 LW 333
High Courts22 Mar 1926
K.P.S. Karuthan Chettiar Vs R.M.M. Raman Chetty
Madras High Court · 97 Ind. Cas. 590 : (1926) 24 LW 486
High Courts22 Mar 1926
K.P.S. Karuthan Chettiar Vs R.M.M. Raman Chetti
Madras High Court · AIR 1926 Mad 1159
High Courts22 Mar 1926
Sobhanadri Appa Rao and Another Vs Venkataramayya Appa Rao
Madras High Court · AIR 1927 Mad 212