High Courts01 Apr 1926
Govinda Bhatta and Others Vs Maruvala Rama Bhatta
Madras High Court · AIR 1927 Mad 963 : 103 Ind. Cas. 862
Easements Act, 1882 — Section 13
COURT ARCHIVE
Madras High Court judgments
1,04,503 judgments · page 4,665 of 5,226
High Courts01 Apr 1926
K.A. Munisami Chetti Vs Vaiyapuri Udayan and Others
Madras High Court · AIR 1926 Mad 945(1) : (1926) 24 LW 404
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts31 Mar 1926
P.R.M. Muhammad Abdul Kadir Sahib Marakkayar Vs Syed Abdul Kadir Marakkayar
Madras High Court · AIR 1926 Mad 1141 : (1926) 51 MLJ 443
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts30 Mar 1926
J. Manicka Chettiar and Another Vs Kuppuswami Naicker and Others
Madras High Court · AIR 1927 Mad 321 : (1927) 25 LW 115
High Courts30 Mar 1926
Rao Sahib Vadlamudi Brahmayya Vs The Guntur Municipal Council
Madras High Court · 96 Ind. Cas. 1054 : (1926) 24 LW 212
High Courts30 Mar 1926
Arumugam Pillai and Others Vs A. Kadir Mohideen Rowther
Madras High Court · AIR 1926 Mad 962 : 97 Ind. Cas. 684 : (1926) 24 LW 252
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 1
High Courts30 Mar 1926
Vadlamudai Brahmayya Vs Guntur Municipal Council
Madras High Court · AIR 1926 Mad 1007
High Courts29 Mar 1926
K. Ananthachariar Vs Rangachariar and Others
Madras High Court · AIR 1927 Mad 209
High Courts29 Mar 1926
In Re: Syid Mustapha Sahib and Others
Madras High Court · 97 Ind. Cas. 812
Madras Local Boards Act, 1884 — Section 221
High Courts29 Mar 1926
Venkatigadu and Others Vs Emperor
Madras High Court · AIR 1926 Mad 1121 : 97 Ind. Cas. 951 : (1926) 24 LW 415
High Courts29 Mar 1926
Dodda Basappa Vs Puddi Earappa
Madras High Court · AIR 1927 Mad 71 : 97 Ind. Cas. 567
High Courts29 Mar 1926
Sethu Ramaswamy Pillai Vs Venkatarama Subbier
Madras High Court · AIR 1926 Mad 948 : 97 Ind. Cas. 4 : (1926) 24 LW 211
High Courts26 Mar 1926
Sri Mahant Paramananda Das Goswami Vs Radhakrishna Das and Others
Madras High Court · AIR 1926 Mad 1042 : 97 Ind. Cas. 437 : (1926) 51 MLJ 258
Limitation Act, 1963 — Article 124
High Courts26 Mar 1926
Vasu alias Lakshmiamma and Another Vs Thekkedath Veetil Kannamma alias Kathyayainamma and Others
Madras High Court · 97 Ind. Cas. 551
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts26 Mar 1926
Vesu alias Lakshmi Amma and Another Vs Thekkedath Veetil Kannamma alias Kathyayani Amma and Others
Madras High Court · AIR 1926 Mad 991 : (1926) 51 MLJ 282
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 4
High Courts26 Mar 1926
Draksharam Chandramouli Vs Gunda Satya Narayana and Another
Madras High Court · AIR 1926 Mad 1020 : 97 Ind. Cas. 488 : (1926) 24 LW 282
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Mar 1926
Mahanthaya and Another Vs Nandiappa Hedge
Madras High Court · AIR 1927 Mad 1081(1)
High Courts25 Mar 1926
K.C. Menon Vs P. Krishna Nayar
Madras High Court · AIR 1926 Mad 989 : 97 Ind. Cas. 643
Penal Code, 1860 (IPC) — Section 477(a)
High Courts25 Mar 1926
Sellan Vs Vettiyan Parayan
Madras High Court · AIR 1926 Mad 944(1) : 97 Ind. Cas. 895 : (1926) 24 LW 413
High Courts25 Mar 1926
Raghava Aiyangar and Another Vs Irula Thevan and Others
Madras High Court · AIR 1926 Mad 974 : 97 Ind. Cas. 346 : (1926) 24 LW 292 : (1926) 51 MLJ 211
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33