High Courts16 Apr 1926
Yepuri Venkamma Vs Pabbisetti Parthasarathi and Brothers and Others
Madras High Court · AIR 1926 Mad 1081 : (1926) 24 LW 634 : (1926) 51 MLJ 391
Civil Procedure Code, 1908 (CPC) — Section 47
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,664 of 5,226
High Courts16 Apr 1926
Thatha Seetharama Chetty Vs The Administrator-General of Madras
Madras High Court · AIR 1926 Mad 1026 : 97 Ind. Cas. 722 : (1926) 51 MLJ 334
Administrator Generals Act, 1963 — Section 52
High Courts16 Apr 1926
S. Suryanarayana Sastrigal Vs K.S. Viswanatha Ayyar
Madras High Court · 97 Ind. Cas. 1027
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Apr 1926
S. Suryanarayana Sastrigal Vs K.S. Viswanatha Aiyar
Madras High Court · AIR 1926 Mad 1207 : (1926) 24 LW 576
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts16 Apr 1926
Swaminatha Aiyar and Another Vs Ramaswami Aiyar
Madras High Court · AIR 1927 Mad 1155
High Courts15 Apr 1926
Siva Subramania Pillai Vs Poovalingam Pillai
Madras High Court · AIR 1926 Mad 941 : 97 Ind. Cas. 502 : (1926) 24 LW 280
High Courts15 Apr 1926
The Zamindar of Kallikote and Atagada Estates Vs Mongolopur and Others
Madras High Court · AIR 1926 Mad 1047 : 97 Ind. Cas. 921 : (1926) 24 LW 416 : (1926) 51 MLJ 500
Madras Estates Land Act, 1908 — Section 172
High Courts15 Apr 1926
Sriranga Chettiar Vs Subramania Asari
Madras High Court · AIR 1927 Mad 81 : (1926) 24 LW 640
High Courts12 Apr 1926
Tanjore Kannammal Vs Tanjore Ramathilakammal and Another
Madras High Court · AIR 1927 Mad 38 : 97 Ind. Cas. 632
High Courts09 Apr 1926
M. S. A. P. L. Palaniappa Chetti Vs S. L. S. Chettiappa Chetti and Another
Madras High Court · AIR 1927 Mad 683
Criminal Procedure Code, 1898 (CrPC) — Section 195(3)(a)
High Courts07 Apr 1926
Official Assignee of Madras Vs Natesa Gramani
Madras High Court · AIR 1927 Mad 194
High Courts07 Apr 1926
M.L.M. Ramanathan Chetti and Another Vs Muthu Valliappa Chetti alias Kasi Chetti
Madras High Court · AIR 1927 Mad 322 : (1927) 52 MLJ 59
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts06 Apr 1926
Arunchala Udayar Vs Pachayammal and Others
Madras High Court · AIR 1927 Mad 292 : (1927) 25 LW 214
High Courts06 Apr 1926
Erath Unikkat Tarwad Karnavan and Manager Eressa Menon Vs Abdul Rahiman alias Kunhutti and Others
Madras High Court · AIR 1926 Mad 1061 : 97 Ind. Cas. 941 : (1926) 51 MLJ 378
High Courts06 Apr 1926
In Re: Raja Rao alias Vidiachar and Another
Madras High Court · (1927) ILR (Mad) 660 : 97 Ind. Cas. 669 : (1926) 24 LW 295 : (1926) 51 MLJ 331
Criminal Procedure Code, 1898 (CrPC) — Section 476B
High Courts06 Apr 1926
The Union Board of Pattukottai Vs Athmanatha Aiyar
Madras High Court · (1926) 51 MLJ 474
Madras Local Boards Act, 1884 — Section 3(23)(a)
High Courts06 Apr 1926
Varanasi Annapurnamma Vs Kandikuppa Venkamma (dead) and Others
Madras High Court · AIR 1926 Mad 1017 : 97 Ind. Cas. 604 : (1926) 24 LW 318 : (1926) 51 MLJ 387
High Courts01 Apr 1926
K.A. Munisami Chetti Vs Vaiyapuri Udayar and Others
Madras High Court · 97 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts01 Apr 1926
K.R.M.T.T.A.L. Alagappa Chettiar Vs K.R.M.T.T.A.R. Arunachallam Chetty and Others
Madras High Court · AIR 1927 Mad 338 : 97 Ind. Cas. 480
High Courts01 Apr 1926
Vellachami Naicker and Others Vs Alagarasami Naicker and Others
Madras High Court · AIR 1927 Mad 1163
Limitation Act, 1963 — Article 134