High Courts06 May 1926
Sannidhi Gundayya Vs Illoori Subbayya and Another
Madras High Court · (1926) 51 MLJ 663
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,662 of 5,226
High Courts06 May 1926
T. S. Raju Chettiar and Another Vs A. Shukoor and Co. and Others
Madras High Court · AIR 1927 Mad 179 : (1927) 25 LW 44
High Courts06 May 1926
Paramaswami Ayyangar and Another Vs Pichammal
Madras High Court · 97 Ind. Cas. 836
Probate and Administration Act, 1881 — Section 86
High Courts06 May 1926
Soundararajalu Naidu Vs Draisami Naidu
Madras High Court · AIR 1926 Mad 1128 : (1926) 24 LW 453
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts06 May 1926
Paramaswami Aiyangar and Another Vs Pichammal alias Sriranga Nachiyar now named Alamelu Nachiyar
Madras High Court · AIR 1926 Mad 986 : (1926) ILR (Mad) 954 : (1926) 51 MLJ 299
Probate and Administration Act, 1881 — Section 86
High Courts05 May 1926
Korlapati Thammayya alias Bulli Abbayi of Korlapativaripalam Vs Medida Ramanna and Others
Madras High Court · AIR 1926 Mad 1161 : (1926) 51 MLJ 475
Madras Abkari Act, 1886 — Section 28
High Courts05 May 1926
Ry. Pratapa Simha Raja Saheb Vs Ry. Simji Raja Saheb
Madras High Court · AIR 1927 Mad 50 : (1926) 51 MLJ 652
High Courts05 May 1926
Kaile Lakshmayya and Others Vs King-Emperor
Madras High Court · AIR 1927 Mad 129 : (1926) 24 LW 751
High Courts04 May 1926
Ajagar Hazar Saheb and Others Vs Chedalavada Annammah and Others
Madras High Court · AIR 1927 Mad 572
High Courts04 May 1926
Krishna Iyer Vs Ponappa Nadar and Another
Madras High Court · 97 Ind. Cas. 676
Registration Act, 1908 — Section 22
High Courts04 May 1926
Krishna Aiyar Vs Ponnappa Nadar and Another
Madras High Court · AIR 1926 Mad 1060 : (1926) 24 LW 375
Registration Act, 1908 — Section 22
High Courts04 May 1926
Govindaswami Naidu Vs Kannammal
Madras High Court · AIR 1927 Mad 295 : (1926) 51 MLJ 747
High Courts03 May 1926
Maddur Krishnammal Vs Collector of Coimbatore
Madras High Court · AIR 1927 Mad 282
High Courts03 May 1926
(Pamur) Atchi Reddi and Others Vs Nelaturu Venkata Rangacharlu and Another
Madras High Court · AIR 1926 Mad 1140
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Apr 1926
M.L.M. Ramanathan Chetti Vs V.K.N.S.P. Subramanian Chetti and Others
Madras High Court · AIR 1926 Mad 1024 : 97 Ind. Cas. 592 : (1926) 24 LW 455 : (1926) 51 MLJ 295
Civil Procedure Code, 1908 (CPC) — Section 109
High Courts30 Apr 1926
T. S. P. L. Palaniappa Chettiar Vs A. S. Vedachala Mudaliar
Madras High Court · AIR 1927 Mad 381
High Courts30 Apr 1926
The Secretary of State for India in Council Vs Garapati Somayya
Madras High Court · AIR 1926 Mad 1084 : 97 Ind. Cas. 847 : (1926) 24 LW 378 : (1926) 51 MLJ 446
Criminal Procedure Code, 1898 (CrPC) — Section 550
High Courts30 Apr 1926
Neduri Rajanna Vs Dontukunti Seshamma and Another
Madras High Court · AIR 1927 Mad 155
High Courts30 Apr 1926
Rao Bahadur Ottur Vasava Menon (died) and Others Vs Valia Konikkilidathil Tavazshi Karnavan Kelu Achan
Madras High Court · AIR 1926 Mad 1087 : 97 Ind. Cas. 735
Transfer of Property Act, 1882 — Section 83