High Courts29 Apr 1926
Appa Rao Mudaliar Vs Janakiammal
Madras High Court · AIR 1927 Mad 19 : (1926) ILR (Mad) 918 : (1926) 24 LW 513 : (1926) 51 MLJ 605
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Madras High Court judgments
1,04,503 judgments · page 4,663 of 5,226
High Courts29 Apr 1926
(Rangaraju) Venkatachalamayya Pantulu Vs Gedala Simhadri Naidu
Madras High Court · AIR 1926 Mad 1071 : 97 Ind. Cas. 933 : (1926) 24 LW 564
Transfer of Property Act, 1882 — Section 116
High Courts29 Apr 1926
R. Subbaroya Goundan Vs P. Muthukumaraswami Goundan
Madras High Court · AIR 1926 Mad 1001 : 97 Ind. Cas. 581 : (1926) 24 LW 606 : (1926) 51 MLJ 265
Madras Local Boards Act, 1884 — Section 56, 57
High Courts29 Apr 1926
(Matte) Narayanamurthi and Others Vs (Parankusam) Venkatayya and Others
Madras High Court · AIR 1927 Mad 227 : (1927) 25 LW 57
High Courts28 Apr 1926
Raman Menon and Others Vs Madhava Menon and Others
Madras High Court · AIR 1927 Mad 96
High Courts28 Apr 1926
(Peetikappurath) Raman Menon and Others Vs (Puthiyatath Peetikappurath) Madhavan Menon and Others
Madras High Court · AIR 1927 Mad 244
High Courts26 Apr 1926
Mandavilli Seetharamamma and Another Vs Attivilli Suryanarayana, late a minor, by father and guardian Attivilli Venkayya
Madras High Court · AIR 1926 Mad 1184 : (1927) ILR (Mad) 969 : 97 Ind. Cas. 615 : (1927) 25 LW 188 : (1926) 51 MLJ 466
High Courts26 Apr 1926
The Madras and Southern Mahratta, Railway Co., Ltd. Vs The Municipal Council
Madras High Court · (1927) 52 MLJ 108
High Courts26 Apr 1926
The Madras and Southern Mahratta Railway Co., Ltd. Vs The Municipal Council, Cuddappah
Madras High Court · AIR 1927 Mad 363 : 100 Ind. Cas. 280
High Courts23 Apr 1926
Sri Sri Sri Krishna Chandra Gajapathi Narayan Deo Maharajulugaru Vs Yalla Ramayya and Others
Madras High Court · AIR 1927 Mad 10
High Courts23 Apr 1926
The Commissioner of Income Tax Vs Mangalagiri Sri Umamaheswara Gin and Rice Factory Ltd. and Another
Madras High Court · AIR 1926 Mad 1032 : (1927) ILR (Mad) 529 : 97 Ind. Cas. 850 : (1926) 24 LW 680 : (1926) 51 MLJ 360
Income Tax Act, 1961 — Section 66(2)
High Courts23 Apr 1926
Ramanathan Chettiar through his Agent Harihara Aiyar Vs Karuppayya Nadar
Madras High Court · AIR 1926 Mad 1104 : 97 Ind. Cas. 1020 : (1926) 51 MLJ 436
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 53(3)
High Courts22 Apr 1926
T. Enaytulla Sahib Vs J. N. Roy and Co.
Madras High Court · AIR 1927 Mad 661 : (1927) 25 LW 765
High Courts21 Apr 1926
Nallaya Goundan Vs Palani Goundan
Madras High Court · AIR 1926 Mad 1154
Negotiable Instruments Act, 1881 (NI) — Section 58
High Courts21 Apr 1926
Ramalinga Iyer Vs Parvathathammal and Others
Madras High Court · AIR 1926 Mad 1122 : 97 Ind. Cas. 759
High Courts21 Apr 1926
The Board of Revenue Vs Moopanna Somarazu and Another
Madras High Court · AIR 1926 Mad 1038 : (1926) ILR (Mad) 903 : 97 Ind. Cas. 993 : (1926) 24 LW 559 : (1926) 51 MLJ 354
Madras Stamp Act, 1922 — Article 33(a) Scheduel IA
High Courts21 Apr 1926
G.P. Satyanarayanamurthi, Agent to Sri Sri Sri Srinivasa Rajamani Raja Deo, Rajah of Mandasa Vs Pilla Ramayya
Madras High Court · AIR 1926 Mad 1143 : (1927) ILR (Mad) 329 : (1926) 24 LW 441 : (1926) 51 MLJ 401
High Courts16 Apr 1926
Gopala Padayachi and Others Vs Rajagopal Naidu
Madras High Court · AIR 1926 Mad 1148
Stamp Act, 1899 — Section 36
High Courts16 Apr 1926
Poothakka Nachiar and Others Vs Annamalai Chetty and Others
Madras High Court · AIR 1926 Mad 1173
Transfer of Property Act, 1882 — Section 3
High Courts16 Apr 1926
Ponnaia alias Arulanandudayan and Others Vs The Right Hon'ble the Secretary of State for India in Council
Madras High Court · AIR 1926 Mad 1099 : 97 Ind. Cas. 471 : (1926) 24 LW 513 : (1926) 51 MLJ 338
General Clauses Act, 1897 — Section 3(28)